Calcutta High Court
C.I.T.W.B.-Iv vs Paharimata Cold Storage (P) Ltd on 1 April, 2014
Author: Arun Mishra
Bench: Arun Mishra
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION (INCOME TAX)
ORIGINAL SIDE
IP 153 OF 1995
C.I.T.W.B.-IV
Versus
PAHARIMATA COLD STORAGE (P) LTD.
BEFORE:
The Hon'ble CHIEF JUSTICE ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI Date : 1st April, 2014.
The Court :- Nobody appears to prosecute the matter. Records are not traceable as it is reported by the registry of this Court.
Accordingly, the petition is dismissed for non prosecution.
(JOYMALYA BAGCHI, J.) (ARUN MISHRA, C.J.) GH.