Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 7 in The Central Warehousing Corporation Rules, 1963 7. Sub-Committees. - The Board may appoint as many sub-committees from among its directors as it may deem necessary for the efficient performance of its functions.
