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[Cites 0, Cited by 0] [Section 191(4)] [Section 191] [Entire Act]

State of Tamilnadu - Subsection

Section 191(4)(b) in Tamil Nadu Panchayats Act, 1994

(b)contribute to any charitable fund, or to the funds of any institution for the relief of the poor or the treatment of disease or infirmity or the reception of indisposed or infirm persons or the investigation of the causes of disease; and