Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Karnataka - Section

Section 34 in Karnataka Janapada Vishwavidyalaya Act, 2011

34. Other Boards.

(1)The University may establish such other Boards as may be prescribed by Statutes from time to time
(2)The constitution, functions, powers and duties of the Boards established under sub-section (1) shall be as prescribed by the Statutes.