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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(7) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

(7)The land Development Officer shall, after the construction of the field channel, fix the boundary marks in the prescribed manner and thereupon the ownership of such land shall best in the Government.