Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 157(1)] [Section 157] [Entire Act]

State of Himachal Pradesh - Subsection

Section 157(1)(a) in The Himachal Pradesh Land Revenue Act, 1953

(a)when a record-of-rights is being made or specially revised for an estate;