Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of West Bengal - Subsection Section 30(d) in The West Bengal Standards Of Weights And Measures (Enforcement) Act, 1958 (d)otherwise obstructs or hinders an Inspector in the performance of his duties under this Act, [or] [Word inserted by W.B. Act 10 of 1965.]
