Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(n) in Punjab Public Distribution System (Licensing and Control) Order, 2003

(n)"State Government" means the State Government in the Department of Food, Civil Supplies and Consumer Affairs.