Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] NCT Delhi - Subsection Section 77(a) in The Delhi Co-operative Societies Rules, 2007 (a)upto one fourth of its reserve fund if the owned capital is less than the borrowed capital;
