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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Manipur - Subsection

Section 12(2) in Manipur Rural Local Bodies Ombudsman Act, 2013

(2)If, the Ombudsman is of opinion that there is a prima fade case against the person or the Panchayat/District Council complained of, It shall record its findings to this effect and send notices of the proposed enquiry to the complainant and to the opposite party.