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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Maharashtra - Subsection

Section 30(1)(ii) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(ii)[ The Commissioner of Agriculture or his nominees not below the rank of Director. [[Clauses (ii) and (iii) were substituted by Maharashtra 14 of 2003 Section 8(a)(i) (w.e.f. 3.3.2005).