Patna High Court
Ram Vinay Yadav vs The State Of Bihar on 21 March, 2022
Author: Chakradhari Sharan Singh
Bench: Chakradhari Sharan Singh, Madhuresh Prasad
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.2538 of 2021
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1. Kamdeo Kumar Son of Shivam Yadav, resident of Vill and Post - Chhapra,
Ward no. 8 (eight), P.S. - Jhajha, Distt. - Jamui.
2. Basant Kumar Singh, Son of Ramashray Singh, resident of Ward no. 11, Vill
- Barwadih, P.O.- Matpa, P.S. - Kutumba, Distt - Aurangabad.
3. Sikandar Kumar, Son of Bhaso Sah, resident of ward no. 5, Vill - Dariyo,
P.O.- Borwa, P.S. Jhajha, Distt - Jamui.
4. Abu Rehan, Son of Giyasuddin, resident of Ward no. 01, Phulwari, P.O.-
Altahat, P.S. Kochadhaman, Distt. - Kishanganj.
5. Rana Ranjeet, Son of Sri Ramashish Prasad, resident of Ward no. 12, Vill.-
Shankerpur, P.O.- Karu Bigha, P.S. - Nimchak Bathani, Distt. - Gaya.
6. Rabindra Yadav, Son of Chandradeo Yadav, resident of Village - Karhara
tola Bholadih, P.O.- Karhara, P.S. -Jhajha, Distt. - Jamui.
7. Md. Munazirul Islam, Son of Md. Zubair Alam, resident of ward no. 10,
Panchayat- Athgachhiya, block- Dighal Bank, Distt- Kishanganj.
8. Madan Kumar, Son of Vidyanand Yadav, resident of Ward no. 13, Village -
Belokhri, P.O.- Srinagar, P.S.- Ghailarh, Distt.- Madhepura.
9. Subhash Chandra Bose, Son of Jagdish Mandal, resident of Ward no. 7, at
post -bhan, P.S. and Distt- Madhepura.
10. Rajesh Kumar, Lelhu Paswan, resident of Ward no. 9, at post- morsanda, P.S.
- Chausa, distt.- Madhepura.
11. Salen Kumar, Son of Shatrughan Mukhiya, resident of Ward no. 11, at-
Guriy, Post - Yadupatti, P.S.- Kumarkhand, Distt. Madhepura.
12. Nitesh Kumar, Son of Pramod Sharma, residnet of Ward no. 13, at Post and
P.S.- udakishun ganj, distt. - Madhepura.
13. Badri Kumar, Son of Shivnarayan Yadav, resident of Ward no. 3, at -fulkaha,
post - Chikni, p.s.- ghamaria, distt.- madhepura.
14. Md. Aftab Alam, Son of Md. Kalimuddin, resident of Ward no. 14, at -
paina, post - paina, p.s.- Chausa, Distt. - Madhepura.
15. Sitesh Kumar, Son of dukha Prasad Yadav, resident of ward no. 9 at bardaha,
post-goth bardaha, p.s.- ghailar, distt. - madhepura.
16. Kaushal Kishore Jha, resident of Ward no. 2, at- Sonbarsha, post - Singhar,
p.s.- Alam nagar, distt. -madhepura.
17. Deepkaran Kumar, son of Arvind Prasad Yadav, resident of Ward no.2 at -
Lakshminia, post - ghailarh, distt. - madhepura.
18. Ritesh Kumar Singh, Son of Ramashankar Singh, resident of Ward no. 13, at
- rampur mukund, post - Sisawa, P.S. - Kuchaikot, distt. Gopalganj.
19. Khurshid Alam, Son of Mumtaz Ali, resident of ward no. 1 at - machwan,
post - mahuawan, p.s.- Kateya, distt. - Gopalganj.
20. Shailendra Manjhi, Son of Ram Kumar Manjhi, resident of Wad no. 9 at post
- belsand, P.S. - Barauli, Distt. - Gopalganj.
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21. Sunil Kumar Yadav, son of motilal Yadav, resident of Ward no. 2, at
machwan, post - mahuawan, p.s.- Kateya, distt. - gopalganj.
22. Naushad Alam, Son of Kamaruddin mian, resident of ward no. 3 at-
mahammad pur, post - Teknawas, p.s.- Sidhwalia, distt. - gopalganj.
23. Nagendra Kumar, Son of Ram Awadh Prashad, resident of ward no. 10, at -
Kuisakhurd, post - Mahuawa, P.S. - Kateya, distt. - Gopalganj.
24. Ramashankar Ram, Son of Srishant Ram, resident of ward no. 1 at - gidham,
post- somgdhawam, P.S- phulwaria, distt. - gopalganj.
25. Satyendra Kumar Singh, Son of Pramod Singh, resident of ward no. 14, at -
Sukrauli, post - mahuawan, p.s. - kateya, distt. - gopalganj.
26. Upendra Yadav, son of Kanhaiya Yadav, resident of Ward no. 6, at -
dumarauna, post - Belahikhas, P.S. - Kateya, distt. Gopalganj.
27. Balmiki Kushwaha, Son of Nandlal Kushwaha, resident of Ward no. 2, at -
mohanpur, post - belhikhas, p.s. - Kateya, distt. gopalganj.
28. Arbind Kumar Yadav, son of Lakshmikant Yadav, resident of ward no. 11,
panchayat -rattipur bairiya, block- nathnagar, ps- nathnagar, distt.-bhagalpur.
29. Kumar Gaurav, Son of Ganesh Prasad Mandal, resident of Ward no 8 at post
- Rattipur Bairiya, Block and P.S.- Nathnagar.
30. Manoj Kumar Mandal, Son of Sitaram Mandal, r/o ward no 9, rattipur
bairiya, block and post - nathnagar, distt. - Bhagalpur.
31. Kishore Gupta, Son of Shivnaray Gupta, R/o - ward no - 6, Rattipur Bairiya,
Block and Post - Nathnagar, Distt.- Bhagalpur.
32. Anamika Priyam @ Kumari Anamika Priyam, H/O - Prakash Kumar, R/o -
ward no - 7, Rattipur Bairiya, Block and Post - Nathnagar, Bhagalpur.
33. Mritunjay Kumar, Son of Kailash Mandal, resident of ward no. 5, Rattipur
Bairiya, Block and P.O - Nathnagar, Distt.- Bhagalpur.
34. Devbrat Kumar, Son of Sachidanand Mandal, R/o - ward no -2, Rattipur
Bairiya, P.O.and P.S. - Nathnagar, Distt.- Bhagalpur.
35. Rajendra Paswan, Son of Bhagwat Paswan, r/o - ward no. 12, marwa west ,
P.O. and P.S. - Bihpur, Distt.- Bhagalpur.
36. Rajkumar Thakur, Son of Upendrs Thakur, r/o ward no. - 6, lokmanpur,
block - kharik, p.s.- Kharim, Bhagalpur.
37. Dinkar Sharma, Son of Jayhind Sharma, r/o ward no. 12, Panchayat-
Chorhar, ps - kharik, distt. - Bhagalpur.
38. Dablu Kumar Mandal, Son of Awadh Kishore Mandal, r/o - ward no. -10,
Akidatpur, block and p.s. - Kharik, distt. - Bhagalpur.
39. Kundan Kumar, Son of Anandi Shah, r/o ward no. - 6, Village - Gorari, P.O.
and P.S. - Gorari, Distt. - Bhagalpur.
40. Dharmendra Kumar Gyani, Son of Pramod Mandal, r/o Ward no. 5, at P.O.
and P.S. Gorari, Distt. - Bhagalpur.
41. Ishant Kumar, Son of Chandramohan Yadav, r/o Wad no. 3 at P.O. and P.S -
Gorari, Distt. - Bhagalpur.
42. Chhanguri Das, S/o Suchit Das, r/o ward no. 7, at p.o. - Tarchha, damuchak,
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P.S.- Goradi, Distt. - Bhagalpur.
43. Triveni Kumar, Son of Kakeshwar Das, r/o ward no 1 at post and p.s. -
goradi, Bhagalpur.
44. Dhrub Kumar Thakur, Son of Sugreev Thakur, r/o Ward no 4, Panchayat-
teloundha, p.s.- Sanokhar, block - sanoula, distt. Bhagalpur.
45. Ashok Kumar Yadav, Son of Adhik Lal Yadav, r/o ward no 2, Panchayat -
teloundha, P.S. Sanokhar, Block - Sanoula Distt. - Bhagalpur.
46. Lalita Devi, H/O Shamsher Yadav, r/o ward no. 6, at P.O. - Kathautiya, P.S. -
Haveli Kharagpur, distt. - Munger.
47. Raman Raj, Son of Phuleshwar Prasad Singh, r/o ward no. 13, Panchayat-
teloundha, p.s. - Sanokhar, block - Sanoula distt. - Bhgalpur.
48. Ramesh Singh, Son of Maualeshwari Singh, r/o Ward no. 5 jihtti, P.O. -
dadrijala, Panchayat - dadrijala, P.S.- Sangrampur, Distt. - munger.
49. Chandan Kumar, Son of Vijay Prasad Singh, r/o ward no. 5, Panchayat -
ramankabad east, Village- bhaluakol, p.s. haweli kharagpur, munger.
50. Kanhaiya Kumar, Son of Vijay Singh, r/o ward no. - 3 at p.o. and p.s. haweli
kharagpur distt. - munger.
51. Vikash raaj, Son of narendra Kumar Dheeran, Panchayat-teloundha, p.s.-
Sanokhar, block - sanoula, distt.- bhagalpur, ward no 8, village - fassiyabad,
p.s.- haweli kharagpur, distt. munger.
52. Puja Kumari, W/o Bipin Kumar, R/o ward no. 4 Panchayat - Ramankabad
East Village - Bhaluakol, P.S.- Haweli Kharagpur, Munger.
53. Gautam Kumar, Son of Nand Kishore Prasad Kapri, R/o Ward No. 3 at post
and Panchayat - Ramankabad, P.S. Haweli Kharagpur, Munger.
54. Kanhaiya Kumar, Son of Vishnath Pd. Chandravanshi, r/o Gangta, P.S.-
Haweli Khagarpur, P.O. - Banahara Village - Basdeopur, Munger.
55. Avdhesh Kumar, Son of Subhit Yadav, r/o - Ward No. 9, at P.O. - Khaira,
P.S. Haweli Kharagpur, Munger.
56. Ravi Roushan, Son of Jagdeo Paswan, r/o Ward No. 4 - Sitakund Dih, P.O. -
Dariyapur, Panchayat - Nawagardhi utri, P.S .- Muffasil, Munger.
57. Surendra Prasad Yadav, Radhe Yadav, R/o Ward No. 7 Panchayat-Barui, P.S.
- Haweli Kharagpur, Munger.
58. Rahul Kumar, Son of Sanjay Yadav, R/o Ward No. - 3 Panchayat -Barui,
P.O.- Khaira, Doray, P.S.- Haweli Kharagpur, Munger.
59. Avinash Kumar, S/o Gopal Mandal, r/o Ward No. 2, Panchayat - Barui, P.O.-
Teghra at - Teghra, P.S. Haweli Kharagpur, Munger.
60. Anita Kumari, W/o Jatadhari Kumar, R/o Murheri, at Post - Murheri, P.S.
Haweli Kharagpur, Ward No. - 5, Panchayat - Murheri, Munger.
61. Sanjay Kumar Yadav, Son of Balli Yadav, R/o Ward No. 14, Panchayat -
Makaita, Babura, P.S. - Dhankund, Distt. - Banka.
62. Pradip Kumar Bhagat, Son of Sitaram Bhagat, R/o Ward No. 1, at -
Dhankund, Post - Makaita, P.S. - Dhankund, Distt. - Banka.
63. Sanjay Kumar Yadav, Son of Bechan Mandal, Resident of Ward No. - 2,
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Dhankund, Post - Makaita, P.S. - Dhankund, Distt. - Banka.
64. Pradip Kumar, Son of Nebalal Yadav, R/o Ward No. at - Kishanpur, P.S.
Rajaun, Banka.
65. Suman Kumar Sharma, Son of Arjun Sharma, R/o Ward No. at - Bagroiya,
P.S. Dhankund, Distt. -Banka.
66. Pramod Yadav, Son of Sikandar Yadav, R/o Ward No. 3, At - Nagel, P.S.
Behlar, Distt. - Banka.
67. Rajesh Prasad Gupta, Son of Ganori Bhagat, R/o Ward no. - at - Gora, P.S. -
Kojhi, Distt. - Banka.
68. Kamdeo Prasad Yadab, Son of Ghanshyam Yadav, R/o Ward No. 7, At -
Jerua, Post - Tonapather, P.S. Suiya, Distt. - Banka.
69. Angesh Kumar Ranjan, Son of Prakash Yadav, R/o Ward No. At - Lalwamor,
P. P.O.- Kumarpur, P.S. - Fullidumar, Distt. - Banka.
70. Ajay Kumar, Son of Mangnilal Singh, R/o Ward No. - 9, At Post - Kathrang,
P.S.- Rajaun, Banka.
71. Rukhsaar Parween, D/o Abdul Fabbar, R/o Ward No. - 3, At - Malbasti, P.O.
- Chatar Gachh, P.S. - Pothia, Distt. - Kishanganj.
72. Seemab Akhtar, Son of Nurul Haque, R/o Ward No. 12, At - Mirchani Tola,
Post - Shitalpur, P.S. - Pahar Katta, Distt. - Kishanganj.
73. Nikhat Parween, D/o Abdul Hannan, R/o Ward No. 9 At Post - Chanamana,
P.S.- Pothia, Distt. - Kishanganj.
74. Anzar Alam, Son of Md. Nasiruddin , R/O At and P.O. - Ward No. 1,
Khatiya Pichhla, P.S. - Pothia, Distt. - Kishanganj.
75. Abdul Gaffar, Son of Anwarul Haque, Ward no. 11, R/o At Post -
Chanamana, P.S. - Pothia, Distt. - Kishanganj.
76. Anil Kumar Ray, Son of Jay Narayan Ray, Ward No. 6 R/o At Post - Patila
Bhasa, P.S. - Pothia, Distt. - Kishanganj.
77. Shahabaz Ashrafee, Son of Zakir Hussain, Ward No. 9, At - Bhogdabar, Post
- Bhawaniganj, P.S. Thakur Ganj, Distt. - Kishanganj.
78. Abdul Mannan, Son of Md. Habibur Rahman, R/o Ward No. 8, At Khari
Basti Bhodabar, Post - Bhawaniganj, P.S. Thakurganj, Kishanganj.
79. Shahar Bano, W/o Usman Gani, R/o Ward No. 11, At- Bakho Toli, P.O.-
Bhawaniganj, P.S. - Patha Mari, Distt. - Kishanganj.
80. Ratan Kumar Sinha, Son of Kuldeep Narayan Sinha, Ward no. 12, R/o At -
Barmani, P.O.- Kharudha, P.S. - Powakhali, Distt. - Kishanganj.
81. Lal Mohammad, Son of Shahabuddin, R/o Ward No. 3 At Post - Koimari,
P.S. - Pothia, Distt. - Kishanganj.
82. Md. Ashfaque, Son of Rafique Alam, R/o Ward No. 10 at Udgara, Post -
Khatiya Pichhla, P.S. Pothia, Distt. - Kishanganj.
83. Bimal Kumar Singh, Son of Mohanlal Singh, R/o Ward No. 10, At -
Dubanochi, Post - Panbara, P.S. - Pothia, Distt. - Kishanganj.
84. Yasmim Begum, D/o Hafizuddin R/o Ward No. 10 at Mechhabari, Post -
Chhattargachh, P.S. - Pothia, Distt. - Kishanganj.
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85. Md. Iqbal Hussain, Son of Md. Anwar Ahmad, R/o Ward No. 3 at Beng
Dogra, P.O. - Ruidhasa, P.S. - Thakurganj, Distt. - Kishanganj.
86. Khalquzzaman, Son of Alauddin, R/o Ward No. 11 At - Milik Basti, Post -
Panasihat, P.S. - Pahar Katta, Distt. - Kishanganj.
87. Md. Quaisar, Son of Md. Sajid, R/O - Ward No. 4, at Khajur Baari, P.O.-
Shitalpur, P.S - Paharkatta, Distt. - Kishanganj.
88. Ajay Kumar Yadav, Son of Jagmohan Yadav, R/o Ward No. 10 At- Talgachh,
Post - Khodho Bari, P.S. Dighal Bank, Distt. - Kishanganj.
89. Kumar Saurabh, Son of Shital Prasad Sinha, R/o Ward No. 13, At - Jantahat,
Post - Tulsia, P.S. Dighalbank, Distt. - Kishanganj.
90. Krishnan Kumar Pandit, Son of Jeevan Lal Pandit, R/o Ward No. 12 at -
Kumhar Toli, P.O.- Tulsia, P.S. Dighal Bank, Distt. - Kishanganj.
91. Md. Eshaque, Son of Md. Wazair, R/o Ward No. 10, At - Karuwamani, P.O.-
Padampur, P.S. - Dighal Banka, Distt. - Kishanganj.
92. Shahnawaz Azim, Son of Azimuddin, R/o Ward No. 13, At - Dabur, P.S.
Baruganj, Distt. - Kishanganj.
93. Naushad Alam, Son of Baharuddin, R/o Ward No. 4 at - Tantani, Post -
Nisndara, P.S. - Bahadurganj, Distt. - Kishanganj.
94. Nagendra Prasad Thakur, Son of Sukhdeo Thakur, R/o Ward No. 14, At Post
- Dhantola, P.S. - Dighalbank, Distt. - Kishanganj.
95. Alamgir Alam, Son of Abdul Quiyaum, R/o Ward No. 9, at - Karuwamani,
P.O. - Padampur, P.S. - Dighalbank, Distt. - Kishanganj.
96. Abdul Sattar, Son of Md. Faizuddin, R/o Ward No. 1 At - Hublidangi, P.O.
Pandampur, P.S. - Dighalbank, Distt. - Kishanganj.
97. Vivek Kumar Ganesh, Son of Nandlal Ganesh, R/o Ward No. 2, At -
Tangtangi, Post - Padampur, P.S. Gharbhanga, Distt. - Kishanganj.
98. Md. Nasim Akhter, Son of Md. Bahruddin, R/o Ward No. 4 At - Tarawari
Chowk, Gurumara, P.S. - Garvandanga, Distt. - Kishanganj.
99. Nutan Bihari Singh, Son of Kuwar Lal Singh, R/o Ward No. 5 at Bansbari,
Post - Padampur, P.S. - Garvandanga, Distt. - Kishanganj.
100 Mubarak Hussain, Son of Sanaullah, R/o Ward No. 2 at Palsa, Post -
. Khodobari, P.S. - Kodhobari, Distt. - Kishanganj.
101 Md. Asrarul, Son of Nurul Islam, R/o Ward no. 6, At Pakkabari, Post -
. Kodhobari, P.S. - Kodhobari, Distt. - Kishanganj.
102 Ajay Kumar Rishi, Son of Raju Rishi, R/o Ward No. 7, At Bhawaniganj,
. P.O. - Kuttigola, P.S. - Kochadhaman, Distt. - Kishanganj.
103 Md. Rizwan Alam, Son of Asfaque Alam, R/o Ward No. 5, at Dhansona,
. Post - Puttigola, P.S. - Kochadhaman, Distt. - Kishanganj.
104 Farhat Jahan, D/o Zubair Alam, R/o Ward No. 15, At - Sundar Panchi, P.O.-
. Kuttigola, P.S. - Kochadhaman, Distt. - Kishanganj.
105 Pradeep Kumar Singh, Son of Lakshmi Narayan Singh, R/o Ward No. 2, At -
. Phulbari, Post- Altahat, P.S. - Kochadhaman, Distt. - Kishanganj.
106 Jagdish Prasad, Son of Kiran Lal Singh, R/o Ward No. 12 at - Balubari, P.O.-
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. Altahat, P.S. - Kochadhaman, Distt. - Kishanganj.
107 Ainul Haque, Son of Abdul Tawab, Ward No. - 8, R/o At - Dhumnagar, P.O.-
. Kuttigola, P.S.- Koachadhaman, Distt. - Kishanganj.
108 Md. Shahid Alam, Son of Munsi Wajuddin, R/o Ward No. 12, At -
. Nouranga, P.O. - Kuttigola, P.S. - Kochadhaman, Distt. - Kishanganj.
109 Najmul Haque, Son of Md. Mohsen, R/o - Ward No. - 4 at - Ahmadnagar,
. P.O. - Puttigola, P.S. - Kochadhaman, Distt. - Kishanganj.
110 Md. Abul Quashim, Son of Amiruddin, R/o Ward No. 11, At- Dubra, P.O. -
. Kuttigola, P.S. - Kochadhaman, Distt. - Kishanganj.
111. Laddu Baitha, Son of Bhogi Baitha, R/o Ward No. 14 at- Rajkhand North,
P.O. - Rajkhand, P.S. Aurai, Distt. - Muzaffarpur.
112 Shashi Bhushan Kumar, Son of Ganesh Bhagat, R/o Ward No. - 3, at - Susta,
. P.O. - Susta, P.S. Sadar, Distt. - Muzaffarpur.
113 Rakesh Kumar, R/o Ward No. 13, at - Banua, P.O. - Turki Khararu, P.S. -
. Minapur, Distt. - Muzaffarpur.
114 Sunil Kumar Paswan, Son of Lalan Paswan, R/o- Ward No. 12, At Matlupur,
. P.O. - Matlupur, P.S. Piar, Distt. - Muzaffarpur.
115 Md. Raja, Son of Md. Akhatar, R/o Ward No. 4 at - Ghosrawan, Post -
. Ghosrawan, P.S. - Piar, Distt. - Muzaffarpur.
116 Shamir Kumar, Son of Haribansh Rai, R/o Ward no. 2, at Susta, Post - Susta,
. P.S. Sadar, Distt. - Muzaffarpur.
117 Taj Ahmad, Son of Aftab Ahmed, R/o Ward No. 5, At - Rahimpur Raksa,
. P.O. - Mehsi, P.S. - Sakra, Distt. - Muzaffarpur.
118 Prakash Kumar Paswan, Son of Sajan Paswan, R/o Ward No. 1, At -
. Kodariya Mango, P.O.- Barhabaud, P.S. Paroo, Distt. - Muzaffarpur.
119 Vinay Kumar, R/o - Hariharpur, Ward No. 8, Post - Paroo, P.S. Paroo, Distt.
. - Muzaffarpur.
120 Sabita Kumara, W/o Sanjay Kumar, R/o Jagdishpur, Ward no. - 9, P.O. -
. Paroo, P.S. - Paroo, Distt. - Muzaffarpur.
121 Saroj Kumar, Son of Shiv Bhagat, R/o Ward no. 10, At - Jagdishpur, P.O.
. and P.S. - Paroo, Distt. - Muzaffarpur.
122 Jaglal Ram, Son of Rambilash Ram, R/o Ward No. 5, At - Basantpur, P.O. -
. Jainatpur, P.S. Paroo, Distt. - Muzaffarpur.
123 Md. Raza Ansari, Son of Md. Muslim, R/o Ward No. 1, at - Fatehabad, P.O.
. - Fatehabad, P.S. Paroo, Distt. - Muzaffarpur.
124 Md. Sarfaraz Alam, Son of Md. Murshid Alam, R/o Ward no. 12, At-
. Minapur, Post - Kanhariya, P.S. Kanhariya, Distt. - Purnia.
125 Md. Rashid, Son of Md. Moizuddin, R/o Ward No. 6 at Bishari, P.O. - Soura
. Jaber, P.S. Baisi, Distt. - Purnia.
126 Gholam Maroof Bandagi, Son of Munazir Ahmad, R/o Ward No. - 3, At Post
. - Asja - Mobaiya, P.S. Tarabari, Distt. - Purnia.
127 Md. Shaha Anwar, Son of Abdul Samad, R/o Ward no. 8, at - Dakaita, P.O.-
. Shishabari, P.S. - Rauta, Distt. - Purnia.
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128 Farhan Anwar, Son of Habibur Rahman, R/o at - Dohmani, P.O.- Shishabari,
. P.S. Rauta, Distt. - Purnia.
129 Md. Shakil Ahmad, Son of Md. Siddique, R/o Ward No. 10 At- Dhusmal,
. P.O. - Kishanganj, Distt. - Purnia.
130 Md. Moserba Adil, Son of Md. Shamshul Hoda, R/o Ward no. 15, At -
. Baritelaunch, P.O. - Farreh, P.S. - Chautham, Khagaria.
131 Raj Nandan Kumar, Son of Suresh Prasad Yadav, R/o Ward No. 3 at-
. Sonbarsha, P.O. - Chautham, P.S. Chautham, Khagaria.
132 Md. Mustakim, Son of Md. Muslim, resident of Ward No. 1, at - Baharban,
. P.O. Belahi, P.S. - Rahika, Distt. - Madhubani.
133 Jitendra Kumar Yadav, Son of Mahadev Prasad Yadav, R/o Ward No. 5, At -
. Dhamri, Post - Chhapa, P.S. Jhajha, Distt. - Jamui.
134 Md. Murshid Alam, Son of Md. Jahagir, R/o Ward no. 3, at - Dhansona, P.O.
. - Kuttigola, P.S. Kochadhaman, Distt. - Kishanganj.
135 Md. Noman Alam, Son of Taushif Ahmad, R/o Ward No. 10, at - Kutti, Post
. - Kutti gola, P.S. - Kochadhaman, Distt. - Kishanganj.
136 Firdoshi Begum, Wife of Shakil Ahmad, R/o Ward No. 8, at - Doula, Post -
. Hakar, P.S. and Distt. - Kishanganj.
137 Juli Khatoon, D/o Md. Alim, R/o Ward no. 4 At - Ghat, Babhantoli, Post -
. Kanki, P.S. and Distt. - Kishanganj.
138 Amar Singh Yadav, Son of Panchalal Yadav, r/o Ward no. 11 at - Pichhla,
. Post - Surajpura, P.S. and Distt. - Kishanganj.
139 Minti Kumari, W/o Rintu Kumar Yadav, R/o Ward No. 16, at - daula, Post,
. P.S. and Distt. - Kishanganj.
140 Abdul Karim, Son of Noushad Alam, R/o Ward no. 3, At - Hatwar Samda,
. P.O. , P.S. and Distt. - Kishanganj.
141 Kaushal Kumar Shah, Son of Govind Shah, R/o Ward No. 3, Dighal Bank,
. P.O., P.S. and Distt. - Kishanganj.
142 Jagdish Prasad Singh, Son of Prem Kumar Singh, R/o Ward No. 13, Mantoli,
. Post and P.S. - Dighal Bank, Kishanganj.
143 Kunti Divi, Fema, W/o Bahgirath Prasad Singh, R/o Ward no. - 4, at-
. Lohagarha, P.O. and P.S. - Kodabari, Kishanganj.
144 Udhav Kumar Yadav, Son of Gokul Mohan Yadav, R/o Ward No. 13, At - Tal
. Gachh, Post - Korhobari, P.S. - Dighal Bank, Kishanganj.
145 Md Izharu Haque, Son of Md. Manzoor Alam, R/o Ward No. 14 at -
. Satkauwa, Post - Dighal Bank, P.S. Dighal Bank, Kishanganj.
146 Md. Faizan Alam, Son of Sahudding, R/o At - Chuni Mari, Post - Bangama,
. P.S. Bahadur Ganj, Kishanganj.
147 Munib Alam, Son of Sherjahan, R/o Waard no. 6 At, P.O. - Chakla, P.S. and
. Distt. Kishanganj.
148 Ganga Murmu, Son of Bajun Murmur, R/o Ward no. 1 Baluabari, Post -
. Chakla, P.S. and Distt. Kishanganj.
149 Anil Kumar, Son of Ramlal, R/o Ward no - 8 At Post - Belba, P.S. and Distt.
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. Kishanganj.
150 Md. Shaukat, Son of Noor Mohammad, R/o Ward no. 12, at - Odra, Post -
. Belba, P.S. and Distt. Kishanganj.
151 Rana Ranjit Singh, Son of Brijnandan Prasad, R/o Village - Pachamba, Ward
. No. 7, Block - Nimchak, Bathani, Distt. - Gaya.
... ... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Chief Secretary, Government of Bihar, Patna.
3. The Principal Secretary, Panchayti Raj Department, Bihar, Patna.
4. The Additional Secretary, Govt. of Bihar, Patna, Panchayti Raj Department,
Bihar, Patna.
5. The Joint Secretary, Govt of Bihar, Patna, Panchayti Raj Department, Bihar,
Patna.
6. The Deputy Secretary, Govt. of Bihar, Patna. Panchayti Raj Department,
Bihar, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9859 of 2021
======================================================
1. Radheshyam Chaurasiya Son of Murahu Chaurasiya, R/o - Ward no. - 7, At -
Karma, Post - Mahuwari, P.S.- Sonhan, Distt. - Kaimur.
2. Manojlal Verma, Son of Babulal Verma, R/o Ward No. 05, Vill. Kirkalan,
Post - Sonhan, P.S.- Sonhan, Distt. - Kaimur.
3. Chandrashekhar Pandey, Son of Lalbachan Pandey, R/o Ward No. - 07, Vill.-
Patarihan, Post - Jaitpurkala, P.S. Bhagwanpur, Distt. - Kaimur.
4. Anil Kumar Seth, Son of Ram Pyare Seth, R/o Ward No. 01, At - Bhadari,
P.S. - Bhabhua, Distt. - Kaimur.
5. Ravita Devi, W/o Arvind Kumar Ram, R/o Ward No. 12, At - Baddha, Post -
Nuaon, P.S. - Nuaon, Distt. - Kaimur.
6. Sunita Devi, W/o Ashok Ram, R/o Jaitpura, P.S. - Nuaon, Distt. - Kaimur.
7. Mahendra Kumar Chaudhary, S/o Shivlal Chaudhary, R/o Ward No. 04, At -
Manikpur (Dewarji Kala), P.S.- Bhabhua, Distt. - Kaimur.
8. Chandrajeet Singh Yadav Son of - Sudama Singh Yadav, R/o Ward No. - 05,
At - Dewarjikala, P.S. - Bhabhua, Distt. - Kaimur.
9. Dinesh Kumar Bharti, Son of Rambriksh Ram, R/o Ward No. 05, at -
Pahariyan, P.S. - Bhagwanpur, Distt. - Kaimur.
10. Shiv Shankar Prashad, Son of Jhinpat Sah, R/o Ward No. - 10, At - Chand,
P.S. - Chand, Distt. - Kaimur.
11. Babulal Prasad Gupta, Son of Murahu Sah, R/o Ward No. 12 at - Kilani, P.S.
- Chan, Distt. - Kaimur.
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12. Sarwjit Kumar, Son of Ramashish Ram, R/o Ward No. - 03, At - Gangapur,
P.S. - Chainpur, Distt. - Kaimur.
13. Pyarelal Gupta, Son of - Premchand Gupta, R/o Ward No. 11, At - Shohpur,
P.S.- Durgawati, Distt. - Kaimur.
14. Varun Kumar, Son of Judhan Ram, R/o Ward no. 09 at Chand, P.S. - Chand,
Distt. - Kaimur.
15. Gauri Shankar Pandey, Son of Ram Bachan Pandey, R/o Ward no. 2 at
Ballipur, P.S.- Bhagwanpur, Distt. - Kaimur.
16. Pramod Sharma, Son of Sudama Sharma, R/o Ward No. 12 at - Mahuari, P.S.
- Sonahan, Distt. - Kaimur.
17. Ravindra Pratap Singh, Son of Rajdev Singh, R/o Ward no. 13, at- Kilani,
P.S. Chand, Distt. - Kaimur.
18. Rinku Devi, W/o Santosh Ram, R/o Ward No. - 04 At - Bhitaribandh, P.S. -
Kamarchat (Sabar), Distt. - Kaimur.
19. Kiran Kumari, W/o Chandan Paswan, R/o Ward No. 11 at - Lalapur, P.S. -
Karamchat (Sabar), Distt. - Kaimur.
20. Lakshman Soni, Son of Bigau Seth, R/o Ward No. 07, At - Akorhi, P.S. -
Belaon, Distt. - Kaimur.
21. Arun Pathak, Son of Parash Pathak, R/o Ward no- 07 at Shivpur, P.S.-
Karamchat (Sabar), Distt. - Kaimur.
22. Pinku Dhobi, Son of Lalbahadur Dhobi, R/o Ward No. 13, at - Sonao, P.S. -
Chand, Distt. - Kaimur.
23. Yashwant Kumar, Son of Shivshankar Vind, R/o Ward No. 10, at - Baheriya,
P.S. - Chand, Distt. - Kaimur.
24. Sanjay Kumar, Son of Siri Bind, R/o Ward No. 03, At- Dubauli, P.S. -
Belaon, Distt. - Kaimur.
25. Lakshman Paswan Son of Banarasi Paswan, R/o Waard No. - 03 Bhitari
Bandh, P.S. Karamchat (Sabar), Distt. - Kaimur.
26. Geeta Devi, W/o Upendra Mallah, R/o Ward no. 01 at - Baradih, P.S. -
Karamchat (Sabar), Distt. - Kaimur.
27. Vijay Kumar, Sonof Ganga Singh, R/o Ward No. 15 at - Adamapur, P.S.-
Kamachat (Sabar), Distt. - Kaimur.
28. Suresh Kumar Chero, Son of Harihar Chero, R/o Ward no. 06, At -
Ibrahimpur, P.S. - Karamchat (Jabar), Dist.- Kaimur.
29. Angad Singh, Son of late Sukhdeo Singh, R/o Ward No. 06, At and P.S. -
Belaon, Dist.- Kaimur.
