Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 7(1)] [Section 7] [Entire Act] State of Gujarat - Subsection Section 7(1)(a) in The Bombay Inams (Kutch Area) Abolition Act, 1958 (a)if such land is in the possession of the inamdar as Gharkhed land, the inamdar,