Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 18 in The Maharashtra Tax on Entry of Motor Vehicles into Local Areas Act, 1987 18. Amendment of Act IV of 1939, deleted by Maharashtra 22 of 1998, Section 6.
