Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act] State of Punjab - Subsection Section 73(1)(ii) in The Punjab Town Improvement Act, 1922 (ii)for fixing the fees payable for copies of or extracts from the municipal records furnished to the chairman under section 39;