30. Rabindra Kumar, Son of Chhangur Ram, R/o Ward no. 05, At - Bhitari
Bandh, P.S. - Karamchat (Sabar), Dist.- Kaimur.
31. Shree Ram Sah Son of Mukhram Sah, R/o - Ward no. 10 At - Mokram, P.S. -
Bhagwanpur, Dist.- Kaimur.
32. Ajit Kumar Singh, Son of Rameshwar Singh, R/o Ward No. 10, At - Semra,
Mahuari, P.S. - Sonhan, Dist.- Kaimur.
33. Pratima Kumari, W/o Mahtim Bind, R/o Ward no. 10, At - Semra, Mahuari,
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P.S.- Sonhan, Dist.- Kaimur.
34. Nitu Devi, W/o Pappu Sah, R/o Ward No. 01, At - Bahera, Bhiriya, P.S. -
Sonhan, Dist.- Kaimur.
35. Reeta Devi, W/o Dinesh Kumar Bind, R/o Ward No. 09, At - Semra,
Mahuari, P.S. - Sonhan, Distt. - Kaimur.
36. Moti Paswan, Son of Ganesh Paswan, R/o Ward No. 11, At - Mokram, P.S.
Bhagwanpur, Dist.- Kaimur.
37. Kishan Kumar Singh, Son of Yamuna Singh, R/o Ward no. 10 At -
Kharharia, Bhiriya, P.S. - Sonhan, Kaimur.
38. Vijay Yadav, Son of Shyam Lal Yadav, R/o Ward no. 08, AT - Semariyan,
Badhauna, P.S.- Chainpur, Kaimur.
39. Amit Paswan, Son of Shree Ram Paswan, R/o Ward no. 12, At - Mokram,
P.S. - Bhagwanpur, Kaimur.
40. Satyendra Prasad Bind, Son of Fekan Bind, R/o Ward No. 01, At - Sade
Kawai, P.S.- Sonhan, Dist.- Kaimur.
41. Surendra Singh, Son of - Ramkrit Singh, R/o Ward no. 11, At - Ishapur,
Uday Rampur, P.S. - Chainpur, Dist.- Kaimur.
42. Yogendra Prasad, S/o Raj Kumar Bind, R/o Ward no. 09, At - Semariya,
Badhwana, P.S. - Chainpur, Dist.- Kaimur.
43. Kiran Devi, W/o Jitendra Kumar Paswan, R/o Ward No. 09, At - Semariya,
Badhnawan, P.S.- Chainpur, Kaimur.
44. Ashok Kumar Ram, Son of Dashmi Ram, R/o Ward no. 05, At - Ghosiya,
Mokram, P.S. - Bhagwanpur, Kaimur.
45. Sunil Kumar, Son of Prasiddha Bind, R/o - Ward no. 01, At - Kharenda, P.S.
- Belaon, Dist.- Kaimur.
46. Dharmendra Paswan, Son of Doma Paswan, R/o Ward no. 10 At - Ishapur,
Uday Rampur, P.S.- Chainpur, Kaimur.
47. Raj Kumar Ram, Son of Ashok Ram, R/o Ward No. 02, At - Kharenda, P.S. -
Belao, Rampur, Dist.- Kaimur.
48. Kumari Jyoti, W/o Ram Yatan Singh, R/o Ward no. 14, At - Baraon, P.S. -
Karamchat (Sabar), Dist.- Kaimur.
49. Archana Devi, W/o Sunil Kumar Bind, R/o Ward No. 10, At - Narsinghpur,
P.S. Chainpur, Kaimur.
50. Anand Kumar Patel, Son of Ram Surat Singh, R/o Ward No. 10, At -
Narsinghpur, P.S.- Chainpur, Kaimur.
51. Poonam Devi, W/o Banarasi Bind, R/o Ward no 03, At - Maidar Kala, Pasai,
P.S. - Belaon, Dist. Kaimur.
52. Nazma Bibi, W/o Munna Ansari, R/o Ward no. 08, At - Amaon, P.S. -
Karamchand (Sabar), Kaimur.
53. Rajnath Ram, Son of Bachanu Ram, R/o Ward No. 07, At - Basuhari,
Rampur, P.S. - Belaon, Dist. - Kaimur.
54. Munna Ram, Son of Haridaash Ram, R/o Ward No. - 08, At - Nirbispur,
Pasai, P.S. - Belaon, Dist. - Kaimur.
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55. Deepak Kumar Yadav, Son of Hanuman Yadav, R/o Ward No. - 01, At -
Jamuni Naar, P.S. - Aghaura, Kaimur.
56. Sheshnath Singh, Son of Bajrangi Singh Kharwar, R/o Ward No. 12, At -
Itadhi, P.S. - Sonhan, Dist- Kaimur.
57. Nisha Kumari, W/o Gorelal Singh, R/o Ward No. 12, At - Bicchi Bandh,
Amaon, P.S. - Karamchand (Sabar), Kaimur.
58. Kulwanti Kumari, W/o Markandey Prasad Bind, R/o Ward No. 03, At -
Makaicha, Amaon, P.S. - Karamchand (Sabar), Dist- Kaimur.
59. Rishi Kapoor Sharma, Son of Lalan Sharma, R/o - Ward No. - 01, At -
Domri, Karjaon, P.S. - Chainpur, Kaimur.
60. Lalbabu Ram, Son of Ganga Ram, R/o Ward No. 03, At - Todi, P.S. -
Bhagwanpur, Dist- Kaimur.
61. Vikesh Kumar, Son of Rajendra Sah, R/o Ward No. - 02, At - Todi, P.S. -
Bhagwanpur, Dist- Kaimur.
62. Shivaji Sharma, Son of Gayatri Sharma, R/o Ward no. 10, At - Orgaon, Todi,
P.S. - Bhagwanpur, Kaimur.
63. Shiv Nandan Singh, Son of Siyaram Singh, R/o Ward No. 12, At -
Sonbarsha, Karjaon, P.S. - Chainpur, Kaimur.
64. Sunil Kumar Singh, Son of Ram Nagina Singh, R/o Ward No. 09, At -
Majhiaon, Mokram, P.S. - Bhagwanpur, Kaimur.
65. Ashok Kumar Ram, Son of Nageshwar Ram, R/o Ward No. 09, At - Gaipra,
Pahariyan, P.S. - Bhagwanpur, Kaimur.
66. Rajesh Kharwar, Son of Deena Kharwar, R/o Ward no. 12, At - Khaira,
Bahuan, P.S. - Sohan, Kaimur.
67. Pradeep Kumar, Son of Ram Vilash Singh, R/o Ward no. 08, At - Darauli,
P.S. - Durgawati, Dist- Kaimur.
68. Om Prakash Paswan, Son of Sattu Paswan, R/o - Ward No. - 01, At -
Chaudhara, P.S. - Durgawati, Kaimur.
69. Narendra Yadav, Son of Gopal Singh Yadav, R/o Ward No. 10, At -
Dhannipur, P.S. - Durgawati, Kaimur.
70. Rajesh Kumar, Son of Gangaram, R/o Ward No. - 02, Village - Sonara, P.S. -
Belaon, Dist- Kaimur.
71. Upendra Kumar, Son of Rajendra Prasad, R/o Ward No. 04, At - Maatar,
Pahariya, P.S. - Bhagwanpur, Kaimur.
72. Santosh Prasad, Son of Shivdhani Sah, R/o Ward No. - 08, At - Chand, P.S.-
Chand, Dist- Kaimur.
73. Reeta Devi, Wife of Binod Bind, R/o Ward No. 04, At - Gohran, Dumdum,
P.S.- Bhabhua, Dist- Kaimur.
74. Janardan Singh, Son of Late Sukalu Singh, R/o Ward No. - 06, At -
Dumdum, P.S. - Bhabhua, Dist- Kaimur.
75. Luvkush Paswan, Son of Rampati Paswan, R/o Ward No. 11, At - Sonbarsha,
Pasai, P.S. - Belaon, Kaimur.
76. Jidhan Ram, Son of Ragho Ram, R/o Ward No. - 07, At - Dumpur, P.S. -
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Bhabhua, Dist- Kaimur.
77. Ram Awadh Ram, Son of Somnath Ram, R/o Ward No. 03, At - Dhadhniya,
Dumdum, P.S. - Bhabhua, Kaimur.
78. Janaki Devi, Wife of Dharmendra Prasad, R/o Ward No. - 12, At - Jadupur,
P.S. - Sonhan, Dist- Kaimur.
79. Sanju Devi, Wife of Pintu Ram, R/o Ward No. 01, At - Itawaon, Belaon, P.S.
- Belaon, Dist- Kaimur.
80. Nagendra Mishra, Son of Onkarnath Mishra, R/o Ward No. 12, At - Nimiya,
Bhadauli, P.S. - Kudaraon, Kaimur.
81. Ramashish Gupta, Son of Mukha Sah, R/o Ward No. 13, At - Bahera, P.S. -
Kudaraon, Kaimur.
82. Awadh Bihari Prasad, Son of Harwansh Prajapati, R/o Ward No. - 03, At -
Ghataon, Kudraon, P.S. - Kudraon, Kaimur.
83. Bikash Tiwari, Son of Ramjee Tiwari, R/o Ward No. - 08, At - Madaula,
Bhadaula, P.S. - Kudraon, Kaimur.
84. Shashikant Tiwari, Son of Rambachan Tiwari, R/o Ward No. - 03, At -
Jhalkhoriyaon, Bahera, P.S. - Kudraon, Kaimur.
85. Dayashankar Upadhyay, Son of Rajmuni Upadhyay, R/o Ward no. - 08, At -
Baruar, Derawaon, P.S. - Kudaraon, Kaimur.
86. Ranjan Singh Son of Suresh Singh, R/o Ward No. - 13, At - Bhurwaon,
Bhadauli, P.S. - Kudraon, Kaimur.
87. Ajit Kumar, Son of Doma Kahar, R/o Ward No. 04, AT - Ghataon, P.S. -
Kudra, Dist- Kaimur.
88. Rajesh Kumar, Son of Badri Prasad, R/o Ward No. 02, At - Bahuara,
Sonhan, P.S. - Sonhan, Dist- Kaimur.
89. Chitranjan Singh, Son of Subhash Singh, R/o Ward No. - 0 5, At - Amaon,
P.S. - Karamchat (Sabar) Kaimur.
90. Bijbahadur Yadav, Son of Bhola Yadav, R/o Ward No. 13, At - Siwaon, P.S. -
Sonhan, Dist- Kaimur.
91. Gulam Sarwar, Son of Jamaluddin, R/o Ward No.- 01, At - Ichaon, Lodhan,
P.S. - Chand, Distt. - Kaimur.
92. Reeta Kumari, W/o Ramesh Kumar, R/o Ward no. - 8, AT - Hasanpura, P.S. -
Sonhan, Kaimur.
93. Sunita Deve, W/o Nanhe Ram, R/o Ward No. 14, At - Soundha, P.S. -
Sonhan, Distt. - Kaimur.
94. Rajgrih Noniya, Son of Babulal Noniya, R/o Ward No. 11, At - Mahuari, P.S.
Sonhan, Dist- Kaimur.
95. Seema Devi, Wife of Amrendra Singh, resiudent of Ward no. 07, At - Tiyara,
Achhini, P.S. - Ramgadh, Distt. - Kaimur.
96. Shyamakant Mishra, Son of Shree Krishna Mishra, R/o Ward no. 06 At -
Machhal Pur, Mahuari, P.S. - Sonhan, Kaimur.
97. Sadanand Chaubey, Son of Ramakant Chaubey, R/o Ward No. 05, At -
Ruhiyan, Taraiya, P.S. - Ramgadh, Kaimur.
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98. Ramanand Mishra, Son of Indrajeet Mishra, R/o Ward No. 06, At - Mahila,
Chandesh, P.S. - Kudhni, Kaimur.
99. Lal Mohan Ram, Son of Ram Kawal Ram, R/o Ward No. 10, At - Chandesh,
P.S.- Kudhni, Kaimur.
100 Rehana Begum, Wife of Shahnawaj Sah, R/o Ward no. 09, At - Kota, P.S. -
. Kuchhila, Kaimur.
101 Sheela Kumari, Wife of Guddu Pal, resident of Ward no. 10, At - Kota, P.S. -
. Kucchila, Kaimur.
102 Shailesh Singh, Son of Rama Shankar Singh, R/o Ward No. 01, At - Gorsara,
. Aiwati, P.S. - Nuaon, Dist- Kaimur.
103 Khursida Khatoon, W/o Saleem Ansari, R/o Ward No. 07, At - Kota, P.S. -
. Kucchila, Kaimur.
104 Sushma Devi, Wife of Rajesh Kumar, R/o Ward No. - 04, At - Akhini, P.S. -
. Nuaon, Dist- Kaimur.
105 Kumari Archana Singh, W/o Ajay Kumar Singh, R/o Jaitpura, Akolhi, P.S. -
. Nuaon, Dist- Kaimur.
106 Reema Devi, Wife of Manoj Kumar Bhagat, R/o Ward No. 07, At - Aiwati,
. P.S. - Nuaon, Dist- Kaimur.
107 Sumitra Devi, Wife of Shailendra Pal, R/o Ward No. - 09, At - Tiyara,
. Akhini, P.S. Ramgadh, Kaimur.
108 Poonam Devi, Wife of Sikandar Singh, resident of Ward no. - 08 At - Tiyara,
. Achhini, P.S. - Ramgadh, Dist- Kaimur.
109 Gunja Devi, Wife of Akash Sah, R/o Ward No. 05, At - Mahartha, Akolhi,
. P.S. - Nuaon, Dist- Kaimur.
110 Raju Pal, Son of Chhedi Pal, R/o Ward No. - 09, At - Mukhraon, P.S. -
. Kuchhila, Dist- Kaimur.
111. Ramesh Singh, Son of Gobardhan Singh, R/o Ward No. - 05, At - mahila,
Chandesh, P.S. - Nuaon, Kaimur.
112 Aarti Devi, Wife of Nanhak Ram, resident of Ward no. 02 At - Gorsara,
. Aiwati, P.S. - Nuaon, Kaimur.
113 Satyendra Rai, Son of Subhash Rai, resident of Ward No. 09, At -
. Bhatalbiya, P.S. - Nuaon, Kaimur.
114 Noorjehan Begum, Wife of Mustakim Ansari, resident of Ward no. - 03, At
. Panchayat and P.S. - Nuaon, Kaimur.
115 Santosh Kumar Rai, Son of Gopal Rai, resident of Ward No. 12, At -
. Bhatpurwa, Dumduma, P.S. - Kudhni, Distt.- Kaimur.
116 Kailash Chauhan, Son of Sudarshan Chauhan, resident of Ward no. 06 At -
. Shreerampur, Dumduma, P.S. - Kudhni, Distt. - Kaimur.
... ... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Chief Secretary, Government of Bihar, Patna.
Patna High Court CWJC No.2538 of 2021 dt.21-03-2022
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3. The Principal Secretary, Panchayti Raj Department, Bihar, Patna.
4. The Additional Secretary, Govt. of Bihar, Patna, Panchayti Raj Department,
Bihar, Patna.
5. The Joint Secretary, Govt. of Bihar, Patna, Panchayti Raj Department, Bihar,
Patna.
6. The Deputy Secretary, Govt. of Bihar, Patna, Panchayti Raj Department,
Bihar, Patna.
7. The District Magistrate, Kaimur, Distt. - Kaimur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13629 of 2021
======================================================
1. Munna Kumar, Son of Deo Kumar Ram, Resident of Ward No. 04, At.-
Saraiya, Panchayat - Manpura, P.S. - Dariyapur, Disst.- Saran.
2. Raju Kumar Singh, Son of Krishna Singh, R/o Ward No. 14 Panchayat -
Mirzapur, P.S. - Marhaura, Disst.- Saran.
3. Nagendra Pandey, Son of Ramashankar Pandey, R/o Ward No. 10,
Panchayat - Suraudha, P.S. - Baniyapur, Disst.- Saran.
4. Umesh Kumar Paswan, S/o Tuntun Manjhi, R/o Ward No. 06, Panchayat -
Jajuli, P.S. - Mashrakh, Disst.- Saran.
5. Sujit Kumar Mahato, Son of Sudama mahato, R/o Ward No. 14, Panchayat -
Dakshini Parsa, P.S. - Ekma, Disst. - Saran.
6. Dinanath Manjhi, Son of Vishwanath Manjhi, R/o Ward No. -02 Parsa Utari,
Parsagarh bazar, Ekma, Saran.
7. Hareram Prasad, Son of Shivnath Prasad, R/o Ward No. -13, Parsa Utari,
Parsagarh Bazar, Ekma, Disst. - Saran.
8. Sanjeet Prakash Singh, Son of Rameshwar Prasad, R/o Ward No. - 06, Parsa
Bazar South, Block - Ekma, Disst. - Saran.
9. Deepak Kumar, Son of Arjun Rai, R/o Ward No. -15, Rampur Bindalal,
Chhitauni, Block - Ekma, Saran.
10. Anil Yadav, Son of Anand Yadav, R/o Ward No. -06, Rampur Bindalal,
Bishunpura Khurd, Ekma, Saran.
11. Jitendra Kumar Sah, Son of Kartik Sah, R/o Ward No. -09, Rampur
Bindalal, Safari, Block - Ekma, Saran.
12. Krishna Mahto, Son of Panchdev Mahato, R/o Ward No. -09, Eksar, Vill.-
Tarvaniya, Block - Ekma, Saran.
13. Vijay Kumar Ram, Son of Ramdayal Ram, R/o Ward No. -14, Rampur
Bindalal, Chitravaliya, Block - Ekma, Saran.
14. Najib Hussain, Son of Md. Subhan Hussain, R/o Ward No. -11, Rampur
Bindalal, Safari, Block - Ekma, Disst. - Saran.
15. Subhash Chandra Prasad, Son of Sadhu Sah, R/o Ward No. - 02, Rampur
Bindalal, Safari, Block - Ekma, Disst. - Saran.
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16. Nand Kumar Ram, Son of Jagannath Ram, R/o Ward No. - 10, Pachwa,
Vill.- Pachwa, Block - Ekma, Saran.
17. Ritu Devi, Wife of Jitendra Rai, R/o Ward No. -03, Phuchti Kala, Tawakli,
Block - Ekma, Saran.
18. Rahul Chaudhary, Son of Prabhu Chaudhary, R/o Ward No. -12, Parsa Utari,
Parsagadh Chaudhary Muhalla, Block - Ekma, Disst. - Saran.
19. Ayodhya Mallah, Son of Bikau Mallah, R/o Ward No. -15, Mahammadpur,
Block - Manjhi, Disst. - Saran.
20. Ram Prakash Manjhi, Son of Rameshwar manjhi, R/o Ward No. -03,
Mahammadpur, Mathanpura, Block - Ekma, Disst. - Saran.
21. Abhishek Kumar, Son of Jayprakash Upadhya, R/o Ward No. -10, Panchayat
- Kanhauli Manohar, Block - Baniyapur, Disst. - Saran.
22. Renu Ranjan, Wife of Santosh Kumar Singh, R/o Ward No. -09, Panchayat -
Kanhauli Manohar, block - Baniyapur, Disst.- Saran.
23. Pramila Devi, Wife of Harilal Manjhi, R/o Ward No. -08, Panchayat -
Suraundha, Baniyapur, Saran.
24. Rajesh Kumar, Son of Sakal Rai, R/o Ward No. 02, Panchayat - Sisai, Block
- Baniyapur, Saran.
25. Pradeep Kumar Ram, Son of Paras Ram, R/o Ward No. 11, Panchayat -
Sisai, Block - Baniyapur, Saran.
26. Tribhuwan Sah, Son of Amarjeet Sah, R/o Ward No. 07, Panchayat - Sisai,
Block - Baniyapur, Saran.
27. Pankaj Kumar, Son of Rabindra Prasad, R/o Ward No. 07, Panchayat -
Bhusaw, Baniyapur, Saran.
28. Rabindra Kumar, Son of Chandrika Ram, R/o Ward No. 11, Panchayat -
Pirauta Khas, Baniyapur, Saran.
29. Abdul Sakur, Son of Jalil Miya, R/o Ward No. 10, Panchayat - Pirauta Khas,
Baniyapur, Saran.
30. Ram Kailash Mahato, Son of Ram Prasan Mahato, R/o Ward No. 07,
Panchayat - Pirauta Khas, Baniyapur, Saran.
31. Rajeshwar Kumar Singh, Son of Gautam Singh, R/o Ward No. 03,
Panchayat - Sisai, Block - Baniyapur, Saran.
32. Bablu Ram, Son of Lal Bahadur Ram, R/o Ward No. 07, Panchayat -
Sahajipur, Block - Baniyapur, Saran.
33. Dharmendra Ram, Son of Dilip Ram, R/o Ward No. 12, Panchayat -
Sahajipur, Block - Baniyapur, Saran.
34. Manoj Kumar Das, Son of Bhola Das, R/o Ward No. 07, Panchayat -
Bedauli, Block - Baniyapur, Saran.
35. Nausad Ansari, Son of Abdul Mazeed Ansari R/o Ward No. 09, Panchayat -
Bedauli, Block-Baniyapur, Saran.
36. Arbind Kumar Manjhi, Son of Gautam Manjhi, R/o Ward No. 12, Panchayat
- Pithauri, Block - Baniyapur, Saran.
37. Prem Shankar Prasad, Son of Shiv Shankar Prasad, R/o Ward No. 01,
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Panchayat - Sisai, Block - Baniyapur, Saran.
38. Anwar Ali, Son of Islamuddin, R/o 11, Panchayat - Maricha, Block -
Baniyapur, Disst. - Saran.
39. Moni Kumari, Wife of Rabindra Sharma R/o Ward No. 16, Panchayat -
Shilawri, Block - Marhaura, Disst. - Saran.
40. Rabindra Sharma, Son of Shardul Sharma, R/o Ward No. 17, Panchayat -
Shilawri, Block - Marhaura, Disst. - Saran.
41. Praveen Kumar, Son of Raghunath Sah, R/o Ward No. 09, Panchayat -
Shilawri, Block - Marhaura, Disst. - Saran.
42. Akash Kumar, Son of Surendra Rai, R/o Ward No. 04 Panchayat -
Mubarakpur, Block - Marhaura, Disst. - Saran.
43. Saroj Kumar Kushwaha, Son of Kedarnath Singh, R/o Ward No. 1,
Panchayat - Mubarakpur, Block - Marhaura, Disst. - Saran.
44. Raju Rai, Son of Shankar Rai, R/o Ward No. 151, Panchayat - Mubarakpur,
Block - Marhaura, Disst. - Saran.
45. Sitara Khatoon Daughter of Qayum Ansari, R/o Ward No. 06, Panchayat -
Hasanpura, Block - Marhaura, Disst. - Saran.
46. Abhimanyu Kumar Singh Son of Kameshwar Singh, R/o Ward No. 15,
Panchayat - Hasanpura, Block -Marhaura, Disst.- Saran.
47. Rina Devi, Wife of Munna Kumar, R/o Ward No. 12, Panchayat - Isroile,
Block - Marhaura, Disst. - Saran.
48. Mithilesh Singh, Son of Kanhaiya Singh, R/o Ward No. 10, Panchayat -
Isroile, Block - Marhaura, Disst. - Saran.
49. Ravi Ranjan Kumar Singh, Son of Sitaram Singh, R/o Ward No. 07,
Panchayat - Bhawalpur, P.s. - Marhaura, Disst.- Saran.
50. Sacchitanand Singh, Son of Saryug Singh, R/o Ward No. 02, Panchayat -
Hathisar, P.S. - Marhaura, Disst. - Saran.
51. Anil Ram, Son of Pratapa Ram, R/o Ward No. 02, Panchayat - Agarah, P.S. -
Marhaura, Disst. - Saran.
52. Amar Kumar Sharma, Son of Bhola Sharma. R/o Ward No. 07, Panchayat -
Agarah, P.S. - Marhaura, Disst. - Saran.
53. Md. Hussain, Son of Md. Sabid, R/o Ward No. 12 Panchayat - Bahuara Patti,
P.S. - Marhaura, Disst. - Saran.
54. Abhilekh Kumar Singh, Son of Bashishtha Narayan Singh, R/o Ward No.
04, Panchayat- Nautan, P.S. - Marhaura, Disst. - Saran.
55. Manohar Kumar Rai, Son of Ram Naresh Rai, R/o Ward No. 02, Panchayat -
Mubarakpur, P.S. - Marhaura, Disst. - Saran.
56. Amarjeet Prasad, Son of Vidyalal Prasad, R/o Ward No. 11, Panchayat -
Bardahia, P.S. - Marhaura, Disst. - Saran.
57. Dinesh Sharma, Son of Jaglal Sharma, R/o Ward No. 01, Panchayat -
Hathisar, P.S. - Marhaura, Disst. - Saran.
58. Shyam Babu Kr. Rai Son of Dharul Lal Rai, R/o Ward No. 10, Panchayat -
Katsa, Block - Amnor, Disst. - Saran.
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59. Chandan Kumar Singh, Son of Supan Singh, R/o Ward No. 07, Panchayat -
Katsa, Block - Amnor, Disst. - Saran.
60. Akash Thakur, Son of Jaleshwar Thakur, R/o Ward No. 08, Panchayat -
Katsa, Block - Amnor, Disst. - Saran.
61. Shailendra Kumar Singh, Son of Sukhdev Singh, R/o Ward No. 01
Panchayat - Katsa, Block - Amnor, Disst. - Saran.
62. Yoshule Kumari, Daughter of Rajendra Singh, R/o Ward No. 04, Panchayat -
Katsa, Block - Amnor, Disst. - Saran.
63. Dham Muni Kumari, Wife of Anil Kumar Rai, R/o Ward No. 05, Panchayat -
Katsa, Block - Amnor, Disst. - Saran.
64. Braj Kishore Singh, Son of Tarkeshwar Singh, R/o Ward No. 14 Panchayat -
Katsa, Block - Amnor, Disst. - Saran.
65. Suresh Kumar Sah, Son of Binda Sah, R/o Ward No. 13, Panchayat - Katsa,
Block - Amnor, Disst. - Saran.
66. Janak Rai, Son of Bhola Rai, R/o Ward No. 07, Panchayat - Madarpur,
Block - Amnor, Disst. - Saran.
67. Dhirendra Kumar, Son of Harilal Sharan Singh, R/o Ward No. 08, Panchayat
- Madarpur, Block - Amnor, Disst.- Saran.
68. Rita Gupta, Wife of Vinod Sah, R/o Ward No. 12, Panchayat - Madarpur,
Block - Amnor, Disst. - Saran.
69. Vinod Kumar, Son of Singhashan Rai, R/o Ward No. 03, Panchayat - Aphar,
Block - Amnor, Disst. - Saran.
70. Rajesh Kumar Rai, Son of Ram Balak Rai, R/o Ward No. 01, Panchayat -
Dhorlahi, Block - Amnorm Disst. - Saran.
71. Umesh Kumar Sah, Son of Yamuna Sah, R/o Ward No. 01, Panchayat - Tara
Amnor, Block - Amnor, Disst.- Saran.
72. Jitendra Kumar Singh, Son of Daroga Singh, R/o Ward No. 02, Panchayat -
Paiga Sadar, Block - Amnor, Disst. - Saran.
73. Ajay Kumar, Son of Sundar Dev Mahato, R/o Ward No. 04, Paiga Meter Sen
Block - Amnor, Disst. - Saran.
74. Dip Narayan Paswan, Son of Nagina Paswan, R/o Ward No. 01, Panchayat -
Bhatha, Block - Maker, Saran.
75. Arbind Kumar Ram, Son of Rajdeo Ram, R/o Ward No. 12, Panchayat -
Lachi Kaituka, Block - Maker, Saran.
76. Sangeeta Kumari D/o Bahadur Rai, R/o Ward No. 19, Panchayat - Maker,
Block - maker, Saran.
77. Rahul Prasad Son of Arjun Prasad, R/o Ward No. 12, Panchayat - Datra
Purshauli, Block - Ishuapur, Saran.
78. Rahamuddin, Son of Md. Taiyab Hussain R/o Ward No. 12, Panchayat -
Datra Purshauli, Block - Ishuapur, Saran.
79. Ramesh Kumar, Son of Sushil Rai, R/o Ward No. 04, Panchayat - Jaythar,
Block - Ishuapur, Saran.
80. Rajendra Kumar, Son of Shivpujan Sah, R/o Ward No. 03, Panchayat -
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Ishuapur, Block - Ishuapur, Saran.
81. Sunil Kumar Singh, Son of Vrahma Singh, R/o Ward No. 12, Panchayat -
Ishuapur, Block - Ishuapur, Saran.
82. Arun Kumar, Son of Jawahar Rai, R/o Ward No. 02, Panchayat - Launwa,
Block - Ishuapur, Saran.
83. Rakesh Kumar, Son of Tarkeshwar Sharma, R/o Ward No. 12, Panchayat-
Mubarakpur, Block - Marhaura, Disst. - Saran.
84. Shyam Kishore Singh, Son of Ram Bachan Singh, R/o Ward No. 13, Village
- Kamalpur, P.s. - Dariyarpur, Disst.- Saran.
85. Abhimanyu Kumar, Son of Asharfi Singh, Resident of Ward No. 11,
Panchayat - Natha Chhapra, Manchitwa, Dariyapur, Saran.
86. Prerna Sharma, Wife of Anup Kumar Sharma, Resident of Ward No. 06,
Panchayat - and At.- Sajjan Pur, Matihan, P.S. - Dariyapur, Disst.- Saran.
87. Deo Kumar Manjhi Son of Hareram Manjhi, Resident of Ward No. 14,
Khanpur, Jaitpur, Block - Dariyapur, Disst. - Saran.
88. Shamiuddin Khan, Son of Alauddin Khan, Resident of Ward No. 06,
Panchayat - Mahamadpur, Block - Dariyapur, Disst. - Saran.
89. Saroj Ray, Son of Nageshwar Ray, Resident of Ward No. 05, Panchayat -
Natha Chhapra, Block and P.s. - Dariyapur, Disst. - Saran.
90. Upendra Kumar Yadav, Son of Gyan Chandra Rai, Resident of Ward No. 15,
Rampur, Block and P.S. - Dariyapur, Disst. - Saran.
91. Nisha Devi, Wife of Dharmendra Rai, Resident of Ward No. 03, Panchayat -
Natha Chhapra, manchitwa, Dariyapur, Saran.
92. Sarita Devi, Wife of Ajay Manjhi, Resident of Ward No. 12, Panchayat -
Harna, Block and P.S. Dariyapur, Disst.- Saran.
93. Kiran Kumari, Wife of Pravin Kumar, Resident of Ward No. 92, Panchayat -
Harna, Block and P.S. - Dariyapur, Disst. - Saran.
94. Amrit Amitabh, Son of Mahendra Prasad Yadav, Resident of Ward No. 14,
Panchayat - Vishwambharpur, Block and P.S. - Dariyapur, Disst. - Saran.
95. Upendra Kumar Singh, Son of Bishun Dayal Singh, Resident of Ward No.
05, Panchayat - Mahmadpur, Block and P.S. - Dariyapur, Disst. - Saran.
96. Manoj Kumar Sah, Son of Shiv Pujan Sah, Resident of Ward No. 05,
Panchayat - Vishwambhar Pur, Block and P.s. - Dariyapur, Disst,. - Saran.
97. Ambika Pandit, Son of Ram Prasad Pandit, Resident of Ward No. 04,
Panchayat - Vishwambharpur, Block and P.S. - Dariyapur, Disst.- Saran.
98. Vimlesh Kumar Singh, Son of Chandraket Narayan Singh, Resident of
Vishwambharpur, Block and P.s. - Dariyapur, Disst. - Saran.
99. Mukesh Kumar Ram, Son of Babu Ram, Resident of Ward No. 06,
Panchayat - Fatehpur Chain, Sultanpur, Block and P.S. - Dariyapur, Disst. -
Saran.
100 Pramil Devi, Wife of Om Prakash Ram, Resident of Ward No. 01, Panchayat
. - Natha Chhapra, Block and P.S. - Dariyapur, Disst. - Saran.
101 Vikash Kumar Son of Umesh Sah, R/o Ward No. 02, Panchayat - Paratap
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. Pur, Block and P.S. - Dariyapur, Disst. - Saran.
102 Musa Nasir, Son of Mahboob Ali, R/o Ward No. 01, Panchayat - Pratap Pur,
. Block and P.S. - Dariyapur, Disst. - Saran.
103 Rakesh Kumar, Son of Lal Bihari Sah, R/o Ward No. 01, Panchayat -
. Fatepur Chain, Block and P.S. - Dariyapur, Disst. - Saran.
104 Ranjeet Kumar, Son of Baleshwar Ray, R/o Panchayat- Fatepur Chain,
. Block and P.S. - Dariyapur, Dist. - Saran.
105 Shiv Chaudhary, Son of Jay Kishore Chaudhary, R/o Ward No. 09,
. Panchayat - Fatepur Chain, Block and P.S. - Dariyapur, Disst. - Saran.
106 Bitu Kumar, Son of Hira Ray, R/o Ward No. 08, Panchayat - Fatepur Chain,
. Block and P.S. - Dariyapur, Disst.- Saran.
107 Sanjiv Kumar, Son of Shiv Kumar, R/o Ward No. 13, Panchayat - Fatepur
. Chain, Block and P.S. - Dariyapur, Disst.- Saran.
108 Dhiraj Kumar Giri, Son of Satish Giri, R/o Ward No. 14, Panchayat -
. Manpura, P.S. - Dariyapur, Disst. - Saran.
