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State of Odisha - Section

Section 13 in The Ganjam and Boudh (Village Offices Abolition) Rules, 1970

13. Final Jamabandi and sketch map.

- The Tahsildar shall frame the final Jamabandi and correct the sketch map prepared under Sub-rule (2) of Rule 8 in accordance with orders made under Rule 12 and in appeal, in any, under Section 11.