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State of Madhya Pradesh - Section

Section 76 in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

76. Recommencement of counting after fresh poll.

(1)If a fresh poll is held under Rule 69, the Returning Officer or such other officer authorised by him, shall after completion of that poll recommence the counting of votes on the date and at the time and place which have been fixed in that behalf and of which notice has been previously given to the candidates or their election agents.
(2)The provisions of Rules 73 and 74 shall apply so far as may be practicable to such further counting.