Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(6)] [Section 2] [Entire Act] Union of India - Subsection Section 2(6)(B) in The Railways (Opening for Public Carriage of Passengers) Rules, 2000 (B)lines of rails built in any exhibition ground, fair park, or any other place solely for the purpose of recreation;