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Delhi High Court - Orders

Icici Bank Limited vs Punj Lloyd Limited & Ors on 14 March, 2022

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                          $~8 Company
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CO.PET. 1075/2016 & CO.APPL. 560/2017, 1040/2017 & 622/2018
                                ICICI BANK LIMITED                                   ..... Petitioner
                                                   Through        Ms. Sonal Gupta & Ms. M Bhanot,
                                                                  Advs.

                                                   versus

                                PUNJ LLOYD LIMITED & ORS.                            ..... Respondents
                                              Through

                                CORAM:
                                HON'BLE MR. JUSTICE VIBHU BAKHRU
                                        ORDER

% 14.03.2022

1. The learned counsel appearing for the petitioner seeks to withdraw the present petition with liberty to pursue its petition before the National Company Law Tribunal.

2. The petition is dismissed as withdrawn.

VIBHU BAKHRU, J MARCH 14, 2022 Ch Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:16.03.2022