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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2) in The Orissa Glanders and Farcy Rules, 1941

(2)The Police officer to whom information is given under Clause (c) of Sub-rule (1) of this rule shall forthwith report the same to the Superintendent of Police and to the nearest Inspector other than the Superintendent of Police.