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Allahabad High Court

Roop Narain And Others vs State Of U.P. & Ors. on 2 July, 2010

Author: Sabha°Eet Yadav

Bench: Sabha°Eet Yadav

Court No. - 5
Case :- WRIT - B No. - 37755 of 2010

Petitioner :- Roop Narain And Others
Respondent :- State Of U.P. & Ors.
Petitioner Counsel :- J .L. Pandey
Respondent Counsel :- C.S.C.

Hon'ble Sabha°eet Yadav,J.

No ground for issuing mandamus is made out. The writ petition stands accordingly dismissed. Order Date :- 2.7.2010 SL