Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act] State of Andhra Pradesh - Subsection Section 77(1)(ii) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 (ii)that the charitable or religious institution or endowment has ceased to exist or the charity or service has become impossible of performance;