Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act] State of Madhya Pradesh - Subsection Section 3(1)(a) in The M.P. Vritti Kar Niyam, 1995 (a)An application for obtaining a certificate of registration under sub-section (1) of Section 8 shall be made in Form I.