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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 70(1)(b) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(b)pursuant to a scheme approved by a High Court under section 391 to 394 of the Companies Act, 1956;