Supreme Court - Daily Orders
Ambika Kumary vs State Of Kerala . The Chief Secretary on 10 September, 2014
ITEM NO.33 REGISTRAR COURT. 1 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Civil Appeal No(s). 1553/2012
AMBIKA KUMARI & ORS. Appellant(s)
VERSUS
STATE OF KERALA & ORS. Respondent(s)
Date : 10/09/2014 This appeal was called on for hearing today.
For Appellant(s)
Mr. T. G. Narayanan Nair,Adv.
For Respondent(s)
Mr. Shekhar Prasad Gupta, Adv.
Mr. Ramesh Babu M.R., Adv.
Mr. Anish Kumar Gupta, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The matter falls under the complete category.
Registry to process for listing before the Hon'ble Court, as per rules.
(PANKAJ BHANDARI) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.09.13 12:51:41 IST Reason: