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Himachal Pradesh High Court

Shakuntla Devi & Ors. vs . Joginder Pal & Ors. on 1 November, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Shakuntla Devi & Ors.Vs. Joginder Pal & ors.

.

RSA No.411 of 2008 1.11.2022 Present: Mr. Manish Kumar,Advocate vice counsel, for the appellants.

Ms. Seema Guleria, Advocate, for respondents No.1 and 2.

Mr. Ajay Kumar, Sr. Advocate with Mr. Sumit Sood, Advocate, for respondents No.3 and 4.

It is a part head matter, however, on the request of learned counsel for the parties, list on 10.11.2022.

(Ajay Mohan Goel) Judge 1st November, 2022 (Guleria) ::: Downloaded on - 01/11/2022 20:36:36 :::CIS