Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act] Union of India - Subsection Section 6(3)(g) in The Foreign Exchange Management (Transfer or Issue of any Foreign Security) Regulations, 2004 (g)[ ADR/GDR stock swap subject to the valuation norms and sectoral cap.] [ Inserted by G.S.R. 13(E), dated 9.10.2007 (w.r.e.f. 20.4.2007).]