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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Karnataka - Subsection

Section 55(2)(b) in The Karnataka Souharda Sahakari Act, 1997

(b)not conducted the annual general meeting within the twenty fifth day of September every year or have not conducted the special general meeting within the specified time from the date of requisition;