Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Assam - Subsection Section 24(b) in The Assam Muslim Marriages And Divorces Registration Act, 1935 (b)rendered valid, by reason of its having been registered, any Muslim marriage or divorce which would otherwise be invalid;