109 Rajiv Ranjan, Son of Audhesh Prashad Yadav, R/o Ward No. 08, Panchayat -
. Tarawan, Mangarpar, P.S. - Dariyapur, Disst. - Saran.
110 Anirudh Hajra, Son of Surrim Hajra, R/o Ward No. 07, Panchayat - Tarawan,
. Mangarpar, P.S. - Dariyapur, Disst. - Saran.
111. Amarnath Gupta, Son of Shambhunath Gupta, R/o Ward No. 02, Panchayat -
Tarawan, Mangarpar, P.S. - Dariyapur, Disst. - Saran.
112 Krishna Kumar, Son of Raghubir Prasad Rai, R/o Ward No. 03, Panchayat -
. Harna, P.S. - Dariyapur, Disst. - Saran.
113 Umashankar Ray, Son of Sahadev Ray, R/o Ward No. 04, Panchayat -
. Fatepur Chain, Block and P.S. - Dariyapur, Disst. - Saran.
114 Sandeep kumar, Son of Ram Kumar Singh, R/o Ward No. 04, Panchayat -
. Fatehpur Chain, Sultanpur, Block and P.S. - Dariyapur, Disst. - Saran.
115 Brij Kishore Ray, Son of Janaki Ray, R/o Ward No. 12, Panchayat -
. Mauzampur, Block - Garkha, Disst. - Saran.
116 Amit Kumar Singh, Son of Jitendra Singh, R/o Ward No. 02, Panchayat -
. Mauzampur, Block - Garkha, Disst. - Saran.
117 Amod Kumar, Son of Mawalal Ray, R/o Ward No. 14, Panchayat -
. Mauzampur, Block - Garkha, Disst. - Saran.
118 Baban Kumar Patel, Son of Bishwanath Patel, R/o Ward No. 12, Panchayat -
. Bheldi, Block - Parsa, Disst. - Saran.
119 Ramesh Kumar Yadav, Son of Jamdar Ray, R/o Ward No. 06, Panchayat -
. Dumarsan, Block -Mashrakh, Saran.
120 Manoj Kumar Ram Son of Dewa Ram, R/o Ward No. 01, Panchayat -
. Dumarsan, Block - Mashrakh, Saran.
121 Kundan Kumar Kushwaha, Son of Mangal Prasad, R/o Ward No. 04,
. Panchayat - Dumarsan, Block - Mashrakh, Saran.
122 Mukesh Kumar Tiwari, Son of Nagendra Kumar, R/o Ward No. 09,
. Panchayat - Dumarsan, Block - Mashrakh, Saran.
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123 Dilip Kumar Pandit, Son of Gajendra Pandit, R/o Ward No. 11, Panchayat -
. Dumarsan, Block - Mashrakh, Saran.
124 Prabhu Sah, Son of Ram Uday Sah, R/o Ward No. 10, Panchayat -
. Dumarsan, Block - Mashrakh, Saran.
125 Krishna Sharma, Resident of Ward No. 07, Panchayat - Dumarsan, Block -
. Mashrakh, Saran.
126 Santosh Kumar, Son of Jagat Narayan Parasad, Resident of Ward No. 12,
. Panchayat - Dumarsan, Block - Mashrakh, Saran.
127 Jitendra Raaj Soni, Son of Harendra Sah, Resident of Ward No. 13
. Panchayat - Dumarsan, Block - Mashrakh, Saran.
128 Geetanjali Kumari Ray, Son of Maksudan Ray, R/o Ward No. 03 Panchayat -
. Jajauli, P.S. - Mashrakh, Disst. - Saran.
129 Chandan Kumar Singh, Son of Arun Singh, R/o Ward No. 02, Panchayat -
. Jajauli, P.S. - Mashrakh, Disst. - Saran.
130 Awadhesh Kumar, Son of Babulal Prasad, R/o Ward No. 07, Banshohi,
. Panchayat - Jajauli, P.S. - Mashrakh, Disst. - Saran.
131 Indrajeet Kumar, Son of Rabindra Ray, Resident of Ward No. 08, Banshohi,
. Panchayat - Jajauli, P.S. - Mashrakh, Disst. - Saran.
132 Devendra Singh, Son of Ramchayati Singh, R/o Ward No. 15, Panchayat -
. Jajauli, P.S. - Mashrakh, Disst. - Saran.
133 Yamuna Ray, Son of Bali Ray, R/o Ward No. 10, Panchayat - Jajauli, P.S. -
. Mashrakh, Disst. - Saran.
134 Shashiranjan Kumar Singh, R/o Ward No. 14, Panchayat - Jajauli, P.S. -
. Mashrakh, Disst. - Saran.
135 Shailendra Kumar Ram, Son of Ganesh Ram, Resident of Ward No. 04,
. Panchayat - Jajauli, P.S. - Mashrakh, Disst. - Saran.
136 Satyendra Prasad, Son of Sitaram Sah, R/o Ward No. 13, Bahrouli, P.S. and
. Block - Mashrakh, Disst. - Saran.
137 Ranjita Kumari, D/o Shiv Parsan Manjhi, R/o Ward No. 14, Bahrouli, P.S.
. and Block - Mashrakh, Disst. - Saran.
138 Nirbhay Ray Son of Braj Kishore Ray, R/o Ward No. 14, Panchayat - Arna,
. P.S. and Block - Mashrakh, Disst. - Saran.
139 Radha Mohan Ray, Son of Rekha Ray, R/o Ward No. 03, Panchayat - Arna,
. P.S. and Block - Mashrakh, Disst. - Saran.
140 Manish Kumar, Son of Rajendra Kumar Ram, R/o Ward No. 12, Panchayat -
. Arna, P.S. and Block - Mashrakh, Disst. - Saran.
141 Surendra Ram, Son of Nagina Ram, R/o Ward No. 11, Panchayat - Arna, P.S.
. and Block - Mashrakh, Disst. - Saran.
142 Arbind Kumar Gupta, Son of Raghuwar Prasad Gupta, R/o Ward No. 08,
. Panchayat - Arna, P.S. and Block- Mashrakh, Disst. - Saran.
143 Pratap Singh, Son of Bhola Singh, R/o Ward No. 10, Panchayat - Arna, P.S.
. and Block -Mashrakh, Disst. - Saran.
144 Ram Kumar Singh, Son of Sitaram Singh, R/o Ward No. 02, Panchayat -
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. Arna, P.S. and Block - Mashrakh, Disst. - Saran.
145 Lalan Prasad, Son of Prameshwar Prasad, R/o Ward No. 14, Panchayat -
. Arna, P.S. and Block - Mashrakh, Disst. - Saran.
146 Sushil Kumar, Son of Shivnath Sah, Resident of Ward No. 06, Panchayat -
. Bahrauli, P.S. and Block - Mashrakh, Disst.- Saran.
147 Nawal Kishore Singh, Resident of Ward No. 01, Panchayat - Nawada, P.S.
. and Block - Mashrakh, Disst. - Saran.
148 Sahabuddin, Son of Rojadin Mian, R/o Ward No. 05, Panchayat - Chanad
. Kudariya, Block - Mashrakh, Disst. - Saran.
149 Rabindra Kr. Singh, Son of Amawashi Singh, R/o Ward No. 10, Panchayat -
. Nawada, Block - Mashrakh, Disst. - Saran.
150 Rinku Devi, Wife of Devendra Prasad, R/o Ward No. 02, Panchayat -
. Durgauli, Block - Mashrakh, Disst. - Saran.
151 Reena Devi, Wife of Late Ashok Ram, Resident of Ward of 03 Panchayat -
. Durgauli, Block - Mashrakh, Disst.- Saran.
152 Sanjay Singh, Son of Sakaldeo Singh, R/o Ward No. 11, Panchayat -
. Nawada, Block - Mashrakh, Disst. - Saran.
153 Abha Devi, Wife of Niwas Tiwari, R/o Ward No. 11, Panchayat - Khajuri,
. Block - Mashrakh, Disst. - Saran.
154 Suman Kumari, D/o Shivjee Rai, R/o Ward No. 14, Panchayat - Khajuri,
. Block - Mashrakh, Disst. - Saran.
155 Arjun Ram, Son of Mushafir Ram, R/o Ward No. 10, Panchayat - Khajuri,
. Block - Mashrakh, Disst. - Saran.
156 Vikram Singh, Son of Tukar Singh, R/o Ward No. 09, Panchayat - Gangauli,
. Block - Mashrakh, Disst. - Saran.
157 Sunil Kumar Sharma, Son of Kupnath Sharma, R/o Ward No. 08, Panchayat
. - Gangauli, Block - Mashrakh, Disst.- Saran.
158 Sunil Kumar, Son of Baleshwar Chaudhari, Resident of Ward No. 04,
. Panchayat - Gangauli, Block - Mashrakh, Disst. - Saran.
159 Priyanka Kumari, D/o Ramashankar Tiwari, R/o Ward No. 05, Panchayat -
. Gangauli, Block - Mashrakh, Disst. - Saran.
160 Rabindra Singh, Son of Narayan Singh, R/o Ward No. 14, Panchayat -
. Gangauli, Block - Mashrakh, Disst. - Saran.
161 Manoj Kumar Singh, Son of Krishna Bihari Singh, R/o Ward No. 10,
. Panchayat - Gangauli, Block - Mashrakh, Disst. - Saran.
162 Ved Prakash Ojha, Son of Kailash Ojha, R/o Ward No. 07, Panchayat -
. Gangauli, Block - Mashrakh, Disst. - Saran.
163 Rakesh Kumar, Son of Basudeo Mahato, R/o Ward No. 13, Panchayat -
. Khajuri, Block - Mashrakh, Disst. - Saran.
164 Tuntun Kumar, Son of Ram Pravesh Mahato, R/o Ward No. 03, Panchayat -
. Gangauli, Block - Mashrakh, Disst. - Saran.
165 Manjay Kr. Singh, Son of Baliram Singh, Resident of Ward No. 02,
. Panchayat - Gangauli, Block - Mashrakh, Disst.- Saran.
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166 Abhay Kumar Mishra, Son of Rameshwar Mishra, R/o Ward No. 14,
. Panchayat - Sanauli, Block - Mashrakh, Disst. - Saran.
167 Mithilesh Kunwar, Son of Dharmanath Kunwar, Panchayat - Sanauli, Block
. - Mashrakh, Disst. - Saran.
168 Rajendra Sharma, Son of Shivcharan Sharma, R/o Ward No. 10, Panchayat -
. Karan Kudariya, Block - Mashrakh, Disst. - Saran.
169 Dinanath Manjhi, Son of Ramshwaroop Manjhi, R/o Ward No. 16,
. Panchayat - Karan Kudariya, Block - Mashrakh, Disst. - Saran.
... ... Petitioner/s
Versus
1. The State of Bihar, through the Chief Secretary, Government of Bihar, Patna.
2. The Chief Secretary, Government of Bihar, Patna.
3. The Principal Secretary, Panchayti Raj Department, Bihar, Patna.
4. The Additional Secretary Govt. of Bihar, Patna, Panchayati Raj Department,
Bihar, Patna.
5. The Joint Secretary, Govt. of Bihar, Patna, Panchayati Raj Department,
Bihar, Patna.
6. The Deputy Secretary, Govt. of Bihar, Patna, Panchayti Raj Department,
Bihar, Patna.
7. The District Magistrate, Saran, Disst.- Saran.
8. The Block Development Officer, Dariyapur, Disst.- Saran.
9. The Block Development Officer, Parasa, Disst. - Saran.
10. The Block Development Officer, Amnour, Disst. - Saran.
11. The Block Development Officer, Maker, Disst.- Saran.
12. The Block Development Officer, Marhaura, Disst. - Saran.
13. The Block Development Officer, Mashrak, Disst. - Saran.
14. The Block Development Officer, Mashrak, Disst. - Saran.
15. The Block Development Officer, Ekma, Disst. - Saran.
16. The Block Development Officer, Manjhi, Disst. - Saran.
17. The Block Development Officer, Baniyapur, Disst. - Saran.
18. The Block Development Officer, Ishuapur, Disst. - Saran.
19. The Block Development Officer, Garkha, Disst. - Saran.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14357 of 2021
======================================================
1. Guddu Kumar Son of Ramnath Ram R/o-Ward, NO.-07,, At-Bhankatwa,
Panchayat and Post-Mangalpur Gudariya, Via-Jagdishpur, P.S.-Nautan,
Disst.-West Champaran (Bettiah).
Patna High Court CWJC No.2538 of 2021 dt.21-03-2022
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2. Sachchidanand Singh Son of Madhav Prasad Singh R/o-Ward No.05,
Panchayat-Mangalpur Gudariya, Via-Jagdishpup.S-Nautan, Disst-West
Champaran (Bettiah),
3. Dharmendra Kuamr Singh Son of Rajharan Singh R/o-Ward No.08,At-
Bankatwa,Panchayat-Mangalpur Gudariya, Via-Jagdishpur.P.S-Nautan,
Disst-West Champaran (Bettiah),
4. Sona Devi Wife of Birendra Ram R/o-Ward No.04,Panchayat-Mangalpur
Gudariya, Via-Jagdishpur.P.S-Nautan, Disst-West Champaran (Bettiah),
5. Nagendra Ram, Son of Ramnaresh Ram R/o-Ward No.10,At and P.O. and
Panchayat-Gahari Kothi, P.S.-Nautan, Disst-West Champaran (Bettiah),
6. Ramashankar Sharma Son of Chandrika Sharma R/o-Ward no.-03, At and
P.O.and Panchayat-Gahari Kothi, P.S.-Nautan, Disst.-West Champaran
(Bettiah).
7. Dinesh Sah Son of Chokat Sah R/o-Ward no.-01, At and Panchayat
Mangalpur Kala, Post-Mangalpur Gudariya,P.S.-Nautan, Disst.-West
Champaran (Bettiah).
8. Chetman Ram Son of Suresh Ram R/o-Ward no.-07, At Bariyarpur
Panchayat-Mangalpur, Kala, Post -Mangalpur Gudariya, P.S.Nautan, Disst.-
West Champaran (Bettiah).
9. Srikant Yadav Son of Buddharam Yadav R/o-12, At-Budhbaliya, Panchayat
and Post-Dakshin Telhua, P.S.-Nauthan, Disst-West Champaran (Bettiah).
10. Motilal Yadav Son of Ganga Yadav R/o-13, At-Budhbaliya, Panchayat and
Post-Dakshin Telhua, P.S.-Nauthan, Disst-West Champaran (Bettiah).
11. Satendra Sharma Son of Raghunath Sharma R/o-11, At-Budhbaliya,
Panchayat and Post-Dakshin Telhua, P.S.-Nauthan, Disst-West Champaran
(Bettiah).
12. Jitendra Singh Son of Kripashankar Singh R/o-02, At- Panchayat-
Bhagwanpur, P.S.-Nauthan, Disst-West Champaran (Bettiah).
13. Bhikham Thakur Son of Bikram Thakur R/o-Ward no-16, At-Budhbaliya,
Panchayat and Post-Dakshin Telhua, P.S.-Nauthan, Disst-West Champaran
(Bettiah).
14. Reraj Alam Son of Esh Mohammad Shaifi R/o-ward no.04, At- Panchayat-
Mangalpur Kala Post-Mangalpur Gudariya P.S.-Nauthan, Disst-West
Champaran (Bettiah).
15. Rustam Ansari Son of Muslim Ansari R/o-Wad no.08, At-and Panchayat-
Mandalpur Kala,Post-Mangalpur Gudariya,P.S.-Nauthan, Disst-West
Champaran (Bettiah).
16. Sonu Kumar Mahato S/o of Lalan Mahato R/o-Ward no.06,Panchayat-
Mandalpur Gudariya, Via-jagdishpur P.S.-Nauthan, Disst-West Champaran
(Bettiah).
17. Rajesh KUmar Yadav Son of Asheshar Yadav R/o-Ward no.11,At-Shyampur
Panchayat-Mandalpur Gudariya, Via-jagdishpur P.S.-Nauthan, Disst-West
Champaran (Bettiah).
18. Pramod Baitha Son of Bharat Baitha R/o-Ward no.09, At-Bankatwa
Panchayat and Post-Mangalpur Gudariya, Via-jagdishpur P.S.-Nauthan,
Patna High Court CWJC No.2538 of 2021 dt.21-03-2022
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Disst-West Champaran (Bettiah).
19. Upendra Singh Son of Sahawal Singh R/o-Ward no.10, At-Shyampur
Panchayat Mangalpur Gudariya, P.S.-Nautan, Disst-West Champaran
(Bettiah).
20. Surendra Kumar Singh Son of Jagnarayan Singh R/o-Ward no.08, At and
P.O. and Panchayat Shivrajpur, P.S.-Nauthan, Disst-West Champaran
(Bettiah).
21. Ajay Kumar Mishra Son of Parash Mishra R/o-Ward no.10, At-Post-
Mahanawa, P.S.-Majhaulia Disst-West Champaran (Bettiah).
22. Anil Kumar Gupta Son of Ram Gulam Prasad R/o-Ward no.14, At-Post
Mahanawa, P.S.-Majhaulia,Panchayat Rampurwa, Disst-West Champaran
(Bettiah).
23. Shatrughna Kumar Sharma Son of Prabhu Sharma R/o-Ward no.02, At-Lal
Saraia Tharesari Panchayat Lal Saraia, P.S.-Majhaulia, Disst-West
Champaran (Bettiah).
24. Mahendra Sharma Son of Jawahar Sharma R/o-Ward no.09, At-Hari
Pakdi,P.S.-Majhulia,Disst-West Champaran (Bettiah).
25. JItendra Pandit Son of Nagina Pandit R/o-Ward no.10, Satbhirwa, Panchayat
and P.S.-Majhaulia, Disst-West Champaran (Bettiah).
26. Renu Devi Wife of Niraj Yadav R/o-Ward no.12 at-Bhana Chak, panchayat-
Baithania, Post and P.S.-Majhaulia, Disst-West Champaran (Bettiah).
27. Hafijullah Mansuri Sono f Mohammad Hasnain R/o-At-Harinagar, Ward
no.01, Panchayat-Bardaha, Block-Nautan, Disst-West Champaran (Bettiah).
28. Jatashankarr Chaudahry Son of Raghunath Chaudahry R/o-Ward no.13,
Nauthan Bazar Block and P.S.-Nautan, Disst-West Champaran (Bettiah).
29. Mahanth Prasad Son of Harihar Mahato R/o-Ward no.16, Pandey tola, Block
and P.S.-Nautan, Disst-West Champaran (Bettiah).
30. Kameshwar Ram Son of Bindhyachal Ram R/o-Ward no.05, Panchayat-
Bardaha, Block and P.S-Nautan, Disst-West Champaran (Bettiah).
31. Anil Kumar Son of Bipat Sah R/o-Ward no.14, At-Bankunthwa,P.O. and
Panchayat Khadda, Block and P.S.Nautan, Disst-West Champaran (Bettiah).
32. Uday Kumar Son of Yogendra Paswan R/o-Ward no.06, At-Baikunthwa P.O.
and Panchayat -Khadda, Block and P.S.-Nauthan, Disst-West Champaran
(Bettiah).
33. Raju Kumar Son of Gorakh Sah R/o-Ward no.04, Shyampur Kotraha, P.O.-
Panchayat-KHadda, Block and P.S.-Nautan, Disst-West Champaran
(Bettiah).
34. Jamshed Alam R/o-At and Post-Banhaura Bazar, Block and P.S.-Nautan,
Distt-West Champaran (Bettiah).
35. Salim Mian Son of Ismail Mian R/o-Ward No.-12, At-Mahuaha Panchayat-
Bardaha Block and P.S.-Nautan, Disst-West Champaran (Bettiah).
36. Jitendra BHagat Son of Dwarika Bhagat, R/o-Ward no.09, At-Ramnagar
Bairiya, Post and Panchayat-Shyampur Kotraha, Block and P.S.-Nautan,
Disst-West Champaran (Bettiah).
Patna High Court CWJC No.2538 of 2021 dt.21-03-2022
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37. Umashankar Mukhiya Son of Mahadev Mukhiya R/o-Ward no.-10, At and
Post and Panchayat-Shyampur Kotraha, Block and P.S.-Nautan, Disst.-West
Champaran (Bettiah).
38. Harichandr yadav Son of Nathuni Yadav R/o-Ward no07, At and Post and
Panchayat-Shyampur Kotraha, Block and P.S.-Nautan,Disst-West
Champaran (Bettiah).
39. Heeralal Yadav Son of Rajharan Yadav R/o Ward no. 12, At-Purandarpur,
P.O.-Khadda, Block and P.S.-Nautan, Disst-West Champaran (Bettiah).
40. Ratnesh Mandal Son of Shamhu Mandal R/o-Ward no.14, At-Shreenagar
Dhanushtoli, Panchayat and P.O.-Khadda, Block and P.S.-Nautan, Disst-
West Champaran (Bettiah).
41. Binod Kuamr Son of Kailash Bihari Prasad R/o-Ward no. 12, At and P.O.-
Sariswan Bazar, Panchayat-Sariswan, Block Majhauliya, Disst-West
Champaran (Bettiah).
42. Tripurari Sharan Son of Chandeshwar Pandey R/o-Ward no.-03 At-Bankat
Mushahari, Post-Sariswan,Block Majhauliya Disst-West Champaran
(Bettiah).
43. Shaikh Jhunnu Son of Shaikh Ravijal R/o-Ward No.-At-Bhanachak,
Panchayat-Baithniya,Block Majhauliya Disst-West Champaran (Bettiah).
44. Birendra KUmar Kushwaha Son of Sonalal Kushwaha R/o-Ward no.07,
Bakulhara, Panchayat-Ratanmala, Block Majhauliya, Disst-West Champaran
(Bettiah).
45. Surat Kumar Ray Son of Pahwari Ray, R/o Ward no.13, At-Khalwa Patti,
Panchayat and Post-Katihar, P.S.-Dhanaha, Block Madhuwani, Disst-West
Champaran (Bettiah).
46. Awadhesh Kushwaha Son of Lalal Kushwaha, R/o-Ward no. 01, At-Debipur
Koiri Tola Panchayat-Khotahawa, Block Madhuwani Disst-West Champaran
(Bettiah).
47. Akhtar Ansari Son of Hadish Ansari R/o-Ward no.-09, At-Ghaghwa,
Panchayat- Barawan, Post-Katihar, Block-Madhuwani Disst-West
Champaran, Bettiah.
48. Jitendra Mishra Son of Shambhu Mishra R/o-Ward no. 03, Paras Pakri,
Panchayat-Mahanagni, Block Majhauliya, Disst-West Champaran (Bettiah).
49. Anjani Kumar Son of Umadayal Prasad R/o-Ward no. 02 At-Phuljhariya,
Panchayat-Bathana, Block and P.S.-Bairiya, Disst-West Champaran
(Bettiah).
50. Harendra Sah Son of Bidyarthi Sah R/o Ward no.-10, At-Khap Tola,
Panchayat-West Nautan, Post and P.S. and Block-Nautan, Disst-West
Champaran (Bettiah).
51. Surendra Kumar Yadav Son of Nathuni Yadav R/o Ward no. 04, baithaniya
Bhanachak Mathiyabrit Baithaniya, Post and P.S. Block-Nautan, Disst-West
Champaran, Bettiah.
52. Babulal Ram Son of Ramnath Ram R/o-Ward No.13, Baithaniya Bhanachak,
Post and P.S. and Block-Nautan, Disst-West Champaran, Bettiah.
53. Ranjeet Kumar Yadav Son of Prabhu Yadav R/o Ward no.07, At-Gurchurwa,
Patna High Court CWJC No.2538 of 2021 dt.21-03-2022
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Panchayat-Baithaniya, Post and P.S. and Block-Nautan, Disst-West
Champaran, Bettiah.
54. Vijay Ram Son of Ditraj Ram R/o-Ward no.08, At-Gurchurwa, panchayat-
Baithaniya, Post and P.S. and Block-Nautan, Disst-West Champaran,
Bettiah.
55. Deepak Nath Pandey Sono f Damodar Pandey R/o-Ward no.-09,At-Bhathiya
Brit, Bandobasti, Panchayat-Nutan Khurd, P.S. and Block-Nautan, Disst-
West Champaran, Bittiah.
56. Zakir Ansari Son of Bakil Ansari, R/o-Ward No. 11, At-
Semrabrit,Panchayat-Nautan Khurd, P.S. and Block-Nautan, Diostt-West
Champaran, Bittiah.
57. Amit Kumar Son of Ramlal Mahato, R/o-Ward no.03 At-Shyampur,
Baithaniya Bhanachak, Post and P.S. and Block- Nautan, Disst-West
Champaran, Bittiah.
58. Shinghashan Prasad Son of Ramchandra Prasad R/o-Ward no.05 At-
Surachhap, Panchayat-Daniyal Parsauna, P.O.-Birti Mariariya, P.S. and
Block-Lauriya,Disst-West Champaran, Bittiah.
59. Birendra Kumar Ray Son of Suresh Ray, R/o-Ward no.03 At-Jiriya,
Panchayat-Belwa Lakhanpur, P.S. and Block-Lauriya,Disst-West
Champaran, Bittiah.
60. Abhay Kumar Son of Devnath Singh R/o-Ward no.07 At-Post and
Panchayat-Siswaniya, P.S. and Block-Lauriya,Disst-West Champaran,
Bittiah.
61. Bhushan Kumar Son of Daroga Kushwaha R/o-Ward No. 14, At-
Bishunpurwa, Post and Panchayat-Siswaniya, P.S. and Block-Lauriya, Disst-
West Champaran, Bittiah.
62. Raj Kishore Sah Son of Ganesh Sah R/o-ward no.02, At-Noni Pakar,
Panchayat-Bahuarwa, P.S. and Block-Lauriya, Disst-West Champaran,
Bittiah.
63. Shaikh Nasir, Sono f Shaikh Tamatar R/o-Ward no.14, At and Panchayat-
Kateya, Post-Belwa More, P.S. and Block-Lauriya, Disst-West Champaran,
Bittiah.
64. Md. Sharif, Son of Islam Sah, R/o-Ward no.-11, Panchayat and Post-
Siswaniya, P.S. and Block-Lauriya, Disst-West Champaran, Bittiah.
65. Arun Kumar Ram Son of Bir Hajara, R/o-Ward no.04, At-Suarchhap,
Panchayat-Daniyal Parsauna, P.O.-Birti Matiariya, P.S. and Block-Lauriya,
Disst-West Champaran, Bittiah.
66. Prem Bhushan Ram Sono f Bhushan Ram R/o-Ward no.10, At-Gurchurwa,
Panchayat-Baithaniya Bhanachak P.O. and P.S,. and Block-Majhauliya,
Disst-West Champaran, Bettiah.
67. Subodh Kumar Son of Shambhu Prasad Kushwaha, R/o Ward no-09, At-
Gurchurwa, Panchayat-Baithaniya Bhanachak P.O. and P.S. and Block-
Majhauliya, Disst-West Champaran, Bettiah.
68. Anil Kumar Ram Son of Harilal Ram, R/o-Ward no.-05, At-Bakulahara,
Panchayat-Ratanmala, P.S. and Block-Majhauliya, Disst-West Champaran,
Bettiah.
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69. Ramesh Kant Thakur Son of Birbal Thakur R/o-ward no.06 At and Post and
Panchayat-Mahanagni, P.S. and Blcok-Majhauliya, Disst-West Champaran,
Bettiah.
70. Masarur Alam Son of Aleem Sah R/o-Ward no.-07, At and Post and
panchayat-Bishwambharpur, P.S. and Block-Majhauliya, Disst-West
Champaran, Bettiah.
71. Motilal Kumar Son of Nagina Prasad, R/o Ward no.-04 At and Post
Panchayat-Bishwambharpur, P.S. and Block-Majhauliya, Disst-West
Champaran, Bettiah.
72. Ajimuddin Alam, Son of Muslim Mian R/o Ward no.-06 At and Post
Panchayat-Bishwambharpur, P.S. and Block-Majhauliya, Disst-West
Champaran, Bettiah.
73. Anil Pandey Son of Raj Keshwar Pandey R/o Ward no.-01 At -Khutiya Indu,
Panchyat-Chanayan Bandh, P.S. and Block-Majhauliya, Disst-West
Champaran, Bettiah.
74. Atiranjan Pandey Son of Suresh Pandey R/o Ward no.-09 At Bhadawa, Post
and Panchayat-Ratanmala, P.S. and Block-Majhauliya, Disst-West
Champaran, Bettiah.
75. Gaurishankar Mahato Son of Jhapas Mahato R/o Ward no.-13 At and Post
Mahanagni P.S. and Block-Majhauliya, Disst-West Champaran, Bettiah.
76. Chandeshwar Prasad Son of Chhatthu Bhagat R/o Ward no.-11 Baithaniya
Bhanachak P.O. and P.S. and Block-Majhauliya, Disst-West Champaran,
Bettiah.
77. Dhanraj Kumar Son of Janak Ram, R/o Ward no.-14 Baithaniya Bhanachak
P.O. and P.S. and Block-Majhauliya, Disst-West Champaran, Bettiah.
78. Raj kumar Srivastava, Son of Binod Srivastava, R/o Ward no.-09, At and
Post and Panchayat and P.S. Thakaraha, Disst-West Champaran, Bettiah.
79. Sri Prakash Sah Son fo Nathuni Sah R/o Ward no.-07 At and Post and
Panchayat and P.S.-Thakaraha, Disst-West Champaran, Bettiah.
80. Mukesh Kumar Son of Vyas Mahato R/o-Ward no.02, At -Durgawaliya,
Panchayat Gokhula, Block and P.S.-Narkatiya Ganj,Disst-West Champaran,
Bettiah.
81. Krishna Kumar Sharma Son of Bindhyachal Thakur R/o Ward no.-09 At-
Parariya, Panchayat- Kukura, Block-Narkatiya Ganj, Disst-West
Champaran, Bettiah.
82. Jagdev Mukhiya Son of Rajish Mukhiya R/o Ward no.-03, At
Belwaniya,Panchyat-Bhabhata, Block-Narkatiya Ganj, Disst-West
Champaran, Bettiah.
83. Shyam Sundar Prasad Kushwaha Son of Baccha Prasad Kushwaha R/o-
Ward no.11, At-Siswa Bahuarwa Panchayat-Serahawa, Block-Narkatiya
Ganj, Disst-West Champaran, Bettiah.
84. Subhnarayan Patel Son of Ramyash Patel, R/o-Ward no. 04, At-Dhankutwa,
Panchayat-Serahawa, Block-Narkatiya Ganj Distt-West Champaran, Bettiah,
85. Dharmendra Kumar Kushwaha Son of Bharath Kushwaha R/o-Ward no.15,
At-Bhasurari, Post-Rajpur Madan, Block-Narkatiya ganj, Disst-West
Patna High Court CWJC No.2538 of 2021 dt.21-03-2022
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Champaran, Bettiah.
86. Diwakrar Kumar Kushwaha Son of Ramashankar Prasad Kushwaha R/o-
Ward no.17, At- Bhasurari, Post-Rajpur Madan, P.S.-Sikarpur, Disst-West
Champaran, Bettiah.i
87. Krishna Kumar Son of Brijkishore Das R/o-Ward no.04, At-Panchayat-
Gokhula Block-Narkatiya Ganj, Disst-West Champaran, Bettiah.
88. Jayprakash Yadav Son of Gopichand Yadav R/o-Ward no.05, At-Panchayat-
Gokhula Block-Narkatiya Ganj, Disst-West Champaran, Bettiah.
89. Dharamraj Kumar Son of Shrinarayan Kushwaha, R/o-Ward no.06, At-
Gokhula Bhabhata, Block-Narkatiya Ganj, Disst-West Champaran, Bettiah.
90. Awadhesh Prasad Son of Ambika Bhagat, R/o-Ward no.08, At-Hari Pakari,
Panchayat and Post and P.S. and Block-Majhbaliya, Disst-West Champaran,
Bettiah.
91. Madhav Kumar Thakur Son of Indrajeet Thakur R/o-Ward no.01, At-Mansa
Dubey Patkhouli, Panchayat-Phuliya Khard, Post-Bathana, P.S. Block-
Bairiya Disst-West Champaran, Bettiah.
92. Mukesh Sharma Son of Satyanarayan Sharma R/o-Ward no.06, Panchayat-
Phuliya Khard, Post-Bathana, P.S. and Block-Bairiya Disst-West
Champaran, Bettiah.
93. Jitendra Ram Son of Yogendra Ram R/o-Ward no.09, At-Dhum Nagar Nakti
tola Parti, Panchayat and Post-Dhumnagar, P.S. and Block-Nautan, Disst-
West Champaran, Bettiah.
94. Anil Kumar Son of Satyanarayan Prasad R/o-Ward no.05, At-Rai tola
Baluwa, Panchayat-Baghahi Baghambarpur, P.S. and Block-Bairiya Disst-
West Champaran.
95. Amresh Kumar Sah Son of Chandradeo Sah R/o-Ward no.-04 At-Jagiraha,
Post Pakhnaha, Panchayat-Pakhnaha Dumariya, P.S. and Block-Bairiya
Disst-West Champaran, Bettiah.
96. Mukesh Kumar Son of Bhikhari Mahato R/o-Ward no.05, Panchayat-
Pakhnaha Dumariya, P.S. and Block-Bairiya Disst-West Champaran,
Bettiah.
97. Manjoor Alam Son of Hadish Mian R/o-Ward no.10, At-Dumariya Balua
tola, Panchayat-Pakhnaha Dumariya, P.S. and Block-Bairiya,Disst-West
Champaran, Bettiah.
