Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 135] [Entire Act] State of Telangana - Subsection Section 135(1) in Telangana Land Revenue Act, 1317 F. (1)on account or movable property, in full, immediately after the sale is concluded or within such period as the officer conducting the sale may fix,
