Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Odisha - Subsection Section 19(1) in The Orissa Veterinary Council Rules, 1997 (1)On the date appointed for counting of votes, the ballot paper covers other than those rejected under Rule 18 shall be opened and the ballot papers taken out and mixed together.