98. Anil Manjhi Son of Sukhari Manjhi R/o Ward no. 13, At and Post-
Pokhariya, Panchayat-Pakhnaha Dumariya, P.S. and Block-Bairiya Disst-
West Champaran, Bettiah.
99. Pramod Sharma Son of Chhatthu Sharma R/o-Ward no.03, At-Bagahi
Barhaiya Tola, Panchayat-Baghahi Ratanpur P.S.Block-Bairiya Disst-West
Champaran, Bettiah.
100 Sanjay Kumar Son of Rajwali Chaudhary R/o-Ward no.18, At-Baluwa
. Rampurwa, Panchayat-Malahi Baluwa,P.S. and Block-Bairiya, Disst-West
Champaran, Bettiah.
101 Parmendra Kumar Son of Prabhunath Sharma R/o-Ward no.-10, At-Bagahi
. Barhaiya Tola, Panchayat-Baghahi Ratanpur, P.S. and Block-Bairiya Disst-
Patna High Court CWJC No.2538 of 2021 dt.21-03-2022
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West Champaran, Bettiah.
102 Pradeep Kumar Son of Prabhu Prasad R/o-Ward no.11, At-Bagahi Koiri
. Tola, Panchayat-Baghahi Koiri Tola, Panchayat-Baghahi Ratanpur, P.S. and
Block-Bairiya Disst-West Champaran, Bettiah.
103 Sudarshan Pandit Son of Harendra Pandit, R/o-17, At and Panchayat
. Baghahi Ratanpur, P.S. and Block bairiya Disst-West Champaran, Bettiah.
104 Pradeep Patel Son of Lakshman Patel R/o-Ward no.-15, At-Bargachhiya,
. Post-Tadhawa Nandpur, Champaran, P.S. and Block-Bairiya Disst-West
Champaran Bettiah.
105 Bijay Kumar Kushwaha Son of Lakshdhri Prasad R/o-Ward No.-08, At-
. Makari Tola, Panchayat-Dawariya, Via-Jagdishpur, P.S. and Block-Nautan,
Disst-West Champaran (Bettiah).
106 Priyanka Devi Wife of Chunchun Singh R/o-Ward no-17, At-Khap Tola,
. Panchayat and Post-Dakshin Telhua, P.S. and Block-Nautan, Disst-West
Champaran (Bettiah).
107 Bunilal Prasad Sono f Kapildeo Prasad R/o-Ward no.-04, At-Chargaha,
. Panchayat-San Saraiya, P.S.-Muffasil Bettiah, Block-Nautan, Disst-West
Champaran (Bettiah).
108 Kaushal Kishore Prasad Son of Ramashray Prasad Sah R/o-Ward no. 04 At
. and Post and Panchayat- Dakshin Telhua, P.S. and Block-Nautan, Disst-West
Champaran (Bettiah).
109 Jay Prakash Singh Son of Bhagrashan Singh R/o-Ward no.02, At-mangalpur
. Kala, Post-Mangalpur Gudariya P.S. and Block-Nautan, Disst-West
Champaran (Bettiah).
110 Alok Kumar Son of Deepak Yadav R/o-Ward no.-10, At and Post Panchayat-
. Dakshin Telhua, P.S. and Block-Nautan, Disst-West Champaran (Bettiah).
111. Govind Kumar Son of Nandkishore Sahani R/o-Ward no.-06, At and Post
and Panchayat-Dakshin Telhua,P.S. and Block-Nautan, District-West
Champaran(Bettiah).
112 Saheb Chaudhari Son of Birbal Chaudhari R/o-Ward no.-02, At and Post and
. Panchayat-Dakshin Telhua,P.S. and Block-Nautan, District-West
Champaran(Bettiah).
113 Jata Shankar Sahani, Son of Bhola Sahani R/o-Ward no.-07, At and Post and
. Panchayat-Dakshin Telhua,P.S. and Block-Nautan, District-West
Champaran(Bettiah).
114 JAy Prakash Yadav Son of Sonalal Yadav R/o-Ward No-7, At-Gopalpur,
. Panchayat-Bhabhata, Block-Narkatiyaganj, Disst-West Champaran
(Bettiah).
115 Manoj Ray Son of Mohan Ray R/o-Ward No-7, At-Chegauna, Panchayat-
. Maldahiya Pokhariya, Block-Narkatiyaganj, Disst-West Champaran
(Bettiah).
116 Afsar Alam, Son of nabi Ahmad R/o-Ward No-02, At-Pipra, Post Saidpur,
. P.S.-Sikarpur,Block-Narkatiyaganj, Disst-West Champaran (Bettiah).
117 Om Prakash Chaudahry Son of Shankar Chaudhary R/o-Ward No-7, At-
. Gopalpur, Panchayat-Bhabhata, Block-Narkatiyaganj, Disst-West
Patna High Court CWJC No.2538 of 2021 dt.21-03-2022
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Champaran (Bettiah).
118 Munna Kumar Son of Bipin Sah R/o-Ward No-02, At-Kukura, Post-
. Maniyari Office, Block-Narkatiyaganj, Disst-West Champaran (Bettiah).
119 Motilal Mahato Son of Lakshman Mahato R/o-Ward no.-03, At-Durga
. Baliya, Panchayat- Gokhula, Block-Narkatiyaganj, Disst-West Champaran
(Bettiah).
120 Anwarul Haque, Son of Bhuti Mian, R/o-Ward no.07, At-Gadiyani,
. Panchayat-Gokhula, Block-Narkatiyaganj, Disst-West Champaran (Bettiah).
121 Pramod Ram Son of Shambhu Ram, R/o-Ward No-12, At-Siyarahi,
. Panchayat-Gokhula, Block-Narkatiyaganj, Disst-West Champaran (Bettiah).
122 Vishnu Pradhaniya, Son of Satilal Pradhaniya R/o-Ward No-07, At-
. Pachrukha, Panchayat-Barawa, Block-Mainatanr, Disst-West Champaran
(Bettiah).
123 Dhamu Ram Son of Komal Ram R/o-Ward no.-06,At and Post-Pirari, P.S.-
. Inarwa, Block-Mainatanr, Disst-West Champaran (Bettiah).
124 Manoj Kumar Son of Rambali Mahato R/o-Ward no.04, At and Post-Pirari,
. P.S.-inarwa, Block-Mainatanr, Disst-West Champaran (Bettiah).
125 Amit Kumar Maya Mahato R/o-Ward no.03, At and Post-Pirari, P.S.-inarwa,
. Block-Mainatanr, Disst-West Champaran (Bettiah).
126 Subal Das Son of Nepal Das R/o-Ward no.07, At Tilojpur, panchayat-
. Dumrapur, Block-Mainatanr, Disst-West Champaran (Bettiah).
127 Sachin Kumar Sah Son of Shambhu Prasad R/o-Ward no.09, At Panchayat-
. Sukhlahi, Post-Bhelbahiya,Block-Mainatanr, Disst-West Champaran
(Bettiah).
128 Madan Chauhan Son of Ramavatar Chauhan R/o-Ward no.-12, Panchayat-
. Sakroul, P.O.-Ghor Pakari, P.S.-Inarwa, Block-Mainatanr,Disst-West
Champaran (Bettiah).
129 Govind Kumar Son of Munilal Sahani R/o-Ward no.08, At Post and
. Panchayat-Dakshin Telhua,P.S. and Block-Nautan, Disst-West Champaran
(Bettiah).
... ... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary,Government of Bihar, Patna.
2. The Chief Secretary, Government of Bihar, Patna.
3. The Principal Secretary, Panchayati Raj Departement, BIhar,Patna.
4. The Additional Secretary, Gov. of Bihar, Patna, Panchayati Raj Department,
Bihar, Patna.
5. The Joint Secretary, Gov. of Bihar, Patna, Panchayati Raj Department, Bihar,
Patna.
6. The Deputy Secretary, Gov. of Bihar, Patna, Panchayati Raj Department,
Bihar, Patna.
7. The District Magistrate, West Champaran (Bettiah)
8. The Block Development Ofice, Nautan Block, West (Bettiah).
Patna High Court CWJC No.2538 of 2021 dt.21-03-2022
31/91
9. The Block Development Office, Bairia Block, West Champaran (Bettiah).
10. The Block Development Office, Majhaulia Block, West Champaran
(Bettiah).
11. The Block Development Office, Lauriya Block, West Champaran (Bettiah).
12. The Block Development Office, Narkatiaganj Block, West Champaran
(Bettiah).
13. The Block Development Officer Mainatanr Block, West Champaran
(Bettiah).
14. The Block Development Officer, Madhubani Block, West Champaran
(Bettiah).
15. The Block Development Officer, Thakrahan Block, West Champaran
(Bettiah)
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15761 of 2021
======================================================
1. Ram Vinay Yadav S/o Ram Lagan Yadav R/o Ward- 06, Panchayat- Parora,
Block- Chhaurahi, Distt- Begusarai.
2. Manoj Kumar S/o Brahmadev Mahto R/o Ward- 18, Panchayat- Savant,
Block- Chhaurahi, Distt- Begusarai.
3. Bikesh Yadav S/o Mangal Yadav R/o Ward- 02, Panchayat- Savant, Block-
Chhaurahi, Distt- Begusarai.
4. Ganga Ram Kumar Yadav S/o Rabbi Yadav R/o Ward- 10, Panchayat-
Aijani, Block- Chhaurahi, Distt- Begusarai.
5. Biltan Kumar Sah S/o Ram Bahadur Sah R/o Ward- 10, Panchayat-
Narayanpipar, Block- Chhaurahi, Distt- Begusarai.
6. Chandramauli Singh S/o Rupnarayan Singh R/o Ward- 07, Panchayat-
Malpur, Block- Chhaurahi, Distt- Begusarai.
7. Mukesh Kumar Singh S/o Ramnarayan Singh R/o Ward- 06, Panchayat-
Malpur, Block- Chhaurahi, Distt- Begusarai.
8. Sanjay Singh S/o Upendra Singh R/o Ward- 13, Panchayat- Sihma, Block-
Chhaurahi, Distt- Begusarai.
9. Vishekha Devi W/o Shyam Kumar Sahu R/o Ward- 08, Panchayat- Aijani,
Block- Chhaurahi, Distt- Begusarai.
10. Shambhu Paswan S/o Ramprit Paswan R/o Ward- 14, Panchayat- Aijani,
Block- Chhaurahi, Distt- Begusarai.
11. Ram Naresh Mahto S/o Rameshwar Mahto R/o Ward- 09, Panchayat-
Malpur, Block- Chhaurahi, Distt- Begusarai.
12. Rajiv Kumar S/o Devnandan Prasad R/o Ward- 13, Panchayat- Malpur,
Block- Chhaurahi, Distt- Begusarai.
13. Heera Rajak S/o Bauan Rajak R/o Ward- 06, Panchayat- Sihma, Block-
Chhaurahi, Distt- Begusarai.
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14. Kanchan Bharti W/o Suresh Paswan R/o Ward- 03, Panchayat- Sihma,
Block- Chhaurahi, Distt- Begusarai.
15. Sanjay Kumar Mahto S/o Rambalak Mahto Ward- 08, Panchayat- Sihme,
Block- Chhaurahi, Distt- Begusarai.
16. Ranju Devi W/o Sunil Das R/o Ward- 04, Panchayat- Aijani, Block-
Chhaurahi, Distt- Begusarai.
17. Babita Kumari W/o Ram Kumar Mahto R/o Ward- 17, Panchayat- Amari,
Block- Chhaurahi, Distt- Begusarai.
18. Krishan Kumar Das S/o Ram Japo J Das R/o Ward- 11, Panchayat- Amari,
Block- Chhaurahi, Distt- Begusarai.
19. Ram Kumar Rajak S/o Ram Nandi Rajak R/o Ward- 04, Panchayat- Amari,
Block- Chhaurahi, Distt- Begusarai.
20. Saraswati Kumari W/o Binod Kumar R/o Ward No.07, Panchayat- Amari,
Block- Chhaurahi, Distt- Begusarai.
21. Ghuran Sharma Son of Rajendra Sharma Ward No.- 15, Panchayat- Amari,
Block- Chhaurahi, Distt- Begusarai.
22. Mantun Jha Son of Bishundev Jha R/o Ward No. 16, Panchayat- Amari,
Block- Chhaurahi, Distt- Begusarai.
23. Ajay Kumar Ray son of Singheshwar Ray Panchayat- Ajni, Block
Chhaurahi, Disst. Begusarai.
24. Pandav Kumar son of Devnarayan Prasad Yadav R/o Ward No. 07,
Panchayat- Sahuri- Braipura, Block- Chhaurahi, Distt- Begusarai.
25. Umesh Kumar Verma son of Ram Prakash Verma R/o Ward No. 04,
Panchayat- Sahuri- Braipura, Block- Chhaurahi, Distt- Begusarai.
26. Shaina Parween W/o- Shakil Akhtar R/o Ward No. 03, Panchayat- Sahuri-
Braipura, Block- Chhaurahi, Distt- Begusarai.
27. Ramnandan Sahu son of Arun Sahu R/o Ward No. 02, Panchayat- Sahuri-
Braipura, Block- Chhaurahi, Distt- Begusarai.
28. Ram Kumar Ram son of Mahendra Ram R/o Ward No. 05, Panchayat-
Sahuri- Braipura, Block- Chhaurahi, Distt- Begusarai.
29. Soni Kumari wife of Ajay Pandit R/o Ward No. 05, Panchayat-
Narayanpipar, Block- Chhaurahi, Distt- Begusarai.
30. Sangita Kumari D/o- Ram Sundar Sharma R/o Ward No. 07, Panchayat-
Narayanpipar, Block- Chhaurahi, Distt- Begusarai.
31. Suman Kumari W/o- Prakash Sharma R/o Ward No. 06, Panchayat-
Narayanpipar, Block- Chhaurahi, Distt- Begusarai.
32. Kushwant Kumar son of Ram Charitra Pandit R/o Ward No. 14, Panchayat-
Narayanpipar, Block- Chhaurahi, Distt- Begusarai.
33. Sarita Kumari wife of Shankar Yadav R/o Ward No. 15, Panchayat-
Narayanpipar, Block- Chhaurahi, Distt- Begusarai.
34. Sunita Kumari W/o- Naveen Kumar Yadav R/o Ward No. 15, Panchayat-
Sahuri- Braipura, Block- Chhaurahi, Distt- Begusarai.
35. Sanjaya Kumar Ray son of Ram Udit Ray R/o Ward No. 17, Panchayat-
Patna High Court CWJC No.2538 of 2021 dt.21-03-2022
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Narayanpipar, Block- Chhaurahi, Distt- Begusarai.
36. Pradosh Kumar son of Anil Ray R/o Ward No. 18, Panchayat- Narayanpipar,
Block- Chhaurahi, Distt- Begusarai.
37. Sunita Kumari wife of Madan Mohan Arya R/o Ward No. 13, Panchayat-
Narayanpipar, Block- Chhaurahi, Distt- Begusarai.
38. Pawan Kumar son of Bulo Mahto R/o Ward No. 17, Panchayat- Savant,
Block- Chhaurahi, Distt- Begusarai.
39. Alok Kumar son of Anil Kumar Paswan R/o Ward No. 17, Panchayat-
Sahpur, Block- Chhaurahi, Distt- Begusarai.
40. Sujit Kumar son of Chandra Dev Poddar R/o Ward No. 7, Panchayat-
Sahpur, Block- Chhaurahi, Distt- Begusarai.
41. Praveen Kumar son of Ram Sevak Das R/o Ward No. 5, Panchayat- Ajni,
Block- Chhaurahi, Distt- Begusarai.
42. Ranju Kumari wife of Ranjeet Kumar R/o Ward No. 10, Panchayat- Amari,
Block- Chhaurahi, Distt- Begusarai.
43. Md. Naqueebur Rahman Khan son of Habibur Rahman Khan R/o Ward No.
10, Panchayat- Ajni, Block- Chhaurahi, Distt- Begusarai.
44. Naveen Kumar son of Ram japu Mahto R/o Ward No. 14, Panchayat- Fafout
Block- Khodawandpur, Distt- Begusarai.
45. Santosh Kumar son of Baleshwar Mahto R/o Ward No. 8, Panchayat- Fafout
Block- Khodawandpur, Distt- Begusarai.
46. Lalita Devi wife of Shashiranjan Verma R/o Ward No. 9, Panchayat- Fafout
Block- Khodawandpur, Distt- Begusarai.
47. Murari Kumar son of Ashok Kumar Singh R/o Ward No. 14, Panchayat-
Meghaul Block- Khodawandpur, Distt- Begusarai.
48. Nitish Paswan son of Soman Paswa R/o Ward No. 12, Panchayat- Meghaul
Block- Khodawandpur, Distt- Begusarai.
49. Pankaj Kumar son of Mangal Mahto R/o Ward No. 8, Panchayat- Meghaul
Block- Khodawandpur, Distt- Begusarai.
50. Kaushal Devi wife of Chhotu Sahani R/o Ward No. 9, Panchayat- Meghaul
Block- Khodawandpur, Distt- Begusarai.
51. Kailash Kumar son of Siyaram Mahto R/o Ward No. 8, Panchayat-
Khodawandpur Block- Khodawandpur, Distt- Begusarai.
52. Shiv Shankar Singh son of Bishnudev Singh R/o Ward No. 10, Panchayat-
Meghaul Block- Khodawandpur, Distt- Begusarai.
53. Shankar Kumar Sharma son of Harshit Sharma R/o Ward No. 01, Panchayat-
Salha- Saidpur Barari- 01, Block- Shamho Akha Kurha, Distt- Begusarai.
54. Sonu Kumar son of Arjun Sharma R/o Ward No. 02, Panchayat- Salha-
Saidpur Barari- 01, Block- Shamho Akha Kurha, Distt- Begusarai.
55. Gautam Kumar son of Prem Kumar Singh R/o Ward No. 03, Panchayat-
Salha- Saidpur Barari- 01, Block- Shamho Akha Kurha, Distt- Begusarai.
56. Amarjeet Kumar son of Ramjatan Sah R/o Ward No. 04, Panchayat- Salha-
Saidpur Barari- 01, Block- Shamho Akha Kurha, Distt- Begusarai.
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57. Gorelal Yadav son of Bhuneshwar Yadav R/o Ward No. 05, Panchayat-
Salha- Saidpur Barari- 01, Block- Shamho Akha Kurha, Distt- Begusarai.
58. Archana Devi wife of Pankaj Kumar R/o Ward No. 06, Panchayat- Salha-
Saidpur Barari- 01, Block- Shamho Akha Kurha, Distt- Begusarai.
59. Saraswati Devi wife of Arvind Yadav R/o Ward No. 08, Panchayat- Salha-
Saidpur Barari- 01, Block- Shamho Akha Kurha, Distt- Begusarai.
60. Rajkumar Yadav son of Radhe Yadav R/o Ward No. 09, Panchayat- Salha-
Saidpur Barari- 01, Block- Shamho Akha Kurha, Distt- Begusarai.
61. Shivam Kumar son of Umesh Paswan R/o Ward No. 10, Panchayat- Salha-
Saidpur Barari- 01, Block- Shamho Akha Kurha, Distt- Begusarai.
62. Priyaka Kumari wife of Sanmay Bhara R/o Ward No. 12, Panchayat- Salha-
Saidpur Barari- 01, Block- Shamho Akha Kurha, Distt- Begusarai.
63. Shivshankar Kumar son of Jagdish Yadav R/o Ward No. 13, Panchayat-
Salha- Saidpur Barari- 01, Block- Shamho Akha Kurha, Distt- Begusarai.
64. Sanjeet Kumar son of Shibu Ram R/o Ward No. 01, Panchayat- Salha-
Saidpur Barari- 02, Block- Shamho Akha Kurha, Distt- Begusarai.
65. Anil Kumar Yadav son of Mohan Yadav R/o Ward No. 02, Panchayat-
Salha- Saidpur Barari- 02, Block- Shamho Akha Kurha, Distt- Begusarai.
66. Sikandara Thakur son of Ganga Thakur R/o Ward No. 04, Panchayat- Salha-
Saidpur Barari- 02, Block- Shamho Akha Kurha, Distt- Begusarai.
67. Niraj Kumar son of Narayan Sah R/o Ward No. 03, Panchayat- Salha-
Saidpur Barari- 02, Block- Shamho Akha Kurha, Distt- Begusarai.
68. Amit Kumar son of Jwala Prasad Singh R/o Ward No. 10, Panchayat- Salha-
Saidpur Barari- 02, Block- Shamho Akha Kurha, Distt- Begusarai.
69. Sumit Kumar son of Pramod Singh R/o Ward No. 11, Panchayat- Salha-
Saidpur Barari- 02, Block- Shamho Akha Kurha, Distt- Begusarai.
70. Abhinandan Kumar son of Ashok Kumar R/o Ward No. 12, Panchayat-
Salha- Saidpur Barari- 02, Block- Shamho Akha Kurha, Distt- Begusarai.
71. Sanjay Kumar son of Sitaram Mahto R/o Ward No. 13, Panchayat- Salha-
Saidpur Barari- 02, Block- Shamho Akha Kurha, Distt- Begusarai.
72. Ram Karan Bind son of Lalmuni Bind R/o Ward No. 14, Panchayat- Salha-
Saidpur Barari- 02, Block- Shamho Akha Kurha, Distt- Begusarai.
73. Dilip Yadav Son of Ramvilas Yadav R/o Ward No.- 14, Panchayat- Akbarpur
Barari, Block- Shamho Akha Kurha, Distt- Begusarai.
74. Rubi Devi Wife of Yogendra Singh R/o Ward No.9, Panchayat- Akbarpur
Barari, Block- Shamho Akha Kurha, Distt- Begusarai.
75. Ram Kalyan Paswan Son of Chhatis Paswan R/o Ward No.- 15, Panchayat-
Akbarpur Barari, Block- Shamho Akha Kurha, Distt- Begusarai.
76. Raushan Paswan Son of Shankar Paswan R/o Ward No.- 04, Panchayat-
Akbarpur Barari, Block- Shamho Akha Kurha, Distt- Begusarai.
77. Ravi Singh Son of Sikandar Singh R/o Ward No.- 05, Panchayat- Akbarpur
Barari, Block- Shamho Akha Kurha, Distt- Begusarai.
78. Ajmas Singh Son of Banbari Singh R/o Ward No.-06, Panchayat- Akbarpur
Patna High Court CWJC No.2538 of 2021 dt.21-03-2022
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Barari, Block- Shamho Akha Kurha, Distt- Begusarai.
79. Prince Kumar Son of Ramakanat Singh R/o Ward No.- 06, Panchayat-
Akbarpur Barari, Block- Shamho Akha Kurha, Distt- Begusarai.
80. Chandan Kumar Son of Arun Chaudhary R/o Ward No.- 08, Panchayat-
Akbarpur Barari, Block- Shamho Akha Kurha, Distt- Begusarai.
81. Gopal Jha Son of Lakshmi Jha R/o Ward No.-10, Panchayat- Akbarpur
Barari, Block- Shamho Akha Kurha, Distt- Begusarai.
82. Sunita Kumari Wife of Ram Ray R/o Ward No.- 17, Panchayat- Akbarpur
Barari, Block- Shamho Akha Kurha, Distt- Begusarai.
83. Sulekha Kumari Wife of Mithu Saw R/o Ward No.- 13, Panchayat- Akbarpur
Barari, Block- Shamho Akha Kurha, Distt- Begusarai.
84. Annu Kumari Wife of Rohit Kumar R/o Ward No.-14, Panchayat- Akbarpur
Barari, Block- Shamho Akha Kurha, Distt- Begusarai.
85. Arvind Kumar Son of Pujo Yadav R/o Ward No.10, Panchayat- Hasanpur
Bazar, Block- Naw Kothi, Begusarai.
86. Md. Chand Son of Md. Rabban R/o Ward No.4, Panchayat- Hasanpur Bazar,
Block- Naw Kothi, Begusarai.
87. Abhishek Kumar Son of Ashok Paswan R/o Ward No.14, Panchayat-
Hasanpur Bazar, Block- Naw Kothi, Begusarai.
88. Kamlesh Kumar Son of Naresh Shah R/o Ward No.12, Panchayat- Hasanpur
Bazar, Block- Naw Kothi, Begusarai.
89. Md. Abid Son of Md. Imteyaz R/o Ward No.3, Panchayat- Hasanpur Bazar,
Block- Naw Kothi, Begusarai.
90. Jyoti Kumari Wife of Ramesh Kumar Sahni R/o Ward No.8, Panchayat-
Hasanpur Bazar, Block- Naw Kothi, Begusarai.
91. Sajda Khatun Wife of Md. Kalim R/o Ward No.2, Panchayat- Dafarpur,
Block- Naw Kothi, Begusarai.
92. Md. Sikandar Son of Sirajuddin R/o Ward No.11, Panchayat- Razapur,
Block- Naw Kothi, Begusarai.
93. Kavindra Kumar Son of Suresh Ram R/o- Ward No.8, Panchayat-
Gamhariya, Block- Naw Kothi, Begusarai.
94. Usha Devi Wife of Manish Kumar R/o Ward No.2, Panchayat- Gamhariya,
Block- Naw Kothi, Begusarai.
95. Ramchan Yadav Son of Mangal Yadav R/o Ward No.1, Panchayat-
Gamhariya, Block- Naw Kothi, Begusarai.
96. Dipak Kumar Son of Shankar Mahto R/o Ward No.4, Panchayat-
Gamhariya, Block- Naw Kothi, Begusarai.
97. Bipin Kumar Son of Ramchandra Yadav R/o Ward No.6, Panchayat-
Gamhariya, Block- Naw Kothi, Begusarai.
98. Rajesh Kumar Son of Upendra Yadav R/o Ward No.11, Panchayat-
Gamhariya, Block- Naw Kothi, Begusarai.
99. Rajan Kumar Son of Nandlal Paswan R/o Ward No.9, Panchayat-
Gamhariya, Block- Naw Kothi, Begusarai.
Patna High Court CWJC No.2538 of 2021 dt.21-03-2022
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100 Grish Kumar Son of Chhaitri Yadav R/o Ward No.4, Panchayat-
. Raghunathpur Barari, Block- Sahebpur Kamal, Distt- Begusarai.
101 Bikash Kumar Son of Dinesh Kumar R/o Ward No.3, Panchayat-
. Raghunathpur Barari, Block- Sahebpur Kamal, Distt- Begusarai.
102 Harballam Kumar Son of Julish Yadav R/o Ward No. 2, Panchayat-
. Raghunathpur Barari, Block- Sahebpur Kamal, Distt- Begusarai.
103 Anil Kumar Son of Ramsharup Yadav R/o Ward No. 5, Panchayat-
. Raghunathpur Barari, Block- Sahebpur Kamal, Distt- Begusarai.
104 Parmod Kumar Son of Sikendra Sah R/o Ward No. 5, Panchayat-
. Raghunathpur Barari, Block- Sahebpur Kamal, Distt- Begusarai.
105 Sapana Rani Wife of Murlidhar Kumar R/o Ward No. 1, Panchayat-
. Raghunathpur Barari, Block- Sahebpur Kamal, Distt- Begusarai.
106 Dinesh Kumar Sharma Son of Shiveshwar Sharma R/o Ward 3, Panchayat-
. Rani-01, Block- Bachhawara, Distt- Begusarai.
107 Ranjeet Kumar Son of Dharmendra Thakur R/o Ward 3, Panchayat-
. Barauni- 02, Block- Bachhawara, Distt- Begusarai.
108 Indu Kumari Wife of Dharmendra Ray R/o Ward 2, Panchayat- Amarpur,
. Block- Barauni, Distt- Begusarai.
109 Dilip Kumar Paswan Son of Mahadeo Paswan R/o Ward 6, Panchayat and
. Block- Cheriya Bariyarpur, Begusarai.
110 Bharat Kumar Son of Asarfi Sahni R/o Ward No.- 2, Panchayat- Chilhai,
. Block- Teghra, Distt- Begusarai.
111. Manita Devi Wife of Ranjeet Kumar R/o Ward No.- 11, Panchayat- Chilhai,
Block- Teghra, Distt- Begusarai.
112 Rekha Kumari Wife of Natwar Chaudhary R/o Ward No.- 4, Panchayat-
. Chilhai, Block- Teghra, Distt- Begusarai.
113 Sita Kumari Wife of Naresh Sahni R/o Ward No.- 1, Panchayat- Chilhai,
. Block- Teghra, Distt- Begusarai.
114 Santosh Kumar Son of Hardeo Tanti R/o Ward No.- 1, Panchayat- Patkhaul,
. Block- Teghra, Distt- Begusarai.
115 Rekha Devi Wife of Sujeet Yadav R/o Ward No.- 8, Panchayat- Barauni- 02,
. Block- Teghra, Distt- Begusarai.
116 Sumant Kumar Son of Ram Naresh Sah R/o Ward No.-11, Panchayat-
. Barauni- 02, Block- Teghra, Distt- Begusarai.
117 Soni Kumari Wife of Amarjeet Ram R/o Ward No.- 10, Panchayat-
. Banvaripur, Block- Bhagwanpur, Distt- Begusarai.
118 Santosh Kumar Son of Ram Chandra Mahto R/o Ward No.- 10, Panchayat-
. Dharampur, Block- Bhagwanpur, Distt- Begusarai.
119 Amit Kumar Son of Chandramauli Prasad Chaudhary R/o Ward No.- 5,
. Panchayat- Damodarpur, Block- Bhagwanpur, Distt- Begusarai.
120 Shivchandra Pandit Son of Hareram Pandit R/o Ward No.- 14, Panchayat-
. Damodarpur, Block- Bhagwanpur, Distt- Begusarai.
121 Manjan Paswan Son of Udho Paswan R/o Ward No.- 11, Panchayat-
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. Damodarpur, Block- Bhagwanpur, Distt- Begusarai.
122 Tuntun Tanti Son of Naresh Tanti R/o Ward No.- 10, Panchayat-
. Damodarpur, Block- Bhagwanpur, Distt- Begusarai.
123 Shoib Alam Son of Md. Nabijan Alam R/o Ward No.- 15, Panchayat-
. Damodarpur, Block- Bhagwanpur, Distt- Begusarai.
124 Chandradev Sahni Son of Hulo Sahni R/o Ward No.- 16, Panchayat-
. Damodarpur, Block- Bhagwanpur, Distt- Begusarai.
125 Gautam Kumar Son of Manik Lal Sah R/o Ward No.- 3, Panchayat-
. Damodarpur, Block- Bhagwanpur, Distt- Begusarai.
126 Md. Israil Ali Son of Md. Hassan R/o Ward No.- 16, Panchayat- Noorpur,
. Block- Barauni, Distt- Begusarai.
127 Ramchandra Tanti Son of Ayodhaya Tanti R/o Ward No.- 4, Panchayat-
. Noorpur, Block- Barauni, Distt- Begusarai.
128 Amarjeet Yadav Son of Ram Chandra Yadav R/o Ward No.- 7, Panchayat-
. Jagadar, Block- Birpur, Distt- Begusarai.
129 Mahendra Prasad Sah Son of Kusho Sah R/o Ward No.- 11, Panchayat-
. Jagadar, Block- Birpur, Distt- Begusarai.
130 Ram Sevak Paswan Son of Lakshminarayan Paswan R/o Ward No.-11,
. Panchayat- Jagadar, Block- Birpur, Distt- Begusarai.
131 Jayram Mahto Son of Ram Khelawan Mahto R/o Ward No.- 8, Panchayat-
. Jagadar, Block- Birpur, Distt- Begusarai.
132 Neetu Kumari Wife of Sharvan Paswan R/o Ward No.- 3, Panchayat-
. Genaharpur, Block- Birpur, Distt- Begusarai.
133 Mamta Devi Wife of Ashok Mahto R/o Ward No.- 8, Panchayat-
. Genaharpur, Block- Birpur, Distt- Begusarai.
134 Gopal Kumar Son of Ram Bahadur Sah R/o Ward No.- 10, Panchayat-
. Genaharpur, Block- Birpur, Distt- Begusarai.
135 Dinesh Singh Son of Mahadev Singh R/o Ward No.- 6, Panchayat- Jagadar,
. Block- Birpur, Distt- Begusarai.
136 Uttam Ram Son of Mahadev Singh R/o Ward No.- 5, Panchayat- Jagadar,
. Block- Birpur, Distt- Begusarai.
137 Surendra Sah Son of Laxmi Sah R/o Ward No.-11, Panchayat- Bank, Block-
. Dandari, Distt- Begusarai.
138 Rakesh Kumar Son of Rajendra Mahto R/o Ward No.- 01, Panchayat- Bank,
. Block- Dandari, Distt- Begusarai.
139 Amarjeet Kumar Son of Chandradeo Sahani R/o Ward No.- 03, Panchayat-
. Bank, Block- Dandari, Distt- Begusarai.
140 Sanjay Kumar Ram Son of Ram Autar Ram R/o Ward No.- 05, Panchayat-
. Bank, Block- Dandari, Distt- Begusarai.
141 Mithilesh Kumar Son of Chandradev Mahto R/o Ward No.- 08, Panchayat-
. Bank, Block- Dandari, Distt- Begusarai.
142 Raushan Kumar Son of Natho Sharma R/o Ward No.- 03, Panchayat and
. Block- Dandari, Distt- Begusarai.
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143 Anil Kumar Sharma Son of Suryanarayan Sharma R/o Ward No.- 04,
. Panchayat and Block- Dandari, Distt- Begusarai.
