Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act] State of Karnataka - Subsection Section 68(2)(h) in Karnataka Urban Water Supply and Drainage Board Act, 1973 (h)the manner in which and the number of installments and the time or times at which, the cost of the schemes shall be recovered ;