Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 179] [Entire Act] State of Odisha - Subsection Section 179(d) in The Orissa Motor Vehicles Rules, 1993 (d)for the production of documents-Order V, Rule 7, Order XI, Rules 12 to 15 and 17 to 21 Order XII-Rules 2, Order XIII, Rules 1 to 11 and Order XVI, Rule 6.