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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(3)(e) in The M.P. Maternity Benefit Rules, 1965

(e)whether there have been any cases of deprival of maternity benefit or medical bonus in contravention of sub-section (2) of Section 12; and