Section 16(4) in The Haryana New Mandi Townships Building Rules, 1967
(4)Subject to the provision of any buildings line at the side as shown on the architectural sheets or on detailed layout plans, provisions of side open space in the case industrial plots or public buildings shall be as per sub-rule (3). In the case of smaller industrial plots of 200 square meters or less, the Administrator shall cause to be prepared architectural sheets.Note - In determining the size of the plot for the purposes of clauses (1), (2), (3) and (4) the size shall be as shown on the detailed layout plan and according to its category at the time of sale notwithstanding the fact that such a plot may be of a higher or lesser size by virtue of its marginal adjustment as a result of actual demarcation of the ground.
