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Union of India - Section

Section 12 in Paradip Port Rules, 1966

12. Taking photographs, etc.

- No person shall, except under the authority of a written permit granted by the Traffic Manager :-
(a)Have or carry with him a camera for taking photographs or any material for making a sketch, plan, model or other devices.
(b)Take any photographs or make any sketch, plan or model of any movable or immovable object or building or installation within any dock area.
Explanation - For the purposes of this rule, the expression "dock area" shall consist of the following, namely :-
(i)The area enclosed by fencing along the eastern, western and northern shores adjacent to the banks of the lagoon or turning basin ;
(ii)The Iron Ore berth area enclosed by customs boundary wall ;
(iii)Any other area declared as such by the Conservator from time to time.