144 Razda Khatoon W/o Md. Sadruzama R/o Ward No.- 10, Panchayat and
. Block- Dandari, Distt- Begusarai.
145 Mukesh Kumar Sharma Son of Bishnu Sharma R/o Ward No.- 12,
. Panchayat- Tetari, Block- Dandari, Distt- Begusarai.
146 Shyam Kumar Son of Sahdev Sah R/o Ward No.- 13, Panchayat, Panchayat-
. Tetari, Block- Dandari, Distt- Begusarai.
147 Sangita Kumari D/o Janardan Sah R/o Ward No.- 15, Panchayat- Tetari,
. Block- Dandari, Distt- Begusarai.
148 Ashok Yadav Son of Indradev Yadav R/o Ward No.- 1, Panchayat-
. Mahipatol, Block- Dandari, Distt- Begusarai.
149 Sujeet Kumar Thakur Son of Wakil Thakur R/o Ward No.- 9, Panchayat-
. Mahipatol, Block- Dandari, Distt- Begusarai.
150 Gopal Kumar Son of Narayan Singh R/o Ward No.- 9, Panchayat-
. Mahipatol, Block- Dandari, Distt- Begusarai.
151 Kundan Paswan Son of Paltan Paswan R/o Ward No.- 11, Panchayat-
. Mahipatol, Block- Dandari, Distt- Begusarai.
152 Ramesh Kumar Ranjan Son of Ram Chandra Tanti R/o Ward No.- 03,
. Panchayat- Katahari, Block- Dandari, Distt- Begusarai.
153 Dileep Kumar Sah Son of Muko Sah R/o Ward No.-12, Panchayat-
. Mahipatol, Block- Dandari, Distt- Begusarai.
154 Md. Farman Son of Md. Shoukat R/o Ward No.- 12, Panchayat- Mahipatol,
. Block- Dandari, Distt- Begusarai.
155 Md. Shahnewaz Son of Md. Shadik R/o Ward No.- 06, Panchayat-
. Mahipatol, Block- Katahri, Distt- Begusarai.
156 Mithilesh Kumar Son of Kaleshwar Ram R/o Ward No.- 07, Panchayat-
. Katahri, Block- Dandari, Distt- Begusarai.
157 Sriram Kumar Son of Suresh Thakur R/o Ward No.- 11, Panchayat and
. Block- Dandari, Distt- Begusarai.
158 Kanchan Kumari Wife of Ramesh Kumar Paswan R/o Ward No.- 4,
. Panchayat- Pabra, Block- Cheriya Bariyarpur, Distt- Begusarai.
159 Chandrapal Paswan Son of Tarkeshwar Paswan R/o Ward No.- 13,
. Panchayat- Shahpur, Block- Cheriya Bariyarpur, Distt- Begusarai.
160 Pramod Kumar Son of Ram Sagar Mahto R/o Ward No.- 15, Panchayat-
. Gopalpur, Block- Cheriya Bariyarpur, Distt- Begusarai.
161 Manish Kumar Son of Maheshwar Yadav R/o Ward No.- 14, Panchayat-
. Gopalpur, Block- Cheriya Bariyarpur, Distt- Begusarai.
162 Mohan Kumar Son of Musaee Mahto R/o Ward No.- 12, Panchayat-
. Gopalpur, Block- Cheriya Bariyarpur, Distt- Begusarai.
163 Shyam Sundar Chaudhary Son of Shivnandan Lal Chaudhary R/o Ward No.-
. 7, Panchayat and Block- Cheriya Bariyarpur, Distt- Begusarai.
164 Manoj Kumar Son of Rameshwar Sahni R/o Ward No.- 7, Panchayat-
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. Shripur, Block- Cheriya Bariyarpur, Distt- Begusarai.
165 Rupesh Kumar Son of Ram Bahadur Thakur R/o Ward No.- 14, Panchayat-
. Manjhaul- 01, Block- Cheriya Bariyarpur, Distt- Begusarai.
166 Rajesh Thakur Son of Vilash Thakur R/o Ward No.- 3, Panchayat- Pabra,
. Block- Cheriya Bariyarpur, Distt- Begusarai.
167 Renu Kumari W/o Ashok Kumar R/o Ward No.- 18, Panchayat- Shripur,
. Block- Cheriya Bariyarpur, Distt- Begusarai.
168 Mukesh Kumar Sahni Son of Rameshwar Sahni Ward No.- 09, Panchayat-
. Shripur, Block- Cheriya Bariyarpur, Distt- Begusarai.
169 Vikash Kumar Chaudhary Son of Pramod Chaudhary Ward No.- 02,
. Panchayat and Block- Cheriya Bariyarpur, Distt- Begusarai.
170 Suman Kumar Singh Son of Jagdish Prasad Singh Ward No.- 04, Panchayat
. and Block- Cheriya Bariyarpur, Distt- Begusarai.
171 Avilash Kumar Son of Anil Kumar Singh Ward No.- 04, Panchayat-
. Manjhaul, Block- Cheriya Bariyarpur, Distt- Begusarai.
172 Raj Bharti Son of Ram Bilash Poddar R/o Ward No- 10, Panchayat-
. Manjhaul, Block- Cheriya Bariyarpur, Distt- Begusarai.
173 Rambadan Sah Son of Niras Sah R/o Ward No.- 08, Panchayat- Manjhaul-
. 02, Block- Cheriya Bariyarpur, Distt- Begusarai.
174 Milan Kumar Son of Nepali Mahto R/o Ward No- 13, Panchayat- Manjhaul-
. 01, Block- Cheriya Bariyarpur, Distt- Begusarai.
175 Amit Kumar Son of Ram Shankar Prasad Singh R/o Ward No.- 02,
. Panchayat- Manjhaul, Block- Cheriya Bariyarpur, Distt- Begusarai.
176 Indrakant Jha Son of Ramesh Jha R/o- Ward No.- 07, Panchayat- Manjhaul-
. 02, Block- Cheriya Bariyarpur, Distt- Begusarai.
177 Ram Bilash Das Son of Ram Bahadur Das R/o Ward No- 04, Panchayat-
. Manjhaul- 02, Block- Cheriya Bariyarpur, Distt- Begusarai.
178 Anil Sahni Son of Lalchan Sahni R/o Ward No.- 01, Panchayat- Manjhaul-
. 02, Block- Cheriya Bariyarpur, Distt- Begusarai.
179 Krishnadeo Paswan Son of Kusheshwar Paswan R/o Ward No.- 11,
. Panchayat- Shripur, Block- Cheriya Bariyarpur, Distt- Begusarai.
180 Santosh Tanti Son of Jayjayram Tanti R/o Ward No- 10, Panchayat- Shripur,
. Block- Cheriya Bariyarpur, Distt- Begusarai.
181 Navin Kumar Son of Ram Nandan Sahani R/o Ward No.- 09, Panchayat-
. Kumbhi, Block- Cheriya Bariyarpur, Distt- Begusarai.
182 Munni Kumari D/o Sahdev Singh R/o Ward No- 01, Panchayat- Bashi,
. Block- Cheriya Bariyarpur, Distt- Begusarai.
183 Santosh Kumar Mahto Son of Ghoghan Mahto R/o Ward No- 01, Panchayat-
. Pabra, Block- Cheriya Bariyarpur, Distt- Begusarai.
184 Munna Kumar Son of Ram Sevak Yadav R/o Ward No- 03, Panchayat-
. Manjhaul, Block- Cheriya Bariyarpur, Distt- Begusarai.
185 Sajjan Kumar Paswan Son of Sahdeo Paswan R/o Ward No- 06, Panchayat-
. Paharpur, Block- Ballia, Begusarai.
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186 Santosh Kumar Son of Ram Gulam Sah R/o Ward No.- 08, Panchayat-
. Paharpur, Block- Ballia, Begusarai.
187 Bittu Kumar Son of Hareram Yadav R/o Ward No.- 09, Panchayat- Paharpur,
. Block- Ballia, Begusarai.
188 Rajesh Kumar Son of Suresh Paswan R/o Ward No.- 07, Panchayat-
. Paharpur, Block- Ballia, Begusarai.
189 Dharmendra Tanti Son of Abadh Tanti R/o Ward No.- 01, Panchayat-
. Paharpur, Block- Baliia, Begusarai.
190 Sanjit Kumar Son of Amerika Yadav R/o Ward No.- 04, Panchayat-
. Paharpur, Block- Ballia, Begusarai.
191 Sabnam Kumari W/o Mukesh Yadav R/o Ward No.- 03, Panchayat-
. Paharpur, Block- Ballia, Begusarai.
192 Sujeet Kumar Son of Subodh Yadav R/o Ward No.- 02, Panchayat- Paharpur,
. Block- Ballia, Begusarai.
193 Arvind Kumar Son of Ramdhari Mahto R/o Ward No.- 11, Panchayat-
. Paharpur, Block- Ballia, Begusarai.
194 Suman Kumar Son of Adhik Yadav R/o Ward No.- 14, Panchayat- Paharpur,
. Block- Baliya, Begusarai.
195 Ajit Ray Son of Ramadhar Ray R/o Ward No.- 13, Panchayat- Paharpur,
. Block- Baliya, Begusarai.
196 Nilesh Mahto Son of Bharat Mahto R/o Ward No.- 5, Panchayat-
. Bhawanandpur, Block- Baliya, Begusarai.
197 Bablu Kumar Son of Ram Krishna Mahto R/o Ward No.- 2, Panchayat-
. Bhawanandpur, Block- Baliya, Begusarai.
198 Neha Kumari W/o Ashok Singh R/o Ward No.- 8, Panchayat-
. Bhawanandpur, Block- Baliya, Begusarai.
199 Bachan Deo Son of Ganesh Das R/o Ward No.- 4, Panchayat-
. Bhawanandpur, Block- Baliya, Begusarai.
200 Mritunjay Son of Kapildev R/o Ward No.- 01, Panchayat- Bhawanandpur,
. Block- Baliya, Begusarai.
201 Bhuwan Bhaskar Son of Ram Uday Chaudhary R/o Ward No.- 09,
. Panchayat- Bhawanandpur, Block- Baliya, Begusarai.
202 Bambam Kumar Son of Dina Mahto R/o Ward No.- 06, Panchayat-
. Bhawanandpur, Block- Baliya, Begusarai.
203 Ritu Kumari Wife of Ranjan Kumar Pandit R/o Ward No.- 15, Panchayat-
. Sonma, Block- Garhpura, Begusarai.
204 Vibha Devi Wife of Rambabu Sah R/o Ward No.- 06, Panchayat- Malipur,
. Block- Garhpura, Begusarai.
205 Kasho Kumari Wife of Vishundev Tanti R/o Ward No.- 09, Panchayat-
. Mauji Hai Singh, Block- Garhpura, Begusarai.
206 Kavita Kumari Wife of Ram Sagun Mahto R/o Ward No.- 12, Panchayat-
. Malipur, Block- Garhpura, Begusarai.
207 Gautam Kumar Son of Ramjapo Mahto R/o Ward No.- 8, Panchayat-
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. Sonma, Block- Garhpura, Begusarai.
208 Chandra Shekhar Yadav Son of Siyaram Yadav R/o Ward No.- 05,
. Panchayat- Mauji Hari Singh, Block- Garhpura, Begusarai.
209 Rekha Devi Wife of Ram Ratan Mahto R/o Ward No.- 13, Panchayat- Mauji
. Hari Singh, Block- Garhpura, Begusarai.
210 Veena Kumari Wife of Ram Sudish Mahto R/o Ward No.- 9, Panchayat-
. Malipur, Block- Garhpura, Begusarai.
211 Rupam Kumari Wife of Kapileshwar Das R/o Ward No.- 10, Panchayat-
. Sonma, Block- Garhpura, Begusarai.
212 Indu Kumari Wife of Dip Narayan Singh R/o Ward No.- 14, Panchayat-
. Mauji Hari Singh, Block- Garhpura, Begusarai.
213 Gulnag Khatun Wife of Md. Saddam R/o Ward No.- 12, Panchayat- Sonma,
. Block- Garhpura, Begusarai.
214 Sulochana Devi Wife of Pappu Paswan R/o Ward No.- 6, Panchayat- Sonma,
. Block- Garhpura, Begusarai.
215 Vibha Devi Wife of Yogendra Sah R/o Ward No.- 01, Panchayat- Sonma,
. Block- Garhpura, Begusarai.
216 Md. Fahimuddin Son of Md. Hasruddin R/o Ward No.- 04, Panchayat-
. Sonma, Block- Garhpura, Begusarai.
217 Prashuram Paswan Son of Bhola Paswan R/o Ward No.- 14, Panchayat-
. Sonma, Block- Garhpura, Begusarai.
218 Dhiraj Kumar Paswan Son of Suresh Paswan R/o Ward No.- 01, Panchayat-
. Mauji Hari Singh, Block- Garhpura, Begusarai.
219 Abdhesh Pal Son of Surajnarayan Pal R/o Ward No.- 7, Panchayat- Sonma,
. Block- Bakhri, Begusarai.
220 Mukesh Kumar Yadav Son of Dhrub Narayan R/o Ward No.- 12, Panchayat-
. Mauji Hari Singh, Block- Garhpura, Distt- Begusarai.
221 Varun Kumar Son of Rajendra Paswan R/o Ward No.- 6, Panchayat- Mauji
. Hari Singh, Block- Garhpura, Distt- Begusarai.
222 Rohit Kumar Son of Shambhu Tanti R/o Ward No.- 7, Panchayat and Block-
. Cheriya Bariyarpur, Distt- Begusarai.
... ... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Chief Secretary, Government of Bihar, Patna.
3. The Principal Secretary, Panchayati Raj Department, Bihar, Patna.
4. The Additional Secretary, Panchayati Raj Department, Bihar, Patna.
5. The Joint Secretary, Panchayati Raj Department, Bihar, Patna.
6. The Deputy Secretary, Panchayati Raj Department, Bihar, Patna.
7. The District Magistrate, Begusarai, Distt- Begusarai.
8. The Block Development Officer, Chaurahi Block, Distt- Begusarai.
Patna High Court CWJC No.2538 of 2021 dt.21-03-2022
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9. The Block Development Officer, Shamho Akha Kurha Block, Distt-
Begusarai.
10. The Block Development Officer, Khodabandpur, Distt- Begusarai.
11. The Block Development Officer, Nawkothi, Distt- Begusarai.
12. The Block Development Officer, Sahebpur Kamal, Distt- Begusarai.
13. The Block Development Officer, Bachhwara, Dist- Begusarai.
14. The Block Development Officer, Cheriya Bariyarpur, Dist- Begusarai.
15. The Block Development Officer, Barauni, Distt- Begusarai.
16. The Block Development Officer, Teghra, Distt- Begusarai.
17. The Block Development Officer, Bhagwanpur, Distt- Begusarai.
18. The Block Development Officer, Birpur, Distt- Begusarai.
19. The Block Development Officer, Dandari, Distt- Begusarai.
20. The Block Development Officer, Baliya, Distt- Begusarai.
21. The Block Development Officer, Garhpura, Distt- Begusarai.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16346 of 2021
======================================================
1. Ganesh Kumar Son of Jagdish Das R/o Ward no. 08, Panchayat-Pahaleza
Shahpur Diyara, Block-Sonpur, Disst-Saran.
2. Punam Devi Wife of Binod Kumar Singh R/o Ward no. 05, Panchayat-
Pahaleza Hathisar, Block-Marhaura,Disst-Saran.
3. Menaka Devi Wife of Mahendra Kumar Singh R/o Ward no. 02, Panchayat-
Hasanpura, Block-Marhaura,Disst-Saran.
4. Shivnath Prasad Yadav Son of Maya Prasad Yadav R/o Ward no. 05,
Panchayat-Bahuara Patti, Block-Marhaura,Disst-Saran.
5. Sunil Kumar Son of Virendra Prasad R/o Ward no. 08, Panchayat-Bahuara
Patti, Block-Marhaura,Disst-Saran.
6. Umesh Singh Sono f Ramayan Singh R/o Ward no. 04,Panchayat-Bahuara
Patti, Block-Marhaura,Disst-Saran.
7. Jitendra Kumar Shah Sono f Bhola Shah R/o Ward no. 02, Panchayat-
Bahuara Patti, Block-Marhaura, Disst-Saran.
8. Arun Kumar Prasad Son of Jay Narayan Prasad R/o Ward no. 01, Panchayat-
Bahuara Patti, Block-Marhaura, Disst-Saran.
9. Kamlesh Pd. Yadav Son of Jaglal Ray R/o Ward no. 11, Panchayat-Mirjapur,
Block-Marhaura, Disst-Saran.
10. Rajbali Singh Son of Krit Singh R/o Ward no. 08, Panchayat-Narharpur,
Block-Marhaura, Disst-Saran.
11. Rajesh Kumar Son of Shatrudhan Shah R/o Ward no. 11, Panchayat-
Narharpur, Block-Marhaura, Disst-Saran.
Patna High Court CWJC No.2538 of 2021 dt.21-03-2022
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12. Vinay Kumar Son of Yogendra Shah R/o Ward no.10, Panchayat-Narharpur,
Block-Marhaura, Disst.-Saran.
13. Md. Asim Son of Md. Kitabuddin, R/o Ward no. 11, Panchayat-Bhuwalpur,
Block-Marhaura, Disst-Saran.
14. Janak Ray Son of Banaras Ray R/o-Ward no.-14, Panchayat-Bardahiya,
Block-Marhaura, Disst-Saran.
15. Mahesh Kumar Ray Son of Ramjanam Ray R/o-Ward no.-03, Panchayat-
Bahuara, Patti, Block-Marhaura, Disst-Saran.
16. Ram Ratan Pandey Son of Shivnath Pandey R/o-Ward no.-01, Panchayat-
Mahopur Block-Marhaura, Disst-Saran.
17. Arjun Shah Son of Janak Shah R/o-Ward no.-14, Panchayat-Bahuara Patti,
Block-Marhaura, Disst-Saran.
18. Harendra Bharti Sono f Kanhai Bharti R/o-Ward no.-03, Panchayat-Gaura,
Block-Marhaura, Disst-Saran.
19. Akhilesh Kumar Son of Raj Kumar Prasad, R/o-Ward no.-09, Panchayat-
Mirzapur, Block-Marhaura, Disst-Saran.
20. Sandhaya Devi Wife of Ramesh Singh R/o-Ward no.-02, Panchayat-
Madhopur Block-Marhaura, Disst-Saran.
21. Punam Singh Wife of Ranveer Singh R/o-Ward no.-09, Panchayat-Salimpur,
Block-Marhaura, Disst-Saran.
22. Chandan Kumar Sah Son of Rambabu Sah, R/o-Ward no.-05, Panchayat-
Narharpur, Block-Marhaura, Disst-Saran.
23. Manoj Ray Son of Bhagwan Ray R/o-Ward no.-12, Panchayat-Narharpur,
Block-Marhaura, Disst-Saran.
24. Sushil Kuamr Ray Son of Buddhinath R/o-Ward no.-18, Panchayat-
Barharpur, Block-Marhaura, Disst-Saran.
25. Raj Kishore Ray Son of Shivpujan Ray, R/o-Ward No-01 Panchayrat
Narharpur, Block Marhaura, Disst. Saran.
26. Kamlesh Kumar Son of Virendra Ray R/o-Ward No-10 Panchayrat
Bardahiya, Block Marhaura, Saran.
27. Sanjay Kumar Ray Son of Jawahir Ray R/o-Ward No-06, Panchayat Awari
Block Marhaura, Disst. Saran.
28. Dharmendra Sah Son of Paltu Sah R/o-Ward No-07 Panchayat Olhanpur,
Block Marhaura, Saran.
29. Bhola Kumar Singh Son of Kameshwar Singh R/o-Ward No-11, Panchayat
Bhawalpur, Block Marhaura, Saran.
30. Rambabu Prasad Yadav Son of Harishankar Prasad, R/o-Ward No-01,
Panchayat Bhawalpur, Block Marhaura, Disst. Saran.
31. Manoj Ray Son of Balendar Ray R/o-Ward No-02, Panchayat Bhuwalpur,
Block Marhaura, Disst- Saran.
32. Awadhesh Kumar Singh Son of Ram Vinay Singh R/o-Ward No-05,
Panchayat Bhawalpur, Block Marhaura, Disst. Saran.
33. Ramesh Ram Son of Sudama Ram R/o-Ward No-13, Panchayat Mirzapur,
Patna High Court CWJC No.2538 of 2021 dt.21-03-2022
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Block Marhaura, Disst. Saran.
34. Meena Devi Wife of Dwarika Prasad R/o-Ward No-04, Panchayat Awar,
Block Marhaura, Disst. Saran.
35. Surendra Kumar Sah Son of Dudhnath Sah R/o-Ward No-10, Panchayat
Mobarakpur Block Marhaura, Disst. Saran.
36. Arun Singh Son of Shyam Dev Singh R/o-Ward No-10, Panchayat
Bhawalpur, Block Marhaura, Saran.
37. Nand Kishore Paswan Son of Shivjee Paswan R/o-Ward No-11, Panchayat
Gaura, Block Marhaura, Disst. Saran.
38. Lavkush Prasad Son of Ram Parash Prasad R/o-Ward No-10, Panchayat
Awari, Block Marhaura, Disst. Saran.
39. Rajendra Sharma Son of Ganesh Sharma Ward No-03, Panchayat Totaha
Jagatpur, Block Panapur, Saran.
40. Kamlesh Kumar Thakur Son of Shatrudhan Thakur, R/o-Ward No-08,
Panchayat Belaur, Block Panapur, Saran.
41. Manish Kumar Son of Adalat Ray R/o-Ward No-01, Panchayat Totaha
Jagatpur, Block Panapur, Saran.
42. Sita Kumari D/o-Sovan Ray R/o-Ward No-02, Panchayat Rampur, Block
Marhaura, Saran.
43. Punam Devi Wife of Sonu Kumar Baitha, R/o-Ward No-12, Panchayat
Rampur, Block Marhaura, Saran.
44. Rekha Devi Wife of Shailesh Ray R/o-Ward No-11, Panchayat Silhauri,
Block Marhaura, Saran.
45. Kumar Pradeep Sharma Son of Nishi Kumar Sharma R/o-Ward No-10,
Panchayat Silhauri, Block Marhaura, Saran.
46. Mahesh Ray Son of Lalbabu Ray R/o-Ward No-06, Panchayat Anjani, Block
Parsa, Disst-Saran.
47. Shrikant Kumar Yadav Son of Sudama Ray, R/o-Ward No-11, Panchayat
Sikarpur Block Sonpur, Saran.
48. Phulmati Kumari D/o Ram Prasad Mahto, R/o-Ward No-01, Panchayat
Hasanpura, Block Marhaura, Saran.
49. Vibha Kumari Wife of Ranjeet Kumar Yadav R/o-Ward No-08, Panchayat
Hasanpura, Block Marhaura, Saran.
50. Chandip Kumar Son of Ravindra Prasad, R/o-Ward No-11, Panchayat
Bahuara Patti, Block Marhaura, Disst-Saran.
51. Saheb Kumar Son of Trikoli Mahto, R/o-Ward No-11, Panchayat Tejpurwa,
Block Marhaura, Disst.-Saran.
52. Harendra Prasad Son of Brahmadeo Ray R/o-Ward No-13, Panchayat
Tejpurwa, Block Marhaura, Disst-Saran.
53. Ritu Devi Wife of Shambhu Pandit R/o-Ward No-07, Panchayat Bardahiya,
Block Marhaura, Disst-Saran.
54. Rajmangal Ray Son of Sita Ray R/o-Ward No-03, Panchayat Ishrouli, Block
Marhaura, Disst-Saran.
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55. Mukesh Kumar Rai Son of Rambabu Ray, R/o-Ward No-11, Panchayat
Ishrouli, Block Marhaura, Disst-Saran.
56. Ravindra Kumar Rai Son of Gopal Ray, R/o-Ward No-02, Panchayat-
Baligaon, Block Parsa, Disst-Saran.
57. Rakesh Kumar Son of Yogendra Sah R/o-Ward No-01, Panchayat Baligaon,
Block Parsa, Disst-Saran.
58. Shamshad Alam Son of Abdul Ahad R/o-Ward No-11, Panchayat Madhopur,
Block Marhaura, Disst-Saran.
59. Rakesh Kumar Son of Sonalal Yadav R/o-Ward No-08, Panchayat
Kishunpur Lauwar, Block Lahladpur, Disst-Saran.
60. Sonu Kumar Mahto Son of Upendra Mahto Resident of Ward No-04,
Panchayat Sakardih, Block Jalalpur, Disst-Saran.
61. Brajesh Kumar Pandit Son of Sanmat Pandit, Resident of Ward No-01,
Panchayat Bishunpura, Block Jalalpur, Disst-Saran.
62. Jitendera Thakur Son of Kamaldev Thakur, Ward No-11, Panchayat-Ashok
Nagar, Block Jalalpur, Disst-Saran.
63. Chaudhary Nirmal Chandra Son of Ramayan Chaudhary, Resident of Ward
No-01, Panchayat Kopa, Block -Jalalpur, Disst-Saran.
64. Tunna Kumar Tiwari Son of Kameshwar Tiwari, Resident of Ward No-15,
Panchayat Bishunpura, Block Jalalpur, Disst-Saran.
65. Santosh Kumar Son of Saryu Prasad Resident of Ward No-06, Panchayat
Ashok Nagar, Block Jalalpur, Disst-Saran.
66. Jitendra Kumar Manjhi Son of Ramayan Manjhi Resident of Ward No-09,
Panchayat Bishunpura, Block Jalalpur, Disst-Saran.
67. Sudhir Kumar Tiwari Son of Indrajeet Tiwari Resident of Ward No-15,
Panchayat Anwal, Block Jalalpur, Disst-Saran.
68. Uttam Kumar Singh Son of Kamaldeo Singh, Resident of Ward no.04,
Panchayat-Anwal, Block-Jalalpur, Disst-Saran.
69. Tarkeshwar Tiwari Son of Dayanand Tiwari Resident of Ward No-07,
Panchayat Bishunpura, Block Jalalpur, Disst-Saran.
70. Anuradha Kumari W/o Sundar Mahato, R/o Ward No-03, Panchayat
Hasanpura, Block Garkha,Disst-Saran.
71. Rabindra Singh Son of Jajak Singh R/o Ward No-04, Panchayat Hasanpura,
Block Garkha, Disst-Saran.
72. Shambhu Ray Son of Ganesh Ray R/o Ward No-05, Panchayat Hasanpura,
Block Garkha, Disst-Saran.
73. Rani Devi Wife of Deepnarayan Pandit R/o Ward No-06, Panchayat
Hasanpura, Block Garkha, Disst-Saran.
74. Devbrat Kumar Singh Son of Kishundeo, R/o Ward No-08, Panchayat
Hasanpura, Block Garkha, Disst-Saran.
75. Akhilesh Kumar Ram Son of Surjan Ram, R/o Ward No-03, Panchayat
Bajitpur, Block Garkha, Disst-Saran.
76. Rajmohan Kumar Sah Son of Asharfi Sah R/o Ward No-04, Panchayat
Patna High Court CWJC No.2538 of 2021 dt.21-03-2022
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Bajitpur, Block Garkha, Disst-Saran.
77. Rajnath Ram Son of Motichan Ram, R/o Ward No-13, Panchayat Bajitpur,
Block Garkha, Disst-Saran.
78. Vijay Kumar Singh, Son of Rajeshwar Singh R/o Ward No-06, Panchayat
Bajitpur, Block Garkha, Disst-Saran.
79. Pankaj Kumar Sharma Son of Anant Sharma R/o Ward No-07, Panchayat
Bajitpur, Block Garkha, Disst-Saran.
80. Jitendra Singh Son of Bishwamohan Singh R/o-Ward no.14, Panchayat-
Bajitpur, Block-Garkha, Disst-Saran.
81. Manibhushan Singh Son of Shreenath Singh R/o Ward No-01, Panchayat
Bajitpur, Block Garkha, Disst-Saran.
82. Awadhesh Kumar Patel Son of Vakil Singh, R/o Ward No-12, Panchayat
Bajitpur, Block Garkha, Disst-Saran.
83. Kamlesh Kumar Prasad Son of Shiv Kumar Sah R/o Ward No-05, Panchayat
Bajitpur, Block Garkha, Disst-Saran.
84. Samant Kumar Son of Anil Kumar Singh, R/o Ward No-01, Panchayat
Mahmadda, Block Garkha, Disst-Saran.
85. Jaiki Kumar Singh Son of Hardev Singh R/o Ward No-02, Panchayat
Mahmadda, Block Garkha, Disst-Saran.
86. Harendra Mahto Son of Banaras Mahto R/o Ward No-03, Panchayat
Mahmadda, Block Garkha, Disst-Saran.
87. Ravishankar Kumar Singh Son of Surendra Singh R/o Ward No-09,
Panchayat Mahmadda, Block Garkha, Disst-Saran.
88. Vinay Kumar son of Bikrama Ray R/o- Ward No. 10, Panchayat-
Mahmadda, Block- Garkha, Disst- Saran.
89. Amrendra Kumar Ray son of Ramnand Ray R/o- Ward No. 10, Panchayat-
Mahmadda, Block- Garkha, Disst- Saran.
90. Pinki Kumari wife of Rajesh Kumar Singh R/o- Ward No. 15, Panchayat-
Pirauna, Block- Garkha, Disst- Saran.
91. Santosh Kumar Prasad son of Bindeshwari Prasad R/o- Ward No. 15,
Panchayat- Ferusa, Block- Garkha, Disst- Saran.
92. Arbind Kumar son of Amrendra Prasad R/o- Ward No. 10, Panchayat-
Maujampur, Block- Garkha, Disst- Saran.
93. Akhilesh Kumar Singh son of Raj Kishore Singh R/o- Ward No. 1,
Panchayat- Ferusa, Block- Garkha, Disst- Saran.
94. Indra Kumar son of Jay Shree Mahto R/o- Ward No. 3, Panchayat- Shreepa
Basant, Block- Garkha, Disst- Saran.
95. Dharmendra Kumar Yadav son of Ramnarayan Ray R/o- Ward No. 10,
Panchayat- Pirauna, Block- Garkha, Disst- Saran.
96. Kishore Prasad Yadav son of Upendra Prasad Yadav R/o- Ward No. 10,
Panchayat- Mithepur, Block- Garkha, Disst- Saran.
97. Bishvajit Kumar son of Ashok Prasad Yadav R/o- Ward No. 15, Panchayat-
Jalal Basant, Block- Garkha, Disst- Saran.
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98. Om Prakash Manjhi son of Sohan Manjhi R/o- Ward No. 12, Panchayat-
Jalal Basant, Block- Garkha, Disst- Saran.
99. Saroj Kumar Sah son of Devnarayan Sah R/o- Ward No. 15, Panchayat-
Itwa, Block- Garkha, Disst- Saran.
100 Sanjay Kumar Chaudhary son of Rameshwar Chaudhary R/o- Ward No. 06,
. Panchayat- Naraw, Block- Garkha, Disst- Saran.
101 Anand Kumar Singh son of Narendra Prasad Singh R/o- Ward No. 04,
. Panchayat- Irwa, Block- Garkha, Disst- Saran.
102 Dharmendra Kumar Sah son of Jugesh Sah R/o- Ward No. 01, Panchayat-
. Naraw, Block- Garkha, Disst- Saran.
103 Jitendra Ray son of Arun Ray R/o- Ward No. 10, Panchayat- Manpura,
. Block- Dariyapur, Disst- Saran.
104 Munna Kumar son of Chaitu Ray R/o- Ward No. 11, Panchayat- Manpura,
. Block- Dariyapur, Disst- Saran.
105 Md. Samasad son of Md. Anis R/o- Ward No. 12, Panchayat- Manpura,
. Block- Dariyapur, Disst- Saran.
106 Arun Kumar Manjhi son of Rampujan Manjhi R/o- Ward No. 1, Panchayat,
. Block and P.S.- Dariyapur, Disst- Saran.
107 Upendra Sharma son of Ramjee Sharma R/o- Ward No.- 06, Panchayat-
. Kakrahat, Block and P.S.- Dariyapur, Disst- Saran.
108 Rageeni Devi wife of Niranjan Manjhi R/o- Ward No.- 12, Panchayat-
. Jitwarpur, Block and P.S.- Dariyapur, Disst- Saran.
109 Sikandar Ray son of Vanarasi Ray R/o- Ward No.- 11, Panchayat- Harna,
. Block and P.S.- Dariyapur, Disst- Saran.
110 Babita Devi wife of Vidyannand Sarawati Ward No.- 12, Panchayat-
. Mohammadpur, Block- Dariyapur, Disst- Saran.
111. Kumari Sangita Sinha wife of Shailesh Kumar Sinha R/o- Ward No.- 13,
Panchayat- Sajuannupur Matihan, Block and P.S.- Dariyapur, Disst- Saran.
112 Panjaj Kumar son of Suresh Prasad Singh R/o- Ward No.- 07, Panchayat-
. Khanpur, Block and P.S.- Dariyapur, Disst- Saran.
113 Shashi Kumar Ram son of Madan Ram R/o- Ward No.- 04, Panchayat-
. Khanpur, Block and P.S.- Dariyapur, Disst- Saran.
114 Gayatri Devi wife of Upendra Pandey R/o- Ward No.- 02, Panchayat-
. Akbarpur, Block and P.S.- Dariyapur, Disst- Saran.
115 Rupa Devi wife of Rohit Kumar Mahato R/o- Ward No.- 01, Panchayat-
. Magarpal, Block and P.S.- Dariyapur, Disst- Saran.
