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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(j) in The Bureau of Energy Efficiency, Energy Conservation Fund (Form and Time for Preparation of Budget) Rules, 2015

(j)take effective and appropriate steps to ensure that the Bureau-
(i)collects all moneys due to the Central Government; and
(ii)avoids unauthorised irregular and wasteful expenditure.