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[Cites 0, Cited by 0] [Section 17] [Entire Act]

NCT Delhi - Subsection

Section 17(2) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(2)Reasons are to be recorded if the final orders are passed on the basis of settlement arrived at between the parties:Provided that the settlement arrived at between the parties shall be submitted through affidavit.