Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 31] [Section 127] [Entire Act] State of West Bengal - Subsection Section 127(a) in The Calcutta Municipal Corporation Act, 1980 (a)refund of taxes and other moneys which are authorised by this Act;
