Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(8A) in Rajasthan Entertainments and Advertisements Tax Act, 1957 (8A)[ "Sales Tax Act" means the Rajasthan Sales Tax Act 1994 (Act No. 22 of 1995)] [Inserted by Act No. 8 of 1998 w.e.f. 31.7.1998.]
