Section 248 in Rules of Procedure and Conduct of Business in Lok Sabha
248. Secret sitting.
(1)On a request made by the Leader of the House, the Speaker shall fix a day or part thereof for sitting of the House in secret.(2)When the House sits in secret no stranger shall be permitted to be present in the Chamber, Lobby or Galleries:Provided that members of the Council may be present in their Gallery:Provided further that persons authorised by the Speaker may be present in the Chamber, Lobby or Galleries.
