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Biomass Energy Developers Association vs Andhra Pradesh Electricity Regulatory ... on 29 November, 2024

Author: Abhay S. Oka

Bench: Abhay S. Oka

     ITEM NO.46                              COURT NO.5                    SECTION XVII

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

                                      Civil Appeal   No(s).   13832/2015

     BIOMASS ENERGY DEVELOPERS ASSOCIATION                    & ORS.        Appellant(s)

                                                     VERSUS

     ANDHRA PRADESH ELECTRICITY REGULATORY
     COMMISSION & ORS.                                                    Respondent(s)


     Date : 29-11-2024 This appeal was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ABHAY S. OKA
                             HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH

     For Appellant(s)                  Ms. Sonali Jain, AOR

     For Respondent(s)                 Mr. K. V. Mohan, AOR
                                       Mr. Nishant, AOR

                                       Mr. Yelamanchili Shiva Santosh Kumar, Adv.
                                       Mr. Suvin Kumaran, Adv.
                                       Mr. Rudrajit Ghosh, Adv.
                                       Ms. Medha Kolanu, Adv.
                                       Ms. Khyati Chhabra, Adv.
                                       Mr. Tarun Gupta, AOR

                                       Mr. Sravan Kumar Karanam, AOR
                                       Ms. Tayade Pranali Gowardhan, Adv.
                                       Mr. Aniket Singh, Adv.


                                       Mr. Somanadri Goud Katam, AOR
                                       Mr. Rajat Srivastava, Adv.
                                       Mr. Sirajuddin, Adv.

                           UPON hearing the counsel the Court made the following
                                                 O R D E R

The appeal is ready for hearing.

List the appeal for hearing on 6th March, 2025.

(KAVITA PAHUJA) (AVGV RAMU) AR-cum-PS COURT MASTER (NSH)