Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Union of India - Section Section 146 in Finance Act, 2015 146. Amendment of section 5. - In section 5 of the Money-laundering Act, in sub-section (1), in the second proviso, for the word, brackets and letter "clause (b)", the words "first proviso" shall be substituted.
