Allahabad High Court
Roop Narain And Others vs State Of U.P. & Ors. on 2 July, 2010
Author: Sabha°Eet Yadav
Bench: Sabha°Eet Yadav
Court No. - 5 Case :- WRIT - B No. - 37755 of 2010 Petitioner :- Roop Narain And Others Respondent :- State Of U.P. & Ors. Petitioner Counsel :- J .L. Pandey Respondent Counsel :- C.S.C. Hon'ble Sabha°eet Yadav,J.
No ground for issuing mandamus is made out. The writ petition stands accordingly dismissed. Order Date :- 2.7.2010 SL