Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of West Bengal - Subsection Section 37(3) in West Bengal State Council of Technical and Vocational Education and Skill Development Act, 2013 (3)The terms and conditions of service of the Administrator shall be such as may be fixed by the State Government by order made in this behalf.
