Madhya Pradesh High Court
Shri Ramesh Ganjam vs The State Of M.P. on 22 September, 2021
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 WP-15840-2021 The High Court Of Madhya Pradesh WP-15840-2021 (SHRI RAMESH GANJAM Vs THE STATE OF M.P. AND OTHERS) 1 Jabalpur, Dated : 22-09-2021 Shri S.K. Meshram, learned counsel for the petitioner. Shri V.S. Choudhary, learned Panel Lawyer for the State. Learned counsel for the petitioner prays for short time to file memo of appeal which was presented by him before appellate authority.
List the matter after four weeks.
(VISHAL DHAGAT) JUDGE shabana Digitally signed by SHABANA ANSARI Date: 2021.09.23 12:56:33 +05'30'