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State of Madhya Pradesh - Section

Section 19 in The M.P. Legislative Assembly Ex-Members (Free Transit By Railway) Rules, 1996

19. Use of coupons.

- The rail travel coupons shall, for the journey, within the State and subject to the provisions of sub-section (3) of Section 5-A of the Act outside the State, be used for the purpose of exchanging them for passenger tickets and for payment of reservation fee, supplementary surcharge anil sleeper surcharge at the booking office of the railway concerned. The railway travel coupon shall also be used, for payment reservation fee, supplementary surcharge, sleeper surcharge and charges for extended journey in running train.