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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(u) in Mahatma Jyoti Rao Phoole University, Jaipur Act, 2009

(u)"Sponsoring Body" means the Shyam Lai Panwar Anandi Devi Memorial Charitable Trust, Jaipur, a Charitable Trust registered under Rajasthan Public Trusts Act, 1959 (Act No. 42 of 1959) having Registration No. 47, Jaipur 2003 dated 24.11.2003;