Delhi High Court - Orders
Icici Bank Limited vs Punj Lloyd Limited & Ors on 14 March, 2022
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~8 Company
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 1075/2016 & CO.APPL. 560/2017, 1040/2017 & 622/2018
ICICI BANK LIMITED ..... Petitioner
Through Ms. Sonal Gupta & Ms. M Bhanot,
Advs.
versus
PUNJ LLOYD LIMITED & ORS. ..... Respondents
Through
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 14.03.2022
1. The learned counsel appearing for the petitioner seeks to withdraw the present petition with liberty to pursue its petition before the National Company Law Tribunal.
2. The petition is dismissed as withdrawn.
VIBHU BAKHRU, J MARCH 14, 2022 Ch Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:16.03.2022