116 Kavita Devi wife of Prabhat Kumar R/o- Ward No.- 09, Panchayat-
. Manpura, Block and P.S.- Dariyapur, Disst- Saran.
117 Sonu Kumar Singh son of Arun Kumar Singh R/o- Ward No.- 02,
. Panchayat- Mohammadpur, Block and P.S.- Dariyapur, Disst- Saran.
118 Praveen Kumar Ram son of Mahanth Ram R/o- Ward No.- 14, Panchayat-
. Purushuttam Pur, Block Lahladpur, Disst- Saran.
119 Mani Bhushan Singh son of Jiyas Kumar Singh R/o- Ward No.- 13,
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. Panchayat- Trilok Chak, Block- Dighwara, Disst- Saran.
120 Amrendra Kumar Ray son of Devendra Kumar Ray R/o- Ward No.- 10,
. Panchayat- Kuraiyan, Block- Dighwara, Disst- Saran.
121 Dilip Kumar son of Ramjee Ray R/o- Ward No.- 08 Panchayat- Kuraiyan,
. Block- Dighwara, Disst- Saran.
122 Jitendra Manjhi Son of Lakshman Manjhi R/o-Ward no. 13, Panchayat-
. Chanchaura, Block-Ekma, Disst-Saran.
123 Raju Kumar Yadav Son of Vhrigunath Ray, R/-Ward no.-05, Panchayat-
. Rampur Bindalal, Block-Ekma, Saran.
124 Satendra Kumar Singh Sono f Dhruv Singh R/-Ward no.-03, Panchayat-
. Banpura, Block-Ekma, Saran.
125 Osihar Sah Son of Babulal Sah R/-Ward no.-06, Panchayat-Baliya,Block-
. Ekma, Disst-Saran.
126 Manoj Kumar Yadav Son of Bahadur Yadav R/-Ward no.-05, Panchayat-
. Banpura,Block-Ekma, Disst-Saran.
127 Vikram Singh Son of Parmatma Singh R/-Ward no.-09, Panchayat-
. Banpura,Block-Ekma, Disst-Saran.
128 Dipak Raj Son of Ganesh Ram R/-Ward no.-09, Panchayat-Baliya, Block-
. Ekma, Disst.-Saran.
129 Pappu Kumar Mahto Son of Jangbahadur Mahto R/-Ward no.-08,
. Panchayat-Banpura, Block-Ekma, Disst-Saran.
130 Manjay Kumar Ram Son of Vikrama Ram R/o-Ward no.02, Panchayat-
. Banpura, Block-Ekma, Disst-Saran.
131 Bhupesh Kumar Pandey Son of Shankar Pandey R/-Ward no.-10, Panchayat-
. Banpura, Block-Ekma, Disst.-Saran.
132 Amrendra Kumar Singh Son of Shivnath Singh R/-Ward no.-15, Panchayat-
. Banpura, Block-Ekma, Disst-Saran.
133 Avinash Kumar Pandey Son of Parmatma Pandey R/-Ward no.-07,
. Panchayat-Banpura Block-Ekma, Disst-Saran.
134 rajeshwar Pandey Son of Vishwanath Pandey R/-Ward no.-6, Panchayat-
. Banpura, Block-Ekma, Distt-Saran.
135 Bhola Prasad ray Son of Birendra Ray, R/-Ward no.-10, Panchayat-Eksar,
. Block-Ekma, Distt-Saran.
136 Sandeep Kumar Yadav Son of Prabhu Dayal Yadav R/-Ward no.-04,
. Panchayat-Eksar, Block-Ekma, Distt-Saran.
137 Hiralal Ray Son of Ramdev ray R/-Ward no.-08, Panchayat-Eksar, Block-
. Ekma, Distt-Saran.
138 Devendra Kumar Mahato Son of Bhikhari Mahato R/-Ward no.-05,
. Panchayat-Eksar, Block-Ekma, Distt-Saran.
139 Manohar Prasad Son of Rameshwar Prasad R/-Ward no.-12, Panchayat-
. Banpura, Block-Ekma, Distt-Saran.
140 Shrinivash Mahato Son of Jagdish Mahato R/-Ward no.-02, Panchayat-
. Dakshini Parsa, Block-Ekma, Distt-Saran.
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141 Santlal Prasad Son of Jagannath Prasad R/-Ward no.-04, Panchayat-Dakshini
. Parsa, Block-Ekma, Distt-Saran.
142 Kamruddin Son of Shamshuddin R/-Ward no.-01, Panchayat-Dakshini
. Parsa, Block-Ekma, Distt-Saran.
143 Raju Chaudahry Son of Suraj Chaudhary R/o-Ward no.02, Panchayat-
. Sahajitpur, Block-Baniyapur Disst-Saran.
144 Baby Devi Wife of Rajeshwar Ravat, R/-Ward no.-12, Panchayat-Pirauta
. Khas,Block-Baniyapur,Distt-Saran.
145 Gaytri devi Wife of Surendra Singh R/-Ward no.-01, Panchayat-Suraudha,
. Block-Baniyapur,Distt-Saran.
146 Achchelal Mahato Son of Ramchandra Mahato R/-Ward no.-08, Panchayat-
. Sisai, Block-Baniyapur,Distt-Saran.
147 Narendra Kumar Yadav Son of Sudama Yadav R/-Ward no.-01, Panchayat-
. Mubarakpur, Block-Manjhi,Saran.
148 Krishna ram Son of Parmeshwar Ram R/-Ward no.-02, Panchayat-Agar
. Sanda, Block-Ara,Distt-Bhojpur.
149 Pritam Kumar Singh Son of Ram Govind Singh R/-Ward no.-02, Panchayat-
. Bagi Pakar, Block-Ara,Distt-Saran.
150 Sanjay Kumar Son of Makuni Prasad R/-Ward no.-14, Panchayat-Agar
. Sanda, Block-Ara,Distt-Bhojpur.
151 Rabindra Singh Son of Devanandar Singh R/-Ward no.-07, Panchayat-Agar
. Sanda, Block-Ara,Distt-Bhojpur.
152 Akhilesh Kumar Son of Birendra Sah R/-Ward no.-07, Panchayat-Baligaon,
. Block-Parsa, Saran.
153 Santosh Kumar Sah S/o Shankar Sah R/-Ward no.-7, Panchayat-Nawada,
. Block-Ekma,Distt-Saran.
... ... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Chief Secretary, Government of Bihar, Patna.
3. The Principal Secretary, Panchayati Raj Department, Bihar, Patna.
4. The Additional Secretary, Govt. of Bihar, Patna. Panchayati Raj Department,
Bihar, Patna.
5. The Joint Secretary, Govt. of Bihar, Patna. Panchayati Raj Department,
Bihar, Patna.
6. The Deputy Secretary, Gov, of BIhar Patna, Panchayati Raj Department,
Bihar, Patna.
7. The District Magistrate, Saran, Disst.-Saran.
8. The Block Development Office, Sonpur, Disst-Saran.
9. The Block Development Office, Dariyapur Block, Disst-Saran
10. The Block Development Office, Parsa Block, Disst-Saran.
Patna High Court CWJC No.2538 of 2021 dt.21-03-2022
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11. The Block Development Office, Dighwara Block, Saran.
12. The Block Development Office, Garkha Block, Saran.
13. The Block Development Office, Marhaura Block, Saran.
14. The Block Development Office, Panapur Block, Saran.
15. The Block Development Office, Baniyapur Block, Saran.
16. The Block Development Office, Jalalpur Block, Saran.
17. The Block Development Office, Ekma Block, Saran.
18. The Block Development Office, Block-Lahladpur, Saran.
19. The District Magistrate, Bhojpur, Disst.-Bhojpur.
20. The Block Development Officer, Block-Ara, Disst-Bhojpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16416 of 2021
======================================================
1. Ashok Pandey Son of Bodh Narayan Pandey R/o ward no. - 05, Panchayat-
Lodhan, P.S. and District - Banka.
2. Md. Babar Ansari Son of Md. Alauddin Ansari, At ward no. - 14, Sashan,
Dudhari, Distt. - Banka.
3. Naresh Yadav, Son of Viran Yadav, R/o - ward no. 13, Panchayat - Dudhari,
Block and Distt. - Banka.
4. Diwakar Prasad Yadav, Son of Arjun Prasad Yadav, R/o ward no. 09,
Panchyat - Teliya, Block and Distt. - Banka.
5. Shankar Kr Yadav, Son of Suren Yadav, R/o ward no. 10, Panchayat-
Dudhari, Block and Distt. - Banka.
6. Hider Ansari @ Haider Ansari Son of Jalaluddin Ansari, Panchayat -
Kakwara, Block and Distt. - Banka.
7. Indramohan Bharati, Son of Bharat Lal Thakur, r/o ward no. - 08, Panchyat-
Teliya, Block and Distt.- Banka.
8. Neelam Kumari D/o Jayram Singh, r/o ward no. 01, Panchyat- Teliya, Block
and Distt. - Banka.
9. Punam Kumari Wife of Sunil Yadav, r/o ward no 05, Panchyat - Teliya,
Block and Distt. - Banka.
10. Md. Murshid Ansari, Son of Md. Mahmood Ansari, r/o - ward on. 07,
Panchyat- Teliya, Block and Distt. - Banka.
11. Pawan Kumar Pankaj, Son of Sukhdeo Yadav, r/o - ward no. - 08, Karma,
Haripur, Block and Distt. - Banka.
12. Yogesh Yadav, Son of Mahendra Yadav, r/o ward no. 11, Karma, Haripur,
Block and Distt. - Banka.
13. Shaligram Singh, Son of Arjun Singh, r/o ward no. 08, Panchayat - Makaita
Babura, Block - Dhoraiya, Distt. - Banka.
Patna High Court CWJC No.2538 of 2021 dt.21-03-2022
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14. Nitesh Suman, Son of Shiv Prasad Sumar, r/o ward no. 13, Panchayat- Sijhat
Baliyash, Block - Dhoraiya, Distt. - Banka.
15. Bishnu Kant Panjiyar, Son of Satyanarayan Panjiyar, r/o - ward no.- 06,
Panchayat - Babhangama, Block - Barahat, Distt.- Banka.
16. Gena Lal Yadav Son of Rebu Prasad Yadav, r/o - ward no. 13, Panchayat -
Chandwari, Block - Chandan, Banka.
17. Mithilesh Kumar Mandal, Son of Sagirath Mandal, r/o ward no. - 07,
Panchayat - Logain Block- Dhoraiya, Distt. - Banka.
18. Pradeep Kumar Yadav, Son of Dharmdev Singh, r/o ward no. - 06,
Panchayat - Mahila Bishanpur, Block - Dhoraiya, Banka.
19. Abdhesh Kumar Son of Mheshwree Prasad Yadav, r/o ward no. - 04,
Panchayat - Logain Block - Dhoraiya, Distt. - Banka.
20. Vijay Yadav, Son of Jagdish Yadav, r/o - ward no.- 10, Panchayat- Sainchak,
Block - Dhoraiya, District- Banka.
21. Julush Kumar, Son of Umesh Mandal, r/o- ward no. 09, Panchayat - Makaita
Babura, Block - Dhoraiya, District - Banka.
22. Sangita Devi, Daughter of Kishore Mandal, r/o- ward no.- 12, Panchayat -
Daliya Bousi, Block - Bousi, Banka.
23. Neeta Devi, Daughter of Jay Prakash Bhagat, r/o - ward no. - 15, Panchayat-
Daliya Bousi, Block - Bousi, Banka.
24. Ashok Mandal, Son of Sitaram Mandal, r/o ward no - 14, Panchayat- Daliya
Bousi, Block - Bousi, Banka.
25. Ranjan Kumar Paswan, Son of Gopal Paswan, r/o ward no - 04, Panchayat-
Makaita Babura, Block- Dhoraya, District - Banka.
26. Md. Parwez Alam, Son of Md. Irfan Alam, r/o ward no -11, Panchayat-
Kathbangaon, Birbalpur, Block - Dhoraiya, District - Banka.
27. Md. Ikwal Alam, Son of Md. Hawib Alam, r/o ward no -12, Panchayat-
Kathbangaon, Birbalpur, Block - Dhoraiya, District - Banka.
28. Md. Usman Ghani, Son of Md. Akbar Ali, r/o ward no - 13 Panchayat-
Kathbangaon, Birbalpur, Block Dhoraiya, District - Banka.
29. Jaseem Akhtar, Son of Md. Naseem Akhtar, r/o ward no - 05, Panchayat-
Tahirpur Gaura, Block- Dhoraiya, District - Banka.
30. Md. Yasin Alam, Son of Abdul Hamid, r/o ward no - 07, Panchayat-
Tahirpur Gaura, Block Dhoraiya, District - Banka.
31. Md Faiyaz Alam, Son of Md. Alauddin, r/o ward no -07, Panchayat- Mahila
Bishanpur, Block - Dhoraiya, District - Banka.
32. Fulchand Roy, Son of Jagroop Roy, r/o ward no - 04, Panchayat- Sainchak,
Block- Dhoraiya, District - Banka.
33. Md. Jasimuddin, Son of Md. - Sultan Ahmad, r/o ward no - 04, Panchayat-
Kathbangaon, Birbalpur, Block - Dhoraiya, District - Banka.
34. Md. Mustaque Alam, Son of Md. Khurshid Alam, r/o ward no - 13,
Panchayat- Sainchak, Block - Dhoraiya, District - Banka.
35. Akansha Sharma, Wife of Santosh Sharma, r/o ward no - 08, Panchayat-
Patna High Court CWJC No.2538 of 2021 dt.21-03-2022
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Sobhanpur, Block - Amarpur, Banka.
36. Pawan Kumar, Son of Keshav Prasad Yadav, r/o ward no - 04, Panchayat-
Mahila Bishanpur, Block - Dhoraiya, District - Banka.
37. Md. Julfikar Alam, Son of Md. Maniruddin, r/o ward no - 08., Panchayat-
Mahila Bishanpur, Block - Dhoraiya, District - Banka.
38. Zahiruddin, Son of Chando, r/o Panchayat- Mahila Bishanpur, Block -
Dhoraiya, District - Banka.
39. Md. Jamaluddin, Son of Md. Sahid, r/o ward no -10 Panchayat- Mahila
Bishanpur, Block - Dhoraiya, District - Banka.
40. Md. Abdus Sattar, Son of Md. Shafique, r/o ward no -11, Panchayat- Mahila,
Bishanpur, Block Dhoraiya, District - Banka.
41. Quasim, Son of Md. Mazid, r/o ward no - 02, Panchayat- Mahila, Bishanpur,
Block - Dhoraiya, District - Banka.
42. Md. Basiruddin, Son of Md. Zahrul Haque, r/o ward no - 13 Panchayat-
Mahila, Bishanpur, Block - Dhoraiya, District - Banka.
43. Manoj Singh, Son of Dev Narayan Singh, r/o ward no -05, Panchayat-
Nawada Kharouni, Block - Rajaun, District - Banka.
44. Md. Himasul Haque, Son of Md. Jalil, r/o ward no - 13, Panchayat- Makaita
Babura, Block - Dhoraiya, District - Banka.
45. Pramod Kumar, Son of Mahendra Yadav, r/o ward no -13, Panchayat-
Bhelai, Block Dhoraiya, District - Banka.
46. Madhusudan Mishra, Son of - Sanjay Mishra, R/o ward no - 01, Panchayat-
Telondha, P.S.- Sanokhar, Block - Sanhoula, District - Bhagalpur.
47. Ram Pravesh Singh, Son of Shiv Kumar Singh, r/o ward no - 10 Panchayat-
Telondha, P.S.- Sanokhar, Block Sanhoula, District - Bhagalpur.
48. Gauri Yadav, Son of Jay Narayan Yadav, r/o ward no - 13, Panchayat-
Telondha, P.S.- Sanokhar, Block - Sanhoula, District - Bhagalpur.
49. Saleh Hayat, Son of Jamal Mansoori Jalaha, r/o ward no -11 Panchayat-
Telondha, P.S.- Sanokhar, Block - Sanhoula, District - Bhagalpur.
50. Rupesh Kumar, Son of Banarasi Mandal, r/o ward no -10 Panchayat- Boda
Pathak Dih, P.S.- Sanokhar, Block - Sanhoula, District - Bhagalpur.
51. Md. Shahbaj Alam, Son of Shah Chedi, r/o ward no - 03, Panchayat- Andiha,
P.S. and Block Sanhoula, District - Bhagalpur.
52. Md. Izhar Khalid, Son of Md. Shoaib Ahmed, r/o ward no - 09 Panchayat-
Andiha, P.S. and Block Sanhoula, District - Bhagalpur.
53. Champa Kumari, Wife of Pankaj Kumar Singh, r/o ward no - 11 Panchayat-
Boda Pathak Dih, P.S.- Sanokhar, Block- Sanhoula, District - Bhagalpur.
54. Ramesh Kumar, Son of Pawan Das, r/o ward no - 05 Panchayat- Boda
Pathak Dih, P.S.- Sanokhar, Block - Sanhoula, District - Bhagalpur.
55. Ranjan Kumar Son of Upendra Prasad Singh, r/o - ward no.13 Panchayat-
Sanokhar, Block Sonhaula, District - Bhagalpur.
56. Subhash Chandra Yadav, Son of Brahmadeo Yadav, r/o - ward no. 05, At and
Panchayat - Madar ganj, Block- Sonhaula, District - Bhagalpur.
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57. Onkar Mandal, Son of Motilal Mandal, r/o ward no.- 3, Panchayat and P.S.-
Sanokhar, Block - Sanhoula, District - Bhagalpur.
58. Niranjan Kumar, Son of Bhagwat Mandal, r/o ward no. 12, Panchayat and
P.S.- Sanokhar, Block - Sanhoula, District - Bhagalpur.
59. Madan Kumar, Son of Rajendra Manda, r/o - ward no. - 02, Panchayat and
P.S.- Sanokhar, Block - Sanhoula, District - Bhagalpur.
60. Phul Kumar Mandal, Son of Kamleshwari Mandal, r/o ward no. - 07
Panchayat and P.S.- Sanokhar, Block - Sanhoula, District - Bhagalpur.
61. Rajeev Kumar Singh, Son of Sanjay Kumar Singh, r/o- ward no. - 08,
Panchayat - Bari naki, P.S.- Sanokhar, Block - Sanhoula, District -
Bhagalpur.
62. Shekhar Kumar, Son of Awadhesh Paswan, r/o ward no. 02, Panchayat - Bari
naki, P.S.- Sanokhar, Block - Sanhoula, District - Bhagalpur.
63. Ajay Paswan, Son of Shiv Narayan Paswan, r/o - ward no. - 15, Panchayat -
Boda Pathak Dih, P.S.- Sanokhar, Block - Sanhoula, District - Bhagalpur.
64. Bebi Kumari, Wife of Ajit Kumar Singh, ward no. - 02 Panchayat - Boda
Pathak Dih, P.S.- Sanokhar, Block - Sanhoula, District - Bhagalpur.
65. Wahid Ali, Son of Muslim, r/o - ward no. - 10, Panchayat - Amdiha, Block -
Sonhoula, District - Bhagalpur.
66. Manjar Alam, Son of Ishak, r/o ward no. - 08, Panchayat - Amdiha Block -
Sanhoula, District - Bhagalpur.
67. Jibeshwar Prasad Sharma, Son of Babulal Sharma, r/o - ward no. - 01
Panchayat - Amdiha Block - Sanhoula, District - Bhagalpur.
68. Rita Kumari, Wife of Ajit Kumar, r/o ward no.- 07, Panchayat - Madarganj,
Block - Sanhoula, District - Bhagalpur.
69. Sarita Kumari, Wife of Shashikant Kumar, r/o - ward no.- 09, Panchayat -
Madarganj, Block - Sanhoula, District - Bhagalpur.
70. Sushil Kumar Singh, Son of Prashadi Singh, r/o ward no. - 06 Panchayat -
Madarganj, Block - Sanhoula, District - Bhagalpur.
71. Raju Kumar, Son of Madan Prasad Yadav, r/o- ward no.- 02, Panchayat -
Madarganj, Block - Sanhoula, District - Bhagalpur.
72. Bulbul Kumari, Daughter of Shiv Shankar Panjiyar, r/o - ward no.- 07,
Panchayat, Block and P.S.- Goradih, District - Bhagalpur.
73. Shikandar Singh, Son of Mahesh Singh, r/o - ward no.- 11 Panchayat, Block
and P.S.- Goradih, District- Bhagalpur.
74. Binod Kumar Yadav, Son of Ramdev Yadav, r/o - ward no.- 12, Panchayat-
Bisanpur Jichho, Block and P.S.- Goradih, District- Bhagalpur.
75. Bandana Kumari, wife of Santosh Kumar Yadav, r/o - ward no.- 13
Panchayat- Bisanpur Jichho, Block- Goradih, District- Bhagalpur.
76. Subodh Kumar Das, Son of Meru Ram Harijan, r/o- ward no. - 09,
Panchayat- Sonudih Satjori, Block - Goradih, District - Bhagalpur.
77. Ashok Kumar Yadav, Son of Mahendra Prasad Yadav, r/o- ward no. - 11,
Panchayat- Mohanpur, Block - Goradih, District - Bhagalpur.
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78. Sharmila Devi, Wife of Dharmendra Singh, r/o- ward no. -07 , Panchayat-
Sonudih Satjori, Block - Goradih, District - Bhagalpur.
79. Ramjee Singh, Son of Jamun Prasad Singh, r/o- ward no. - 10, Panchayat
and Block - Goradih, District - Bhagalpur.
80. Diwakar Sah, Son of Etavari Sah, r/o- ward no. -12 , Panchayat- Sonudih
Satjori, Block - Goradih, District - Bhagalpur.
81. Rupesh Kumar, Son of - Umesh Mandal, resident of- ward no. -01 ,
Panchayat- Nadiyama, Block - Goradih, District - Bhagalpur.
82. Horil Thakur, Son of Hiralal Thakur, r/o- ward no. - 07, Panchayat-
Nadiyama , Block - Goradih, District - Bhagalpur.
83. Dinesh Yadav Son of Chamak Lal Yadav, r/o- ward no. -08 , Panchayat-
Nadiyama, Block - Goradih, District - Bhagalpur.
84. Santosh Kumar, Son of Jaldhar Mandal, r/o- ward no. -07 , Panchayat-
Lailakh, Block -Sabour, District - Bhagalpur.
85. Kumari Madhu Bharati, Wife of Sadanand Mandal, R/o - Ward no.- 03,
Panchayat - Rajandipur, Block -Sabour, District - Bhagalpur.
86. Ratan Kumar, Son of Nandlal Yadav, r/o - ward no.- 01, Panchayat - Lailakh,
Block -Sabour, District - Bhagalpur.
87. Md. Rehan, Son of - Md. Jabbar, r/o - At - Amdar, Panchayat - Baijalpur,
Block -Sabour, District - Bhagalpur.
88. Md. Salim, Son of Badaruddin Sah, r/o ward no.- 07, Panchayat - Baijalpur,
Block -Sabour, District - Bhagalpur.
89. Naziya Khatoon, daughter of Jahangir, r/o - ward no.- 03, Bihpur, Jamalpur,
Bhagalpur.
90. Md. Zaved Akhtar, Son of Md. Jahangir, r/o ward no. 09, Panchayat-
Baijalpur, Block -Sabour, District - Bhagalpur.
91. Rinku Kumar Yadav, Son of Rajendra Prasad Yadav, r/o - ward no.- 11
Panchayat - Baijalpur, Block -Sabour, District - Bhagalpur.
92. Md. Shakil Ahmad, Son of Md. Kamal, r/o ward no. - 08 Panchayat -
Baijalpur, Block -Sabour, District - Bhagalpur.
93. Manish Kumar Rishidev, Son of Magho Rishidev, r/o ward no. 03,
Panchayat - Hario, Block- Bihpur, District - Bhagalpur.
94. Sajan Kumar, Son of Ramroop Mandal, r/o - ward no. - 03, Panchayat -
Baijalpur, Block - Sabour, District - Bhagalpur.
95. Praveen Kumar, Son of Yochan Mandal, r/o warno- 13, Panchayat -
Gaurachaki, Nathnagar, Bhagalpur.
96. Badal Kumar, Son of Mahendra Yadav, r/o wardno.- 03, Panchayat -
Gaurachaki, Nathnagar, Bhagalpur.
97. Mukesh Kumar Sah, Son of Puran Sah, r/o - ward no. 01, Panchayat -
Gaurachaki, Nathnagar, Bhagalpur.
98. Niraj Kumar Pravin, Son of Mahendra Prasad Sah, r/o- ward no. - 09,
Panchayat - Kajrali Nathnagar, Bhagalpur.
99. Ramdev Kumar Das, Son of Bhudev Das, r/o ward no - 09, Panchayat -
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Dandra, Block - Banka, P.S. and District - Banka.
100 Amarkant Singh, Son of Gopal Singh, r/o - ward no.01, Panchayat - Parghari
. Lakara, Block - Rajaun, District - Banka.
101 Pankaj Sharma, Son of Shyam Lal Sharma, r/o ward no. - 08, Panchayat -
. Kakwara, Block - Banka, P.S. and District - Banka.
102 Santosh Kumar, Son of Chhotelal Mahato, r/o ward no. - 05, Panchayat -
. Jamua, Block - Banka, P.S. and District - Banka.
103 Futel Kumar, Son of Brahmadev Yadav, r/o ward no.- 06, Panchayat-
. Bahera, Block - Banka, P.S. and District - Banka.
104 Naval Kumar, Son of Brajkishore Sharma, r/o - ward no. - 08, Panchayat -
. Bahera, Block - Banka, P.S. and District - Banka.
105 Abhishek Kumar, Son of Fuleshwar Singh, r/o - ward no.- 01, Panchayat-
. Chhatrapal, Block - Banka, P.S. and District - Banka.
106 Kamlesh Kumar Yadav, Son of Chandrika Yadav, r/o ward no. - 09,
. Panchayat - Lodham, Block - Banka, P.S. and District - Banka.
107 Dinesh Prasad Yadav, Son of Sanichar Yadav, r/o ward no.- 01 Panchayat -
. Lodham, Block - Banka, P.S. and District - Banka.
108 Nandlal Yadav, Son of Saryu Yadav, r/o - ward no.- 02, Panchayat - Lodham,
. Block - Banka, P.S. and District - Banka.
109 Rajendra Mahato, Son of Daulat Mahato, r/o - ward no. - 03, Panchayat -
. Lodham, Block - Banka, P.S. and District - Banka.
110 Ashok Kumar Yadav, Son of Bhumeshwar Yadav, r/o ward no. 06 Panchayat
. - Lodham, Block - Banka, P.S. and District - Banka.
111. Bivek Kumar Mandal, Son of Dinesh Mandal, r/o ward no.- Panchari-
Dudhari, Block - Banka, P.S. and District - Banka.
112 Brahmadev Manjhi, Son of Indar Manjhi, r/o - ward no. 04 Panchari -
. Dudhari, Block - Banka, P.S. and District - Banka.
113 Arun Mandal, Son of Shiv Charan Mandal, r/o ward no. - 12, Panchayat -
. Bahera, Block - Banka, P.S. and District - Banka.
114 Md. Sohail Ansari, Son of Wahid Ansari, r/o - ward no. 11, Panchari-
. Dudhari, Block - Banka, P.S. and District - Banka.
115 Niraj Kumar Chaubey, Son of Jay Prakash Chaubey, r/o - ward no. 02,
. Panchayat - SONDIHA NORTH, Block - Barahat, District - Banka.
116 Vijay Kumar Singh, Son of Nand Dev Prasad Singh, r/o ward no. 01,
. Panchayat - SONDIHA NORTH, Block - Barahat, District - Banka.
117 Santosh Singh, Son of Nakleshwari Prasad Singh, r/o ward no. - 4 Panchayat
. - SONDIHA NORTH, Block - Barahat, District - Banka.
118 Amna Khatun, Wife of Md. Mumtaz Ansari, r/o ward no. 06, Panchayat -
. Barfera Tetariya, Block - Chandan, District - Banka.
119 Riyajuddin Ansari, Son of Kamruddin Ansari, r/o ward no. - 07, Panchayat -
. Barfera Tetariya, Block - Chandan, District - Banka.
120 Ashok Kumar Bharati, Son of Bindeshwari Yadav, r/o ward no. 08,
. Panchayat - Barfera Tetariya, Block- Chandan, District - Banka.
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121 Md. Aftab, Son of Md. Jakir, r/o - ward no. 09, Panchayat - Barfera Tetariya,
. Block - Chandan, District - Banka.
122 Dilip Yadav Son of Doman Yadav, r/o ward no. 05 Panchayat - Barfera
. Tetariya, Block - Chandan, District - Banka.
123 Sikandar Yadav Son of Pokhan Yadav, r/o ward no. 11, Panchayat - Barfera
. Tetariya, Block - Chandan, District - Banka.
124 Ajay Kumar Yadav, Son of Sohan Prasad Yadav, r/o- ward no. 13, At -
. Guruwa, Suiya, Panchayat - Barfera Tetariya, Block - Chandan, District -
Banka.
125 Anil Yadav, Son of Gunja Yadav, r/o ward no. 06, Abrakha, Katoria, Block -
. Chandan, District - Banka.
126 Mina Devi, D/o Peru Pandit r/o - ward no. - 11, Birniya, AT - Chandan,
. Block - Chandan, District - Banka.
127 Naresh Mohan Yadav, Son of Jagannath Yadav, r/o Bhanra, At- Chandan,
. Block - Chandan, District - Banka.
128 Mahesh Ravidas, Son of Chethatu Ravidas, Block - Chandan, District -
. Banka, r/o - ward no. 12, At - Barfera, Suiya, Katoriya, Block - Chandan,
District - Banka.
129 Gori Devi, Wife of Rajeev Kumar Mandal, r/o ward no. - 03, Dimakhar,
. Tetariya, Katoriya, Chandan, Banka.
130 Shiv Kumar Das, Son of Dukho Das, Lohatania, Suiya, Chandan, Banka.
.
131 Ajeshwar Yadav, Son of Buddhu Yadav, Dhawakol, Tetariya, Katoriya,
. Chandan, Banka.
132 Subhash Yadav, Son of Naresh Yadav, R/o Tonapayar, Suiya, Chandan,
. Banka.
133 Upendra Kumar, Son of Umesh Yadav, r/o ward no. 16, At - Dullisar, P.O.
. and P.S.- Katoria Chandan, Banka.
134 Khusboo Kumari, Wife of Prabhakar Mandal, r/o ward no. - 03, Panchayat -
. Sainchak, Block - Dhoraiya, District - Banka.
135 Yogesh Kumar Mandal, Son of Mahesh Mandal, r/o ward no. 05- Panchayat
. - Kathbangao, Birbalpur, Block - Dhoraiya, District - Banka.
136 Ram Narayan Tiwari, Son of Parmanand Tiwari, r/o ward no. 10, Panchayat
. - Batsaar, Block - Dhoraiya, District - Banka.
137 Nikunj Bihari, Son of Shyam Prasad Singh, r/o ward no. 02, at -
. Chakmathura, Batsar, Block - Dhoraiya, District - Banka.
138 Amit Kumar Kushwaha, Son of Basudeo Mandal, r/o - ward no.- 03,
. Chakmathura, Batsar, Block - Dhoraiya, District - Banka.
139 Bijay Kumar Ray, Son of Shridhar Ray, r/o ward no. - 14, Logain, Block -
. Dhoraiya, District - Banka.
140 Chakradhar Sharma, Son of Jagdeesh Prasad Sharma, r/o - ward no. - 08,
. Panchayt- Logain, Block - Dhoraiya, District - Banka.
141 Uttam Kumar Sah, Janandan Kapri, r/o - ward no. - 11, Panchayt - Logain,
. Block - Dhoraiya, District - Banka.
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142 Nandlal Yadav, Son of Sohil Yadav, r/o - ward no. - 09, Panchayt, Logain,
. Block - Dhoraiya, District - Banka.
143 Sadanand Yadav, Son of Mohan Prasad Yadav, r/o- ward no. 02, Panchayat -
. Parghari Lakra, Block - Rajaun, District - Banka.
144 Bheem Kumar Das, Son of Mandeshwar Das, r/o - wrad no. - 08, Panchayat
. - Khadoundha Jotha, Block - Dhoraiya, District - Banka.
145 Manoj Kumar Yadav, Son of Sundar Prasad Yadav, r/o ward no.- 06,
. Panchayat - Parghari Lakra, Block - Rajaun, District - Banka.
146 Sadanand Yadav, Son of Mohan Prasad Yadav, r/o - ward no. - 03, Panchayat
. - Parghari Lakra, Block - Rajaun, District - Banka.
147 Rohit Kumar, Son of Bijay Ram, r/o- ward no. - 06, Panchayat - Tilakpur,
. Block - Rajaun, District - Banka.
148 Mukesh Kumar Yadav, Son of Kanhaiya Prasad Yadav, r/o - ward no. - 06,
. Panchayat - Orahara, Block - Rajaun, District - Banka.
149 Raj Kumar Chaudhary, Son of Dev Narayan Chaudhary, r/o - ward no. - 13,
. Panchayat - Dara, Block and District - Banka.
150 Md. Firoze Ahmad, Son of Md. Shekhawat Hussain, r/o ward no. 11,
. Panchayat - Dara, Block and District - Banka.
151 Malti Kumari, Daughter Shail Kapri, ro- ward no.- 03, Panchayat - Dara
. Block and District - Banka.
152 Suresh Kumar Das, Son of Dhano Das, r/o - ward no.- 11, Panchayat -
. Jamua, Block and District - Banka.
