Section 1(3)(ii) in The U.P. Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972

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State of Uttar Pradesh - Subsection

Section 1(3)(ii) in The U.P. Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972

(ii)declare that the Act or any part thereof, as the case may be, shall cease to apply to any such city, municipality, notified area, town area or other

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State of Uttar Pradesh - Subsection

Section 1(3)(ii) in The U.P. Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972