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[Cites 0, Cited by 1] [Section 45] [Entire Act]

State of Karnataka - Subsection

Section 45(6) in Rajiv Gandhi University of Health Sciences Act, 1994

(6)Where the application or any part thereof is granted, the order of the University shall specify the courses of instruction in respect of which and the period for which the college is affiliated, and where the application or any part thereof is refused by the Government or the University, the grounds of such refusal shall be stated;Provided that on the recommendation of the Government, permanent affiliation may be granted to a college which was affiliated continuously for a period not less than five years and fulfill all the conditions of affiliation and attained the academic and administrative standards prescribed by the University from time to time.