153 Raghunandan Pandit, Son of Medi Pandit, r/o- ward no. 10, Panchayat -
. Jamua, Block and District - Banka.
154 Md. Faiz, Son of Md. Musahid, r/o ward no.- 04, Panchayat- Teliya, Block
. and District - Banka.
155 Dilip Kumar Yadav, Son of Naresh Yadav, r/o ward no. - 02, Panchayat -
. South Kateli, Block and District - Banka.
156 Bindeshari Yadav, Son of Triloki Yadav, r/o ward no.- 05, Panchayat - Dara,
. Block and District - Banka.
157 Chhango Kumar Son of Ganesh Das, r/o- ward no. - 14, Panchayat- Mahila
. Bishanpur, Block - Dhoraiya, District - Banka.
158 Md. Nisar Alam, Son of Sharafat Hussain, r/o ward no. - 08, Kathavgaon,
. Birbalpur, Block - Dhoraiya, District - Banka.
159 Md. Rehan, Son of Abdur Rajjak, r/o ward no.- 02, Kathavgaon, Birbalpur,
. Block - Dhoraiya, District - Banka.
160 Ramashish Kumar, Son of Ajuplal Manjhi, r/o ward no. - 16, Panchayat -
. Ahiro, Block - Dhoraiya, District - Banka.
161 Ruby Devi, Wife of Pankaj Das, r/o - ward no. 15, Panchayat - Ahiro, Block
. - Dhoraiya, District - Banka.
162 Md. Iquebal Hussain, Son of Abdul Majid, r/o Panchayat- Karhariya, Block
. - Dhoraiya, District - Banka.
163 Shankar Sharma, Son of Dhodhi Sharma, r/o Taddhih, Block - Amarpur,
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. District - Banka.
164 Sandip Kumar, Son of Hiralal Yadav, r/o ward no. - 07, At - Dumariya,
. Block - Rajaun, District - Banka.
165 Rakesh Ranjan, Son of Satyanarayan Singh, r/o ward no. - 13, Panchayat -
. Sakhara, Block - Rajaun, District - Banka.
166 Bablu Gupta, Son of Balo Gupta, r/o - ward no. 10, Panchayat and Vill.-
. Suiya, Block - Chandan, District - Banka.
167 Sanjay Kumar Yadav, Son of Deeplal Yadav, r/o ward no.- 11, Panchayat -
. Dhanubsar, Block - Chandan, District - Banka.
168 Puja Kumari, daughter of Shaligram Yadav, r/o ward no.- 06, Panchayat -
. Asudha, Block - Chandan, District - Banka.
169 Dil Mohammad Son of Pairu Mian, r/o - ward no. 12, Panchayat - Bora,
. Suiya, Block - Chandan, District - Banka.
170 Nisha Devi Wife of Arun Thakur, r/o - ward no.- 12, Panchayat - Gordhawar,
. Barahat, Banka.
171 Rohit Kumar, Son of Bishnu Deo Yadav, r/o ward no. 12, at and Post -
. Makduma, P.S. Amarpur, Banka.
172 Md. Ishque, Son of Md. Jamal, r/o ward no. - 06, Hasanpur, Amarpur,
. Sultanpur, District - Banka.
173 Rajesh Yadav, Son of Babulal Yadav, r/o - ward no. 09, Panchayat - Ratanpur
. Makduma, Amarpur, Sultanpur, District - Banka.
174 Ritesh Kumar Rajak, Son of Suresh Rajak, r/o ward no.- 14, At- Khaira,
. Block - Rajoun, District - Banka.
175 Mamta Kumari, Wife of Suraj Kumar Mandal, r/o - ward no. 12, Panchayat -
. Nawada Kharauni, Block - Rajoun, District- Banka.
176 Khushi Rani, d/o Sikandar Prasad Singh, r/o ward no. - 02, Bhawanipur
. Kathaun, Block - Rajoun, District - Banka.
177 Binay Kumar Sharma, Son of Tapeshwar Sharma, r/o at and post - Basbitta,
. Paukari, Block - Shambhuganj, District - Banka.
178 Kundan Kumar Thakur, Son of Ramanand Thakur, r/o - ward no. - 08,
. Panchayat - Baidpur, Block - Shambhuganj, District - Banka.
179 Kumar Pranay, Son of Rajendra Prasad Singh, r/o - ward no. - 03, Panchayat
. - Baidpur, Block - Shambhuganj, District - Banka.
180 Rekha Devi, D/o Shankar Yadav, r/o - At - Basbitta, Block - Shambhuganj,
. District - Banka.
181 Pawan Kumar Mandal, Son of Devki Prasad Mandal, r/o - ward no. - 9,
. Panchayat - Ramchuha, Block - Shambhuganj, District - Banka.
182 Onkar Kumar Son of Arun Maharana, r/o - ward no. - 10, Panchayat -
. Ramchuha, Block - Shambhuganj, District - Banka.
183 Anju Kumari, wife of Bikash Kumar Yadav, r/o - ward no.- 05, Panchayat -
. Pathara, Block - Fulidumar, District - Banka.
184 Izrail Miyan, Son of Sakur Miya, r/o - ward no. - 08, Panchayat - PURBI
. Katsakra, Block- Chandan, Banka.
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185 Md. Kuddus Ansari, Son of Md. Jamal Uddin, r/o- ward no. - 12, Panchayat-
. Asudha, Block - Chandan, Banka.
186 Bideshi Kumar, Son of Rajendra Das, r/o - ward no.-11, Panchayat -
. Chandwari, Block - Chandan, Banka.
187 Nikesh Kumar Yadav, Son of Kameshwar Yadav, r/o- ward no.- 03,
. Panchayat - Chandwari, Block - Chandan, Banka.
188 Dewanti Devi, Wife of Nageshwar Das, r/o- ward no. - 05, Panchayat -
. Chandwari, Block - Chandan, Banka.
189 Laldhari Yadav, Son of Ramkrishna Yadav, r/o - ward no.- 02, Panchayat -
. Chandwari, Block - Chandan, Banka.
190 Vipula Devi, Wife of D/o - Sintu Singh, r/o- ward no.- 09, Panchayat-
. GORDHAWAR, Block - Barahat, District - Banka.
191 Rubi Khatoon, D/o Md. Karim, Ward no.- 09, Panchayat - Asudha, Block -
. Chandan, Banka.
192 Bijay Kumar Malhotra, Son of Jagdeesh Das, r/o - ward no.- 04, Panchayat -
. Tardih, Block - Amarpur, Banka.
193 Kailash Prasad, Son of Rajendra Prasad, r/o - ward no. - 02, At - Changeri
. Mirzapur, Barahat, Banka.
194 Priya Rani, Wife of Raja Pratap, r/o ward no.- 02, At and Post- Chandadih,
. Block - Dhoraiya, Banka.
195 Bibeka Mandal, Son of Nakul Mandal, r/o- ward no. - 04, Panchayat -
. Ghasia, Block - Dhoraiya, Banka.
196 Arbind Paswan, Son of Sitaram Paswan, resident of ward no. - 11,
. Panchayat - Hario, Block - Bihpur, District - Bhagalpur.
197 Md. Abdul Karim, Son of Ibrahim, r/o ward no.- 09, Panchayat - Mahila
. Bishanpur, Block - Dhoraiya, District- Banka.
198 Md. Saddam Hussain, Son of Md. Sharif Uddin, r/o- ward no.- 13,
. Panchayat - Ghasiya, Block - Dhoraiya, District - Banka.
199 Ram Vilash Mandal, Son of Brahmadeo Mandal, r/o ward no. 4, Panchayat -
. Bhuriya Mahiyama, Block - Sanhaula, District - Bhagalpur.
200 Santu Mandal, Son of Mahendra Mandal, r/o - ward no.9, Panchayat -
. Bhuriya Mahiyama, Block - Sanhaula, District - Bhagalpur.
201 Abhay Kumar, Son of Shankar Prasad Sah, r/o - ward no. 14, Panchayat -
. Bhuriya Mahiyama, Block - Sanhaula, District - Bhagalpur.
202 Raman Kumar, Son of Basudeo Mandal, r/o - ward no. 3, Panchayat -
. Madhopur Bathani, Block - Sanhaula, District - Bhagalpur.
203 Abhishek Kumar, Son of Sitaram Mahto, r/o - ward no. 11, Panchayat -
. Sanokhar, Block - Sanhaula, District - Bhagalpur.
204 Pawan Kumar, Son of Ashok Bind, r/o - ward no. 06, Panchayat - Madhopur
. Bathani, Block - Sanhaula, District - Bhagalpur.
205 Shambhu Mandal, Son of Sahdev Mandal r/o - ward no. 01, Panchayat -
. Madhopur Bathani, Block - Sanhaula, District - Bhagalpur.
206 Sandeep Kumar, Son of Kapildev Thakur, r/o - ward no. 05, Panchayat -
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. Amdiha, Block - Sanhaula, District - Bhagalpur.
207 Birendra Kumar Singh, Son of Brahmanand Singh, r/o - ward no. 12,
. Panchayat - Bora Pathak Dih, Block- Sanhaula, District - Bhagalpur.
208 Sobha Kumari, Wife of Ranjeet Rajak, r/o - ward no.- 13, Panchayat - Bora
. Pathak Dih, Block - Sanhaula, District - Bhagalpur.
209 Punam Devi, Wife of Rajeev Pandit, r/o ward no. - 1, Panchayat - Bora
. Pathak Dih, Block - Sanhaula, District - Bhagalpur.
210 Heena Perween, D/o Mansoor Alam, r/o ward no. 1, Panchayat - Barinaki,
. Block - Sanhaula, District - Bhagalpur.
211 Kuber Kumar Paswan, Son of Brahmadeo Paswan, R/o - ward no. 8,
. Panchayat - Sanokhar, Block - Sanhaula, Distt. - Bhagalpur.
212 Kailash Yadav, Son of Panchanan Yada r/o - ward no. 14, Panchayat -
. Telondha, Block - Sanhaula, District - Bhagalpur.
213 Ranjeet Kumar, Son of Chhedi Prasad Singh, r/o - ward no. 2, Panchayat -
. Tardih, Block - Amarpur, District - Banka.
214 Perwej Ansari, Son of Mustaque Miya, r/o ward no. 9, Panchayat - North
. Kaswavasila, Block - Chandan, District - Banka.
215 Md. Shahadat, Son of Md. Idris, r/o - ward no. 10, Panchayat - North
. Kaswavasila, Block - Chandan, District- Banka.
216 Rubi Khatoon, Wife of Karim Ansari, r/o - ward no. 9, Panchayat - Asura,
. Block - Chandan, District - Banka.
... ... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Chief Secretary, Government of Bihar, Patna.
3. The Principal Secretary, Panchayati Raj Department, Bihar, Patna.
4. The Additional Secretary, Gov. of Bihar, Patna, Panchayti Raj Department,
Bihar, Patna.
5. The Joint Secretary, Gov. of Bihar, Patna, Panchayti Raj Department, Bihar,
Patna.
6. The Deputy Secretary, Gov. of Bihar, Patna, Panchayti Raj Department,
Bihar, Patna.
7. The District Magistrate, Bhagalpur, District - Bhagalpur.
8. The District Magistrate, Banka, District- Banka.
9. The Block Development Officer, Banka, District- Banka.
10. The Block Development Officer- Dhoraiya, District- Banka.
11. The Block Development Officer, Rajaun, District- Banka.
12. The Block Development Officer Amarpur, District- Banka.
13. The Block Development Officer, Bousi, District- Banka.
14. The Block Development Officer, Barahat, District- Banka.
15. The Block Development Officer, Katoriya, District- Banka.
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16. The Block Development Officer , Shambhuganj, District- Banka.
17. The Block Development Officer, Fulidumar, District- Banka.
18. The Block Development Officer, Sanhaula, District- Bhagalpur.
19. The Block Development Officer, Sabour, District- Bhagalpur.
20. The Block Development Officer, Nathnagar, District- Bhagalpur.
21. The Block Development Officer, Bihpur, District- Bhagalpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19229 of 2021
======================================================
1. Ramprabesh Pandit S/o Muni Lal Pandit R/o Ward No. 3, Panchayat
Agauthar Sundar, Block - Isuapur, District- Saran.
2. Ramadhar Ray S/o Nagina Ray R/o Ward No. 8, Panchayat - Agauthar
Sundar, Block - Isuapur, District- Saran.
3. Raj Kumar Ram S/o Ramnath Ram R/o Ward No. 4, Panchayat Agauthar
Sundar, Block - Isuapur, District- Saran.
4. Renu Kumari W/o Sunil Kumar Manjhi R/o Ward No. 5, Panchayat
Agauthar Sundar, Block - Isuapur, District- Saran.
5. Tarkeshwar Mahto S/o Ramsamujh Mahto R/o Ward No. 01, Panchayat
Agauthar Sundar, Block - Isuapur, District- Saran.
6. Umesh Kumar Patel S/o Kameshwar Patel R/o Ward No. 16, Panchayat
Chapiya, Block - Isuapur, District- Saran.
7. Sangita Shahu W/o Abhishek Kumar Gupta R/o Ward No. 15, Panchayat
Chapiya, Block - Isuapur, District- Saran.
8. Mukesh Kumar S/o Ram Kumar Mahto R/o Ward No. 17, Panchayat
Chapiya, Block - Isuapur, District- Saran.
9. Vinay Kumar S/o Dhupnath Ray R/o Ward No. 03, Panchayat - Sahna Block
- Isuapur, District- Saran.
10. Rajan Kumar S/o Kameshwar Singh R/o Ward No. 11, Panchayat Sahwan,
Block - Isuapur, District - Saran.
11. Kanhaiya Kumar Sah S/o Ramprem Sah R/o Ward No. 12, Panchayat
Sahwan, Block - Isuapur, District - Saran.
12. Jata Shankar Pandit S/o Sukhdeo Pandit R/o Ward No. 06, Panchayat -
Sahwan, Block - Isuapur, District - Saran.
13. Abadullah Hamdani S/o Md. Mubarak Hussain R/o Ward No. 104,
Panchayat - Kerwa, Block - Isuapur, District - Saran.
14. Ranjeet Kumar Singh S/o Ram Sevak Singh R/o Ward No. 08, Panchayat-
Isuapur, Block - Isuapur, District - Saran.
15. Nilam Kumari W/o Vipin Kumar Yadav R/o Ward No. 10, Panchayat -
Chakahan, Block - Isuapur, District - Saran.
16. Pradeep Kumar Prasad S/o Arun Kumar Prasad R/o Ward No. 2 Panchayat -
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Nipaniya, Block - Isuapur, District - Saran.
17. Mahmmad Aslam S/o Md. Serajuddin R/o Ward No. 14, Panchayat
Nipaniya, Block - Isuapur, District - Saran.
18. Gulpam Ansari S/o Naeimuddin Ansari R/o Ward No. 11, Panchayat
Datrapur Sauh, Block - Isuapur, District - Saran.
19. Anil Kumar S/o Shila Nath Prasad R/o Ward No. 14 panchayat - Datra
Pursauli, Block - Isuapur, District - Saran.
20. Sadakat Hussain S/o Miya Jan R/o Ward No. 13, Panchayat - Datra Pursauli,
Block - Isuapur, District - Saran.
21. Azimuddin Ansari S/o Alihaque Ansari R/o Ward No. 10, Panchayat - Datra
Pursauli, Block - Isuapur, District- Saran.
22. Rajkishor Kumar S/o Mokhtar Ray R/o Ward No. 06, Panchayat Datra
Pursauli, Block - Isuapur, District- Saran.
23. Anil Prasad Yadav S/o Bachulal Prasad Yadav R/o Ward No. 11, Panchayat -
Ramchaura, Block - Isuapur, District- Saran.
24. Sushil Kumar Ojha S/o Yamuna Ojha R/o Ward No. 01, Panchayat Rampur
Ataule, Block - Isuapur, District- Saran.
25. Suresh Mahto S/o Ramadhar Mahto R/o Ward No. 11, Panchayat Pirauna,
Block - Garkha, District- Saran.
26. Munna Ray S/o Subhash Chandra Ray R/o Ward No. 15 Panchayat -
Hasanpura, Block - Garkha, District- Saran.
27. Vishwakarma Manjhi S/o Asharfi Manjhi R/o Ward No. 07, Panchayat -
Hasanpura, Block - Garkha, District- Saran.
28. Munna Ray S/o Subhash Chandra Ray R/o Ward No. 15, Panchayat -
Hasanpura, Block - Garkha, District- Saran.
29. Anil Kumar Manjhi S/o Kamaldev Manjhi R/o Ward No. 10, Panchayat -
Madarpur, Block - Garkha, District- Saran.
30. Lautan Prasad S/o Rambal Prasad R/o Ward No. 09, Panchayat - Rampur,
Block - Marhawrah, District- Saran.
31. Rita Devi W/o Munna Kumar Choudhary R/o Ward No. 10, Panchayat
Sitalpur, Block - Manjhi, District- Saran.
32. Ramayan Kumar Yadav S/o Ramashish Yadav R/o Ward No. 18, Panchayat -
Sitalpur, Block - Manjhi, District - Saran.
33. Mohar Mahto S/o Jato Mahto R/o Ward No. 15, Panchayat - Mirzapur,
Block - Marhawrah, District- Saran.
34. Kiran Kumari W/o Akhilesh Aatri R/o Ward No. 15, Panchayat- Nadarpur,
Block - Amnuor, District- Saran.
35. Sikandar Prasad Ray S/o China Ray R/o Ward No. 6, Panchayat - Olahanpur,
Block - Marhawrah, District- Saran.
36. Chandan Kumar Manjhi S/o Samal Manjhi R/o Ward No. 05, Panchayat -
Gaura, Block - Marhawrah, District- Saran.
37. Raj Kumar Rawat S/o Shyam Das R/o Ward No. 1, Panchayat - Gaura,
Block - Marhawrah, District- Saran.
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38. Raju Kumar Paswan S/o Surendar Manjhi R/o Ward No. 3, Panchayat-
narharpur, Block - Marhawrah, District- Saran.
39. Rakesh Prasad S/o Krishna Prasad R/o Ward No. 10, Panchayat - Rampur,
Block - Marhawrah, District- Saran.
40. Shri Bhagwan Prasad S/o Shankar Rawat R/o Ward No. 7, Panchayat -
Rampur, Block - Marhawrah, District- Saran.
41. Ram Prasad Sahani S/o Gogal Sahani R/o Ward No. 10, Panchayat - Jogani
Parsa, Block - Amnour, District- Saran.
42. Anandi Prasad S/o Punpun Ray R/o Ward No. 9, Panchayat - Musepur,
Block - Sadar Chhapra, District- Saran.
43. Naresh Kumr Yadav S/o Pukar Ray R/o Ward No. 6, Panchayat-
Mahanadpur, Block - Panapur, District- Saran.
44. Udan Kumar Giri S/o Pramod Giri R/o Ward No. 1, Panchayat - Dhenuki,
Block - Panapur, District- Saran.
45. Ravindra Sah S/o Virada Sah R/o Ward No. 7, Panchayat - Belaur, Block -
Panapur, District- Saran.
46. Ravindra Kumar Chaurasiya S/o Shri Ram Chaurasiya R/o Ward No. 8,
Panchayat - Parsautari, Block - Ekma, District- Saran.
47. Sanjay Kumar Prasad S/o Kawaldeo Raut R/o Ward No. 1, Panchayat -
Parsautari, Block - Ekma, District- Saran.
48. Ram Kumar Manjhi S/o Dwarika Manjhi R/o Ward No. 7, Panchayat -
Parsautari, Block - Ekma, District- Saran.
49. Upendra Kumar Ram S/o Jay Kumar Ram R/o Ward No. 14, Panchayat -
Nawada, Block - Ekma, District- Saran.
50. Motilal Mahto S/o Haribhan Mahto Ward No. 08, Panchayat - Nawada
Block - Masrakh, District- Saran.
51. Mahesh Ray S/o Shamsher Ray Ward No. 02, Panchayat- Dumarson Block -
Masrakh, District- Saran.
52. Kiran Devi S/o Sanjay Kumar Singh Ward No. 04, Panchayat - Kawalpura
Block - Masrakh, District- Saran.
53. Sanjeet Kumar S/o Ganesh Mahto Ward No. 05, Panchayat - Kawalpura
Block - Masrakh, District- Saran.
54. Krishna Mohan Singh S/o Vikarmaditya Singh Ward No. 08, Panchayat -
Masrakh Purv Block - Masrakh, District- Saran.
55. Saroj Ram S/o Raj Kishore Ram Ward No. 09, Panchayat - Madarpur, Block
- Masrakh, District- Saran.
56. Umesh Kumar Singh S/o Saheb Singh Ward No. 07, Panchayat - Bangara,
Block - Masrakh, District- Saran.
57. Babloo Kumar Singh S/o lal Bahadur Singh Ward No. 05, Panchayat -
Bangara, Block - Masrakh, District- Saran.
58. Rajan Kumar S/o Chhotelal Singh Ward No. 03, Panchayat - Bangara, Block
- Masrakh, District- Saran.
59. Paras Nath Prasad Yadav S/o Pancham Prasad Yadav Ward No. 04,
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Panchayat - Bangara, Block - Masrakh, District- Saran.
60. Bhagmati Devi W/o Santosh Bhagat Ward No. 11, Panchayat - Bahrauli,
District- Saran.
61. Tukar Ram S/o Sarvan Ram Ward No. 05, Panchayat - Bahrauli, Block -
Masrakh, District- Saran.
62. Abdul Jabbar Ansari S/o Abdul Hafiz Ansari Ward No. 04, Panchayat -
Aarna, Block - Masrakh, District- Saran.
63. Sweta Kumari W/o Om Prakash Kumar Ward No. 07, Block - Masrakh,
District- Saran.
64. Manju Devi W/o Bharat Prasad Ward No. 11, Panchayat - Karankudia,
Block - Masrakh, District- Saran.
65. Ahmad Ali S/o Islam Mina Ward No. 13, Panchayat - Karankuria, Block -
Masrakh, District- Saran.
66. Bhukhal Ray S/o Ramswroop Ray Ward No. 14, Panchayat - Karankuria,
Block - Masrakh, District- Saran.
67. Dev Nath Rai S/o Devraj Rai Ward No. 04, Panchayat - Karankudria, Block
- Masrakh, District- Saran.
68. Manjoor Alam S/o Ali Raja Ward No. 10, Panchayat - Chanankudria Block -
Masrakh, District- Saran.
69. Rajesh Ram S/o Musafir Ram Ward No. 14, Panchayat - Chand Kudria,
Block - Masrakh, District- Saran.
70. Umesh Rai S/o Ambika Rai Ward No. 1, Panchayat - Karankudria, Block -
Masrakh, District- Saran.
71. Rajesh Kumar Yadav S/o Motilal Rai Ward No. 13, Panchayat -
Karankudria, Block - Masrakh, District- Saran.
72. Jitendra Kumar Rai S/o Raj Kishore Rai Ward No. 08, Panchayat - Durgaoli,
Block - Masrakh, District- Saran.
73. Nanjay Kumar Ray S/o Sipahi Rai Ward No. 09, Panchayat - Bahrauli,
Block - Masrakh, District- Saran.
74. Mantu Kumar S/o Parmatma Rai Ward No. 08, Panchayat - Sanauli, Block -
Masrakh, District- Saran.
75. Raghunath Manjhi S/o Chandeshwar Manjhi Ward No. 12, Panchayat -
Nawada, Block - Masrakh, District- Saran.
76. Narendra Kumar S/o Bidha Prasad Kushwaha Ward No. 03, Panchayat -
Baharauli, Block - Masrakh, District- Saran.
77. Prem Mishra S/o Krishna Mishra Ward No. 02, Panchayat - Karankudria,
Block - Masrakh, District- Saran.
78. Surendra Rai S/o Igrasan Rai Ward No. 02, Panchayat - Khjuri, Block -
Masrakh, District- Saran.
79. Putul Devi W/o Sonu Kumar Ward No. 06, Panchayat - Khjuri, Block -
Masrakh, District- Saran.
80. Krishna Rai S/o Mahesh Rai Ward No. 03, Panchayat - Karankudria, Block -
Masrakh, District- Saran.
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81. Satendra Kumar S/o Ramchandra Ray Ward No. 02, Panchayat - Jitwarpur,
Block - Dariyapur, District- Saran.
82. Sushil Kumar Manjhi S/o Chandeshwar Manjhi Ward No. 04, Panchayat -
Kakarahat, Block - Dariyapur, District- Saran.
83. Bharat Bhushan S/o Dhupnarayan Ram Ward No. 02, Panchayat- Kakarahat,
Block - Dariyapur, District- Saran.
84. Barelal Singh S/o Bijendra Singh Ward No. 02, Panchayat - Vishamverpur,
Block - Dariyapur, District- Saran.
85. Chandan Kumar Ram S/o Shivnath Ram Ward No. 10, Panchayat - Bheldi,
Block - Parsa, District- Saran.
86. Anju Kumari W/o Sunil Kumar Ward No. 16, Panchayat - Bheldi, Block -
Parsa, District- Saran.
87. Chandan Pandit S/o Ward No. 09, Panchayat - Marar, Block - Parsa,
District- Saran.
88. Santosh Kumar S/o Ramekbal Ray Ward No. 05 Panchayat - Harna, Block
Dariyapur, District- Saran.
89. Jitendra Manjhi S/o Bijendra Manjhi Ward No. 14, Panchayat - Harna, Block
Dariyapur, District- Saran.
90. Bhisham Prasad Yadav S/o Dinanath Ray Ward No. 01, Panchayat -
Kakrahat, Block Dariyapur, District- Saran.
91. Radeyshyam Singh s/o Nand Kishore Singh Ward No. 08, Panchayat-
Khanpur, Block Dariyapur, District- Saran.
92. Kamleshwar Mahto S/o Kapildev Mahto Ward No. 09, Panchayat -
Kakrahat, Block Dariyapur, District- Saran.
93. Shailendra Kumar S/o Mukhiya Ray Ward No. 11, Panchayat -
Bishambharpur, Block - Dariyapur, District- Saran.
94. Ramchandra Ray S/o Jatadhari Ray Ward No. 07, Panchayat - Kakrahat,
Block - Dariyapur, District- Saran.
95. Yamuna Singh S/o Daya Shankar Singh Ward No. 08, Panchayat -
Nathachapra, Block - Dariyapur, District- Saran.
96. Ranjan Kumar Ram S/o Chandrika Ram Ward No. 08, Panchayat -
Bishambharpur, Block - Dariyapur, District- Saran.
97. Santo Pant Raj S/o Arjun Maho Ward No. 06, Panchayat Bishambharpur,
Block - Dariyapur, District- Saran.
98. Chanda Kumari W/o Umesh Kumar Das Ward No. 16, Panchayat - Harna
Block - Dariyapur, District- Saran.
99. Babita Devi W/o Jawaharlal Sahani Ward No. 14, Panchayat - Mangarpal,
Block - Dariyapur, District- Saran.
100 Mukesh Kumar S/o Ranjeet Singh Ward No. 01, Panchayat - Shikarpur,
. Block - Sonepur, District- Saran.
101 Trigunanand Singh S/o Bhairaynath Singh Ward No. 02, Panchayat-
. Shikarpur, Block - Sonepur, District- Saran.
102 Chanda Kumari W/o Pinku Kumar Ward No. 04, Panchayat - Bharpura,
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. Block - Sonepur, District- Saran.
103 Ruby Kumari W/o Ramesh Kumar Ward No. 02, Panchayat - Kharika, Block
. - Sonepur, District- Saran.
104 Shyam Babu Sharam S/o Nagina Sharma Ward No. 07, Panchayat - Raipura,
. Block - Amnor, District- Saran.
105 Pratima Devi W/o Jai Prakash Singh Ward No. 03, Panchayat Shitalpur,
. Block - Dighwara, District- Saran.
106 Jagjeevan Kumar Ram S/o Jagnarayan Ram S/o Jagnarayan Ram, Ward No.
. 03, Panchayat Rampur Ami, Block - Gighwara, District- Saran.
107 Gautam Ram S/o Bhikhari Ram Ward No. 03, Panchayat Jalalbasant, Block -
. Garkha, District- Saran.
108 Manoj Kumar Singh S/o Ram Nagina Singh Ward No. 02, Panchayat -
. Jalalbasant, Block - Garkha, District- Saran.
109 Manish Kumar S/o Suresh Sah Ward No. 16, Panchayat - Jalalbasant, Block
. - Garkha, District- Saran.
110 Guddu Kumar Mahto S/o Ghottan Mahto Ward No. 12, Panchayat -
. Sripalbasant, Block - Garkha, District- Saran.
111. Chunchun Baitha S/o Kuperchand Baitha Ward No. 13, Panchayat - Pirauna,
Block - Garkha, District- Saran.
112 Ruby Devi W/o Birbal Kumar Giri Ward No. 13, Panchayat - Pirauna, Block
. - Garkha, District- Saran.
113 Devendra Kumar Singh S/o Baleshwar Singh Ward No. 05, Panchayat -
. Sahajeetpur, Block - Baniyapur, District- Saran.
114 Munna Manjhi S/o Hawaldar Manjhi Ward No. 01, Panchayat - Sahajeetpur,
. Block - Baniyapur, District- Saran.
115 Shahjad Ali S/o Karmullah Miya Ward No. 03, Panchayat Baniyapur, Block
. - Baniyapur, District- Saran.
116 Brij Kishor Ray S/o Mathura Ray Ward No. 07, Panchayat - Lawakala,
. Block - Baniyapur, District- Saran.
117 Sikandara Ray S/o Bhola Ray Ward No. 14, Panchayat - Lawa Kala, Block -
. Baniyapur, District- Saran.
118 Dilip Kumar Thakur S/o Kashi Nath Thakur Ward No. 9, Panchayat Lawa
. Kala, Block - Baniyapur, District- Saran.
119 Gyan Shankar Ray S/o Jagu Ray Ward No. 01, Panchayat - Lawa Kala,
. Block - Baniyapur, District- Saran.
120 Kalpana Devi W/o Ravindra Ray Ward No. 08, Panchayat Lawa Kala, Block
. - Baniyapur, District- Saran.
121 Anil Ray S/o Binda Ray Ward No. 06, Panchayat Suaudha, Block -
. Baniyapur, District- Saran.
122 Braj Mohan Kumar S/o Dhaneshwar Manjhi Ward No. 19, Panchayat -
. Nagara Block - Nagara, District- Saran.
123 Manoj Kumar Mahto S/o Balchand Mahto Ward No. 20, Panchayat - Nagara
. Block - Nagara, District- Saran.
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124 Mukesh Kumar Ram S/o Parmeshwar Ram Ward No. 03, Panchayat -
. Nagara, Block - Nagara, District- Saran.
125 Bhim Kumar Sah S/o Raja Ram Sah Ward No. 01, Panchayat - Nagra, Block
. - Nagara, District- Saran.
126 Raj Kishor Mahto S/o Shivnath Mahto Ward No. 08, Panchayat - Nagara,
. Block - Nagara, District- Saran.
127 Faiyaz Ahmad S/o Ramjaan Ali Ward No. 17, Panchayat - Nagara Block -
. Nagara, District- Saran.
128 Arman Alam S/o Mubarak Hussain Ward No. 04, Panchayat Kadirpur, Block
. - Nagara, District- Saran.
129 Jalaluddin Ansarai S/o Hafijullah Ansarai Ward No. 05, Panchayat -
. Kadirpur, Block - Nagara, District- Saran.
130 Bajrang Kumar Sah S/o Hardev Sah Ward No. 03, Panchayat - Takia Block -
. Nagara, District- Saran.
131 Ajit Kumar Singh S/o Rajeshwar Singh Ward No. 05, Panchayat - Koreya,
. Block - Nagara, District- Saran.
132 Umesh Kumar Singh S/o Baliram Singh Ward No. 11, Panchayat - Tujarpur,
. Block - Nagara, District- Saran.
133 Sanjay Manjhi S/o Surendra Manjhi Ward No. 11, Panchayat - Mubarakpur,
. Block - Marhawrah, District- Saran.
134 Brajesh Kumar S/o Tejnarayan Singh Ward No. 13, Panchayat Nautan,
. Block Marhawrah, District- Saran.
135 Jubair Alam S/o Bsir Ansarai Ward No. 03, Panchayat - Purushotampur,
. Block - Lahladpar, District - Saran.
136 Chandrika Mahto S/o Gokul Mahto Ward No. 10, Panchayat - Bhairopur,
. Nijamat Block - Sadar Chhapra, District- Saran.
137 Vijay Shankar Ram S/o Shivpujan Ram Ward No. 08, Panchayat -
. Bhairopur, Nijamat Block - Sadar Chhapra, District- Saran.
138 Suresh Kumar Chaudhari S/o Jaleshwar Chaudhari Ward No. 09, Panchayat
. - Bhairopur, Nijamat Block - Sadar Chhapra, District- Saran.
139 Mahesh Ray S/o Hridya Ray Ward No. 03, Panchayat - Barhara Mahaji
. Block - Sadar Chhapra, District- Saran.
140 Prem Ray S/o Laxman Ray Ward No. 01, Panchayat - Barhara Mahaji Block
. - Sadar Chhpara, District- Saran.
141 Ginnee Kumar S/o Ramagya Mahto Ward No. 05, Panchayat - Barhara
. Mahaji Block - Sadar Chhapra, District- Saran.
142 Uday Kumar Chaurasiya S/o Dip Narayan Bhagat, Ward No. 07 Panchayat -
. Bhairopur Nijamat, Block - Sadar Chhapra, District- Saran.
143 Vinjay Kumar Singh S/o Gopaljee Singh Ward No. 03, Panchayat - jaithar,
. Block - Isuapur, District- Saran.
