Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(10) in The Rajasthan Legal Aid Rules, 1984

(10)All Legal Aid Committees, other than the committees constituted at the district headquarters and those constituted for tribunals, shall function under the supervision of the committee constituted at the district headquarters.