144 Amit Kumr Chaubey S/o Bhagvan Chaubey Ward No. 05, Panchayat -
. Isuapur, Block - Isuapur, District- Saran.
145 Abhishek Kumar S/o Shatrudhan Prasad Ward No. 02, Panchayat- Isuapur,
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. Block- Isuapur, District- Saran.
146 Mukesh Kumar Mahto S/o Ugan Mahto Ward No. 06, Panchayat- Madarpur,
. Block - Mashrak, District- Saran.
147 Sakil Ansari S/o Ayub Ansari Ward No. 05, Panchayat - Madarpur, Block -
. Mashrak, District- Saran.
148 Abhishek Kumar S/o Lalbahadur Baitha Ward No. 13, Panchayat - Nanda,
. Block - Mashrak, District- Saran.
149 Kedar Manjhi S/o Ram Nath Manjhi Ward No. 12, Panchayat - Jagdishpur,
. Block - Nagara, District- Saran.
150 Bhim Ray S/o Krishna Ray Ward No. 09, Panchayat - Sisai, Block -
. Baniyapur, District- Saran.
151 Pintu Kumar Singh S/o Krishna Singh Ward No. 03 Panchayat - Madarpur,
. Block - Amnour, District- Saran.
152 Sujit Kumar Singh S/o Chandeshwar Prasad Singh Ward No. 06, Panchayat -
. Koreyan, Block - Amnour, District- Saran.
153 Ajay Kumar Tiwari S/o Rajkishor Tiwari Ward No. 14, Panchayat -
. Dhorlahi, Khaithal, Block - Amnour, District- Saran.
154 Bhuneshwar Kumar Singh S/o Wakil Singh Ward No. 05, Panchayat
. Raipura, Block - Amnour, District- Saran.
155 Vinay Kumar Singh S/o Yogendra Singh Ward No. 14, Panchayat Raipura,
. Block - Amnour, District- Saran.
156 Rahul Kumar S/o Rajeshwar Ray Ward No. 01, Panchayat - Madarpur,
. Block - Amnour, District- Saran.
157 Munna Kumar Singh S/o Shobha singh Ward No. 13, Panchayat- Manorpur
. Jhakari, Block - Amnour, District- Saran.
158 Mukesh Prasad S/o Satrudhan Prasad Ward No. 12, Panchayat- Manorpur
. Jhakari, Block - Amnour, District- Saran.
159 Manoj Kumar S/o Rameshwar Prasad Ward No. 03, Panchayat- Amnour
. Kalyan, Block - Amnour, District- Saran.
160 Devendra Kumar Singh S/o Harinandan Singh Ward No. 06, Panchayat-
. Madarpur, Block Block - Amnour, District- Saran.
161 Satish Kumar Singh S/o Shioji Singh Ward No. 05, Panchayat Madarpur,
. Block - Amnour, District- Saran.
162 Baibin Kumar S/o Bijadhar Ram Ward No. 10, Panchayat Madarpur, Block -
. Amnour, District- Saran.
163 Kabita Kumari W/o Dinesh Ram Ward No. 13, Panchayat - Madarpur, Block
. - Amnour, District- Saran.
164 Reena Devi W/o Raju Ram Ward No. 09, Panchayat - Madarpur, Block -
. Amnour, District- Saran.
165 Ranjeet Kumar Gupta S/o Taraknath Sah Ward No. 09, Panchayat - Parsa,
. Block - Amnour, District- Saran.
166 Mamta Devi W/o Pintu Kumar Singh Ward No. 07, Panchayat - Parsa, Block
. - Amnour, District- Saran.
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167 Akhilesh Ram S/o Suraj Ram Ward No. 06, Panchayat - Parsa, Block -
. Amnour, District- Saran.
168 Parmeshwar Ram S/o Shiv Ram Ward No. 04, Panchayat - Parsa, Block -
. Amnour, District- Saran.
169 Suresh Singh S/o Haricharan Singh Ward No. 05, Panchayat Parsa, Block -
. Amnour, District- Saran.
170 Chandan Kumar Sharma S/o Shivnath Sharma Ward No. 12, Panchayat -
. Sherpur, Block - Sadar Chapra, District- Saran.
171 Bindu Devi W/o Sushil Ram Ward No. 06, Panchayat - Nawada, Block -
. Masarkh, District- Saran.
172 Aran Kumar Singh S/o Ram Dayal Singh Ward No. 12, Panchayat
. Pachalakh, Block - Parsa, District- Saran.
173 Pankaj Kumar Sah S/o Mundrika Sah Ward No. 09, Panchayat - Trilok
. Chak, Block - Dighwara, District- Saran.
174 Deelip Kumar Ray S/o Satendra Ray Ward No. 09, Panchayat - Moazampur,
. Block - Garkha, District- Saran.
175 Pankaj Kumar Ram S/o Babu Lal Ram Ward No. 10, Panchayat
. Purasotampur, Block - Lahiadpur, District- Saran.
176 Sanjit Kumar Singh S/o Kapildeo Singh Ward No. 09, Panchayat -
. Akabarpur, Block - Dariyapur, District- Saran.
177 Rabindra Sah S/o Bhushan Sah Ward No. 05, Panchayat- Parsauna Block -
. Parsa, District- Saran.
178 Shiv Mangal Ray S/o Mundrika Ray Ward No. 10, Panchayat - Parsauna
. Block - Parsa, District- Saran.
179 Chandravti Devi W/o Naresh Paswan Ward No. 07, Panchayat - Bharpura,
. Block - Sonpur, District- Saran.
180 Satish Kumar S/o Baleshwar Prasad Batuk Ward No. 13, Panchayat -
. Nayagaon, Block - Sonpur, District- Saran.
181 Lalbabu Kumar S/o Dharamnath Mahto Ward No. 12, Panchayat Nayagaon,
. Block - Sonpur, District- Saran.
182 Ramesh Kumar Singh s/o Jharilal Singh Ward No. 15, Panchayat Repura,
. Block - Amnour, District- Saran.
183 Parmeshwar Pandit S/o Prabhunath Pandit R/o Ward No. 9, Panchayat-
. Takiya, Block - Nagra, District-Saran.
... ... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Chief Secretary, Government of Bihar, Patna.
3. The Principal Secretary, Panchayati Raj, Department, Bihar, Patna.
4. The Additional Secretary, Govt. of Bihar, Patna Panchayati Raj Department,
Bihar, Patna.
5. The Joint Secretary, Govt. of Bihar, Patna, Panchayati Raj Department,
Patna High Court CWJC No.2538 of 2021 dt.21-03-2022
70/91
Bihar, Patna.
6. The Deputy Secretary, Govt. of Bihar, Patna, Panchayati Raj Department,
Bihar, Patna.
7. The District Magistrate, Saran, District- Saran.
... ... Respondent/s
======================================================
Appearance :
(In Civil Writ Jurisdiction Case No. 2538 of 2021)
For the Petitioner/s : Mr. P.K. Shahi, Sr. Advocate
Mr. Siyaram Pandey, Advocate
For the Respondent/s : Mr. Kameshwar Pd. Gupta, GP-10
Mr. Satya Vrat, AC to GP-10
(In Civil Writ Jurisdiction Case No. 9859 of 2021)
For the Petitioner/s : Mr. P.K. Shahi, Sr. Advocate
Mr. Siyaram Pandey, Advocate
For the Respondent/s : Mrs. Archana Neenakshee ( GP-6 )
(In Civil Writ Jurisdiction Case No. 13629 of 2021)
For the Petitioner/s : Mr. Jagannath Singh, Advocate
Mr. Siyaram Pandey, Advocate
For the Respondent/s : Mr. Ajay ( GA-5 )
(In Civil Writ Jurisdiction Case No. 14357 of 2021)
For the Petitioner/s : Mr. P.K. Shahi, Sr. Advocate
Mr. Siyaram Pandey, Advocate
For the Respondent/s : Mr. Ajay ( GA-5 )
(In Civil Writ Jurisdiction Case No. 15761 of 2021)
For the Petitioner/s : Mr. P.K. Shahi, Sr. Advocate
Mr. Siyaram Pandey, Advocate
For the Respondent/s : Mr. Mritunjay Kumar, AC to AAG-6
(In Civil Writ Jurisdiction Case No. 16346 of 2021)
For the Petitioner/s : Mr. P.K. Shahi, Sr. Advocate
Mr. Siyaram Pandey, Advocate
For the Respondent/s : Mr. Kumar Alok (SC-7)
(In Civil Writ Jurisdiction Case No. 16416 of 2021)
For the Petitioner/s : Mr. P.K. Shahi, Sr. Advocate
Mr. Siyaram Pandey, Advocate
For the Respondent/s : Mr. Ajay (GA-5)
(In Civil Writ Jurisdiction Case No. 19229 of 2021)
For the Petitioner/s : Mr. P.K. Shahi, Sr. Advocate
Mr. Siyaram Pandey, Advocate
For the Respondent/s : Mr. Kumar Alok (SC-7)
======================================================
CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI SHARAN
SINGH
and
HONOURABLE MR. JUSTICE MADHURESH PRASAD
CAV JUDGMENT
(Per: HONOURABLE MR. JUSTICE CHAKRADHARI SHARAN
SINGH)
Date : 21-03-2022
All these writ applications filed under Article 226 of the
Patna High Court CWJC No.2538 of 2021 dt.21-03-2022
71/91
Constitution relate to identical reliefs based on identical set of
facts involving identical legal issues. Accordingly, they have been
heard together with the consent of the parties and are being
disposed of by the present common judgment and order.
2. We have heard Mr. P.K. Shahi, learned Senior Counsel
assisted by Mr. Siyaram Pandey, learned counsel appearing on
behalf of the petitioners in all the cases except CWJC No. 13629
of 2021, which has been argued by Mr. Jagannath Singh, learned
counsel. We have also heard Mr. Kameshwar Pd. Gupta, GP-10
assisted by Mr. Satya Vrat in CWJC No. 2538 of 2021, Mrs.
Archana Meenakshee, GP-10 in CWJC No. 9859 of 2021, Mr.
Ajay, GA-5 with Pratik Kumar Sinha, AC to GA-5 in CWJC No.
13629 of 2021, 14357 of 2021 and 16416 of 2021, Mr. Mritunjay
Kumar, AC to AAG-6 in CWJC No. 15761 of 2021 and Mr.
Kumar Alok, SC-7 in CWJC No. 16346 of 2021 and CWJC No.
19229 of 2021 for the State of Bihar.
3. There are 151 petitioners in CWJC No. 2538 of 2021,
116 in CWJC No.9859 of 2021, 169 in CWJC No.13629 of 2021,
129 in CWJC No.14357 of 2021, 222 in CWJC No.15761 of
2021, 153 in CWJC No.16346 of 2021, 215 in CWJC No. 16416
of 2021 and 183 in CWJC No.19229 of 2021. One Interlocutory
Application registered as I.A. No. 1 of 2021 has been filed in
Patna High Court CWJC No.2538 of 2021 dt.21-03-2022
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CWJC No. 2538 of 2021 for intervention by 120 persons
intending to be impleaded as petitioners, which has already been
rejected.
4. The petitioners are seeking following reliefs in all the
writ applications :-
"(a) To fix emoluments/ mandey (sic.
Man-day) to the petitioners
commensurate with their work done,
who have been appointed on the post of
ward secretary by creating a post to
look after and execute all the
development work in that ward and
made responsible for that in exercise of
the powers conferred by Section 146
read with Section 170A, Section 170B
and Section 170C of the Bihar
Panchayat Raj Act, 2006 made a Rule
with the aims and objective to
implement the development and welfare
schemes of the state at grass root level.
(b) To regularize the service of the
petitioners, who have been working as
a ward secretary in their respective
wards since 2017, up to the age of 60
years."
5. The petitioners claim to be Ward Sabha Secretaries of
various Ward Sabha under different Gram Panchayats in the State
of Bihar constituted under sub-section (1) of Section 170 A of
Bihar Panchayat Raj Act, 2006(hereinafter referred to as 'the
Act'), upon their selection in accordance with sub-rule (4) of Rule
Patna High Court CWJC No.2538 of 2021 dt.21-03-2022
73/91
3 of Bihar Ward Sabha and Ward Implementation and
Management Committee Conduct of Business Rules, 2017
(hereinafter referred to as 'the Rules). It would be apposite to
note at the very outset that a writ petition was filed before this
Court by the Panchayat Ward Sachiv Sangh, Patna (Bihar)
through its State Secretary Pranay Thakur giving rise to CWJC
No. 615 of 2021 under Public Interest Litigation seeking a
direction upon the State-Respondents to make provision for
monthly remuneration in lieu of the services rendered by the
members of the Association who were discharging full time
duties as Ward Sabha Secretaries in their respective wards of the
Panchayats in the entire State of Bihar. The said writ application
came to be disposed of by an order dated 22.06.2021 with the
following observations and directions :-
"(a) Petitioner shall approach the authority
concerned within a period of four weeks from
today by filing a representation for redressal
of the grievance(s);
(b) The authority concerned shall consider
and dispose it of expeditiously by a reasoned
and speaking order preferably within a period
of three months from the date of its filing
along with a copy of this order;
(c) Needless to add, while considering such
representation, principles of natural justice
shall be followed and due opportunity of
hearing afforded to the parties;
(d) Equally, liberty is reserved to the petitioner
to take recourse to such alternative remedies
as are otherwise available in accordance with
law;
(e) We are hopeful that as and when petitioner
takes recourse to such remedies, as are
Patna High Court CWJC No.2538 of 2021 dt.21-03-2022
74/91
otherwise available in law, before the
appropriate forum, the same shall be dealt
with, in accordance with law and with
reasonable dispatch;
(f) Liberty reserved to the petitioner to
approach the Court, if the need so rises
subsequently on the same and subsequent
cause of action;
(g) We have not expressed any opinion on
merits. All issues are left open;"
6. In compliance of the aforesaid order of this Court in
case of Panchayat Ward Sachiv Sangh, Patna (supra), a
reasoned order has been passed by the Panchayati Raj
Department, Government of Bihar on 18.11.2021 rejecting the
claim for payment of remuneration to the persons functioning as
Ward Sabha Secretaries upon their selection by the Ward Sabha.
The said order dated 18.11.2021 is sought to be challenged by the
petitioners of CWJC No. 2538 of 2021 by filing an amendment
petition which has been registered as I.A. No. 2 of 2022.
7. Considering the nature of relief which the petitioners
are seeking in the main writ application and the fact that the
challenge to the order dated 18.11.2021 is integrally connected
with the main relief, I.A. No. 2 of 2022 filed in CWJC No. 2538
of 2021 stands allowed. The averments made in I.A. No. 2 of
2022 have been treated to be part of the pleadings on behalf of
petitioners in support of their case in CWJC No. 2538 of 2021.
CWJC No. 2538 of 2021 has been treated as the lead for the
present judgment. Learned counsel for the parties have addressed
Patna High Court CWJC No.2538 of 2021 dt.21-03-2022
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this Court on the issue of sustainability of the said order dated
18.11.2021.
8. Counter affidavit has been filed on behalf of the State of Bihar opposing the petitioners' claim to get remuneration by way of right for functioning as Ward Sabha Secretaries.
9. Before adverting to the factual aspects of the controversy and rival submissions made on behalf of the parties, we deem it appropriate to notice certain relevant statutory provisions relating to Ward Sabha, Ward Sabha Secretary, and the Ward Implementation and Management Committee (WIMC for short) of which a Ward Sabha Secretary functions as the Member Secretary.
10. Section 170 A under Chapter IX of the Act contemplates that a Ward Sabha shall be organized in each territorial electoral constituencies of the Ward within a Gram Panchayat. The Ward Member, who represents the Ward, is required to convene the meetings of the Ward Sabha in accordance with the prescribed procedure. Every voter residing in the electoral territory of the ward is a member of Ward Sabha, as per Section 170A(1) of the Act. Sub-section (3) of Section 170A of the Act further prescribes that the coram for the meeting of the Ward Sabha shall be present with the presence of 1/10 th of total Patna High Court CWJC No.2538 of 2021 dt.21-03-2022 76/91 number of members of the Ward Sabha or 50 members. It further stipulates that, as far as possible, not less than 30% of the voters attending the Ward Sabha, shall be women. Further, as far as possible, persons belonging to the Scheduled Castes and Scheduled Tribes may be represented in the Ward Sabha in proportion of their population in the Ward Sabha. Sub-section (4) of Section 170A of the Act lays down the powers to be exercised and functions to be discharged by a Ward Sabha. Sub-section (5) of Section 170A again lays down that the procedure for convening and conducting meetings of the Ward Sabha shall be such as may be prescribed. Sub-section (7) of Section 170A clearly mandates that all resolutions in respect of any issue in the meeting of Ward Sabha shall be passed by a majority of members present and voting in the meeting of the Ward Sabha.
11. Section 170B has been inserted in the Act by way of amendment by Act 17 of 2017, dealing with constitution of WIMC. By the same Act 17 of 2017, Section 170C has been inserted in the Act conferring power on the State Government to issue directions to Gram Panchayats to implement the schemes approved for the wards through WIMC, from the fund of the Gram Panchayat.
12. Consistent with the statutory prescriptions under Patna High Court CWJC No.2538 of 2021 dt.21-03-2022 77/91 Sections 170A, 170B and Section 170C of the Act the aforesaid Rules has been framed. Sub-rule (1) of Rule 3 envisages that there shall be a Ward Sabha for each ward i.e. territorial electoral constituency of a Gram Panchayat. All persons registered under the electoral roll of the ward are members of the concerned Ward Sabha. Sub-rule (4) provides for selection of one member from amongst the members of the Ward Sabha to function as Ward Sabha Secretary. The main responsibility of Ward Sabha Secretary, under sub-rule (4) of Rule 3 is to convene meetings of Ward Sabha under the direction of the Ward Member, to record proceedings of the meeting, and to carry out other responsibilities assigned from time to time by the Ward Sabha. Rule 10 of the Rules requires a Ward Sabha Secretary to record the proceedings of the meeting of the Ward Sabha and obtain signature or thumb impression of members present in the meeting in a register maintained for the said purpose. Rule 8 of the Rules reiterates the statutory requirement under the Act that any resolution concerned with any of the subjects conferred under the Act to Ward Sabha shall be passed by the majority of the members present and voting in the meeting of the Ward Sabha.
13. We have emphasized aforesaid aspect of requirement of resolutions being passed by Ward Sabha by a majority to Patna High Court CWJC No.2538 of 2021 dt.21-03-2022 78/91 elucidate that the selection of Ward Sabha Secretary is by Ward Sabha by majority of the members present and that the Rules do not stipulate any other process of selection. Such selection is, apparently thus, in the nature of election by majority of the Ward Sabha members present in the meeting.
14. Further, the main functions to be discharged by the WIMC has been outlined in Rule 9 of the Rules, which are as under :-
"9. Ward Implementation and Management Committee shall mainly discharge the following functions :-
(a) To generate proposals and determine the priority of schemes and development programmes for consideration of the Ward Sabha.
(b) To assist the Ward Sabha in generating awareness on issues like literacy, public sanitation, health, environment, pollution control etc.
(c) To select appropriate locations on behalf of Ward Sabha for water supply, public sanitation units and other public amenity schemes.
(d) To work under general control of Ward Sabha/ Gram Panchayat for prevention of epidemics and natural calamities.
(e) Execution of schemes/ programmes/ responsibilities given from time to time by Ward Sabha/ Gram Panchayat/ Government.
(f) To place before the Ward Sabha updated progress report related to functions of the committee."
15. It is the petitioners' common case in all these matters Patna High Court CWJC No.2538 of 2021 dt.21-03-2022 79/91 that there are several schemes like Mukhyamantri Gramin Peyjal Nischay Yojana and Mukhyajmantri Gramin Gali-Naali Pakkikaran Nischay Yojana at ward level for implementation of which the Ward Sabha Secretaries are given responsibilities in the nature of 'motor operator' with the responsibility of running the motor thrice a day for two hours. Further, they are made to collect revenue from each family for the State Government at ward level. They are also made to discharge additional functions for implementation of various schemes at the ward level. There is statement made in the writ petition that despite repeated representations the authorities have not considered their genuine claim. The matter was raised in Bihar Vidhan Sabha on 04.03.2020 answer to which of the State Government was in negative, without appreciating the fact that the petitioners discharge functions akin to the function of a Panchayat Secretary at Panchayat level.
16. It has also been stated that there are 1,14,000 youths of the State who are working as Ward Sabha Secretaries but are getting no amount in lieu thereof in clear breach of the principles of equal pay for equal work.
17. Mr. P.K. Shahi, learned Senior Counsel appearing on behalf of the petitioners has submitted that denial by the State Patna High Court CWJC No.2538 of 2021 dt.21-03-2022 80/91 Government to compensate the petitioners who are working as Ward Sabha Secretaries to implement the schemes of the Government at the ward level is wholly unreasonable, arbitrary and against the ethos of Article 14 of the Constitution of India. He has submitted that the petitioners have been made to discharge functions relating to implementation of almost all schemes of the State Government at the ward level. He has argued that the Ward Sabha Secretaries discharge functions at ward level akin to the functions discharged by the Panchayat Secretary at panchayat level. Whereas the Panchayat Secretaries get salary and emoluments for the functions which they discharge, the petitioners are being denied of similar privilege by the State in violation of Articles 14 and 16 of the Constitution of India. He has submitted that in furtherance of constitutional policy underlying Article 14 read with Article 243A of the Constitution, the Act was amended in 2016 and 2017 by inserting Sections 170A, 170B and 170C in the Act and by framing statutory Rules consistent with the said provisions. He contends that by virtue of various provisions under the Rules the petitioners have been made to discharge several statutory functions without any compensation in the form of remuneration/ salary. He has also submitted that the services of these petitioners need to be Patna High Court CWJC No.2538 of 2021 dt.21-03-2022 81/91 regularized because of the nature of their engagement and perpetual requirement of the State Government to utilize the services of Panchayat Secretaries.
18. Assailing the impugned order passed by the Panchayati Raj Department dated 18.11.2021, whereby the State Government has rejected the claim of the Ward Sabha Secretaries to get emoluments, Mr. P.K. Shahi, learned Senior Counsel has submitted that the Ward Members are the ex-officio Chairman and Ward Secretaries are ex-officio members of WIMC and, therefore, it is incorrect to say that they are selected for two years only. He submits that out of seven members of WIMC only five members are proposed to be selected after a gap of two years. He has submitted that without considering the legal aspects of the matter and the fact that they have been working for nearly five years without any emoluments, the State Government is contemplating to replace them with new set of Ward Secretaries without considering the fact that they are experienced persons, ready to discharge the same job with reasonable emoluments. He has lastly submitted that the State Government has made provisions for payment of Rs. 2000/- per month for long term upkeep and maintenance work of water supply to the ward members but the petitioners, who are matriculates and have been Patna High Court CWJC No.2538 of 2021 dt.21-03-2022 82/91 selected to look after all the development works, have been denied their rightful claim.
19. Mr. Jagannath Singh, learned counsel appearing on behalf of the petitioners in CWJC No. 13629 of 2021 has taken us to various provisions under the Act and the Rules to contend that in view of the nature of duties and responsibilities conferred upon the Ward Sabha Secretaries, denial of due compensation/ salary violates their fundamental right guaranteed under Articles 14 and 16 of the Constitution of India.
20. Per contra, it has been argued on behalf of the State of Bihar that under the scheme of the Act and the Rules framed thereunder, work of Ward Members/ Ward Sabha Secretaries is voluntary in nature and they voluntarily undertake to cooperate in the development work of their respective wards. He has submitted that Ward Sabha in every ward has been constituted for equitable utilization of the resources meant for the respective Gram Panchayats. It has further been submitted that the Department has considered every aspect of the matter relating to functions of Ward Sabha Secretary and has rightly rejected the claim of the petitioners by the impugned order dated 18.11.2021 with reference to statutory provisions and the nature of the functions which the Ward Sabha Secretaries discharge. Patna High Court CWJC No.2538 of 2021 dt.21-03-2022 83/91
21. We have carefully examined the statutory stipulations, the pleadings available on record as well as the submissions advanced on behalf of the parties. We are of the considered view that the relief sought by the petitioners to regularize their services as Ward Secretary in the respective wards till they attain the age of 60 years, deserves to be rejected at the very threshold, in view of the clear scheme under Sections 170A and 170B of the Act read with the provisions under the Rules.
22. We, at this stage, must notice that Ward Sabha and WIMC are two distinct entities constituted under Sections 170A and 170B of the Act respectively. Further, Rules 3 to 15 of the Rules deal with Ward Sabha, Rule 16 of the Rules deals with various aspects relating to WIMC. A close reading of Rule 16 of the Rules leaves no scope of any doubt that a Ward Sabha Secretary selected/ elected under Rule 3(4) of the Rules is an ex- officio Member Secretary of WIMC. The tenure of WIMC is two years. Further, a member not showing interest in the Rules/ responsibilities of the WIMC or absenting from its three consecutive meetings is liable to be removed by a resolution passed by the Ward Sabha in accordance with Rule 5 of the Rules. It is clear form reading of Section 170A of the Act that every voter residing in the electoral territory of the ward is a member of Patna High Court CWJC No.2538 of 2021 dt.21-03-2022 84/91 that Ward Sabha. Rule 3 of the Rules clearly stipulates that all persons registered under the electoral roll of the ward shall be the members of the concerned Ward Sabha. The electoral roll of a Ward Sabha is dynamic in nature and can remain in force till a fresh electoral roll is prepared. To contend that once selected/ elected as Secretary of Ward Sabha, the petitioners have a right to continue till they attain the age of superannuation suffers from basic fallacy, for they cannot have life more than the life of the Ward Sabha itself. The claim of the petitioners for their regularization, thus, is totally misplaced and is rejected accordingly.
23. On the question of their right to receive remuneration against the functions discharged by them as Ward Sabha Secretaries under the scheme of the Act and the Rules, it will be useful to notice the averment of the petitioners themselves made in I.A. No. 2 of 2022 filed in CWJC No. 2538 of 2021, in paragraph 7 of which it has been stated that nature of selection of the petitioners is voluntary. At the time of their selection/election as Ward Sabha Secretary, petitioners were fully aware of the fact that no salary/ remuneration is attached with the said post. Making a claim of payment of salary few years after they were selected by the Ward Sabha to function as its Secretary, in the Patna High Court CWJC No.2538 of 2021 dt.21-03-2022 85/91 Court's opinion, is not at all sustainable. Neither in any of the provisions under the Act nor under the Rules there is any stipulation for payment of remuneration/ compensation to the Ward Sabha Secretaries.
24. The petitioners having volunteered their services to function as Ward Sabha Secretaries without any remuneration cannot, after passage of several years, turn around and claim payment of emoluments. It appears from the scheme of the Act and the Rules that for the smooth implementation and proper execution of the Government schemes with inclusive participation of members of different constituencies of a Gram Panchayat i.e. Ward Sabha members, various provisions have been made under the Act and the Rules including the provision for selection of Ward Sabha Secretary on voluntary basis. Possibly, had it been known to other persons of the Ward Sabha that the post of Ward Sabha Secretary is a post of profit, other members of the Ward Sabha might have come forward to stake their claims.
25. Submission advanced by the learned Senior Counsel representing the petitioners that they discharge functions akin to a Panchayat Secretary at the panchayat level, however, they are not paid any salary, whereas Panchayat Secretaries have a prescribed Patna High Court CWJC No.2538 of 2021 dt.21-03-2022 86/91 salary is also legally unsustainable.
26. The staff of Gram Panchayat is specified in Section 32 of the Act, sub-section (1) thereof specifically states that there shall be a Panchayat Secretary to be appointed in the manner as may be prescribed. In addition thereto, Section 32 contemplates that State Government may post or depute such number of other staff to work under the Gram Panchayat in a manner prescribed as considered necessary. The powers and duties of the Panchayat Secretary are thereafter prescribed in sub-Section (2) of Section
32. The said Section regarding staff of a Gram Panchayat does not mention any such post as Ward Sabha Secretary. The Ward Sabha Secretary, therefore, is not a staff of the Gram Panchayat.
27. A reading of provisions contained in Section 170A, 170B, Section 32 of the Act and the provisions of the Rules makes is abundantly clear that Ward Sabha Secretary is not a staff/employee. On the other hand, it is to be elected for the convenience of convening of meeting of the Ward Sabha and conduct of the meetings by recording proceedings of the same. The Ward Sabha and Ward Implementation and Management Committee are elected bodies having limited duration of two years. These bodies ensure that generation of proposals and determination of priority of the schemes and development Patna High Court CWJC No.2538 of 2021 dt.21-03-2022 87/91 programmes to be implemented in the area of the Ward Sabha. It also performs various other functions such as identification of eligible persons for beneficiary oriented schemes and other welfare assistance. It also provides and mobilizes (voluntary labour) and (contribution in cash and kind) for development work. It supervises such development works through (volunteer teams). It also ensures payment of tax and fees by the members of the Ward Sabha and other local issues such as location of street lights, community water taps and sanitation etc. It also imparts awareness in matters of public interest and promotes programmes of adult education and a host of other such similar issues.
28. The concept of Ward Sabha in Chapter-IX of the Act, as can be gathered from the powers and duties assigned to it, is for ensuring a vibrant local self-government with participation of members of the Ward Sabha, female voters and persons belonging to the Scheduled Caste and Scheduled Tribes.
29. The Panchayat Raj Act under the constitutional scheme, as contained in Article 243(d), contemplates participation of the people within a Panchayat in furtherance of the public interest for best allocation of resources within the Panchayat. Section 170A(e) speaks of "voluntary labour and contribution in cash and kind for development work" and supervision of such Patna High Court CWJC No.2538 of 2021 dt.21-03-2022 88/91 development work through "volunteer teams". In the same spirit Section 32(3) of the Act enables the Gram Panchayat to engage such number of "paid or honorary functionaries or professionals" as may be required by it for carrying out its function. Thus viewed, the Act and the Rules are in furtherance of the constitutional spirit contained in Part-IX of the Constitution of India. It thus contemplates voluntary participation or honorary functions by the local residents for ensuring personal involvement and participation of the locals in development of the area falling under the local Self Government, having regard to the unique local requirements and priorities; rather than providing for regular workers/ supervisors. The Ward Sabha Secretary, therefore, is selected by way of election for a limited duration of two years from amongst the members of the Ward Sabha. Thus ensuring that the duties and responsibilities of the Ward Sabha Secretary are assigned to a local person on a rotation basis ensuring maximum participation of residents of the Panchayat to ensure participation of maximum number of local persons in the local self-government.
30. The Panchayat Secretary, on the other hand, is not required to be resident of the Panchayat to which he or she is appointed. The cadre of the Gram Panchayat Secretary is a Patna High Court CWJC No.2538 of 2021 dt.21-03-2022 89/91 district level cadre and appointment is made through an open advertisement and evaluation of inter-se merit of the various eligible applicants by holding an open competitive examination.
31. The Ward Sabha Secretary (petitioners), therefore, cannot be permitted to claim parity with the Panchayat Secretary. The submission of the learned Senior Counsel based on the fact that the Ward Sabha Secretary are assigned duties and function akin to Panchayat Secretary, therefore, does not hold any water. Based on such submission, no case is made out for grant of any fixed salary or regularization of Ward Sabha Secretary in view of the stark contrast in the modes of appointment/selection, status and duties assigned to Ward Sabha Secretaries vis-a-vis the Panchayat Secretaries.
32. In our opinion, it is impermissible for the petitioners to turn around now and raise a claim for payment of emoluments after having volunteered to function as Ward Sabha Secretary without any payment.
33. Further, it is purely a policy decision of the State Government which has fructified in terms of the Rules for due implementation of schemes up to the ward level. It is settled legal position that ordinarily a policy decision taken by the State or its authorities is beyond the purview of judicial review unless the Patna High Court CWJC No.2538 of 2021 dt.21-03-2022 90/91 same is found to be arbitrary, unreasonable or in contravention of the statutory provisions or violative of rights of the individuals guaranteed under the statute.
34. The Supreme Court has been consistent in its view that the Legislature and its delegate are the sole repositories of the power to decide as to what policy should be pursued in relation to matters covered by an Act. There is no scope of any interference of the Courts unless the particular provisions can be said to suffer from any legal infirmity in the sense of being wholly beyond the scope of regulation-making power or it being inconsistent with any of the provisions of the parent enactment or in violation of any of the limitations imposed by the constitution [see. Maharashtra State Board of Secondary and Higher Secondary Education and Anr. Vs. Paritosh Bhupeshkumar Sheth and Ors., (1984) 4 SCC 27].
35. Unless a policy decision is demonstrably capricious or arbitrary and not informed by any reason or is discriminatory or infringing any statute of Constitution, it cannot be the subject of a judicial interference in a proceeding under Article 226 of the Constitution of India [see. State of Himachal Pradesh and Anr. Vs. Padam Dev and Ors., (2002) 4 SCC 510 and State of Rajasthan and Ors. Vs. Lata Arun (2002) 6 SCC 252]. The Patna High Court CWJC No.2538 of 2021 dt.21-03-2022 91/91 aforesaid decisions are only illustrative in nature which support the Court's opinion.
36. In the given facts and circumstances of the case, the petitioners have not been able to make out any case of discrimination nor breach of any of their legal or fundamental rights.
37. For the reasons aforesaid, we do not find any merit in these applications which are accordingly dismissed.
38. There shall be no order as to costs.
(Chakradhari Sharan Singh, J) I agree Madhuresh Prasad, J (Madhuresh Prasad, J) Rajesh/-
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